CIT v. Blue Lines

50 Taxmann.com 425High Court2014#9304 most cited
12

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Issues it is cited on

statutory duessection 245section 153(1)survey under section 133ablock periodincome escaping assessmentprincipal commissioner of income-taxsection 132(1)section 153a(1)entry operatorsection 149search assessment

Judgments citing CIT v. Blue Lines

PRAKASH INDUSTRIES LTD.,NEW DELHI vs. ACIT, CC- 30,, NEW DELHI

ITA 4070/DEL/2017[2014-15]Status: DisposedITAT Delhi18 Jun 2021AY 2014-15

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

PRAKASH INDUSTRIES LTD.,NEW DELHI vs. ACIT, CC- 30,, NEW DELHI

ITA 4069/DEL/2017[2013-14]Status: DisposedITAT Delhi18 Jun 2021AY 2013-14

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

PRAKASH INDUSTRIES LTD.,NEW DELHI vs. ACIT, CC- 30,, NEW DELHI

ITA 4068/DEL/2017[2012-13]Status: DisposedITAT Delhi18 Jun 2021AY 2012-13

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

PRAKASH INDUSTRIES LTD.,NEW DELHI vs. ACIT, CC- 30,, NEW DELHI

ITA 4067/DEL/2017[2011-12]Status: DisposedITAT Delhi18 Jun 2021AY 2011-12

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

PRAKASH INDUSTRIES LTD.,NEW DELHI vs. ACIT, CC- 30,, NEW DELHI

ITA 4066/DEL/2017[2010-11]Status: DisposedITAT Delhi18 Jun 2021AY 2010-11

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

PRAKASH INDUSTRIES LTD.,NEW DELHI vs. ACIT, CC- 30,, NEW DELHI

ITA 4065/DEL/2017[2008-09]Status: DisposedITAT Delhi18 Jun 2021AY 2008-09

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

PRAKASH INDUSTRIES LTD.,NEW DELHI vs. ACIT, CENTRAL CIRCLE- 30, NEW DELHI

ITA 4064/DEL/2017[2008-09]Status: DisposedITAT Delhi18 Jun 2021AY 2008-09

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

ACIT, CENTRAL CIRCLE- 30, NEW DELHI vs. PRAKASH INDUSTRIES LTD., HISAR

ITA 4043/DEL/2017[2011-12]Status: DisposedITAT Delhi18 Jun 2021AY 2011-12

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

ACIT, CENTRAL CIRCLE- 30, NEW DELHI vs. PARKASH INDUSTRIES LTD, HISAR

ITA 4042/DEL/2017[2010-11]Status: DisposedITAT Delhi18 Jun 2021AY 2010-11

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

ACIT, CENTRAL CIRCLE- 30, NEW DELHI vs. PARKASH INDUSTRIES LTD, HISAR

ITA 4041/DEL/2017[2009-10]Status: DisposedITAT Delhi18 Jun 2021AY 2009-10

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

ACIT, CENTRAL CIRCLE- 30, NEW DELHI vs. PARKASH INDUSTRIES LTD, HISAR

ITA 4040/DEL/2017[2008-09]Status: DisposedITAT Delhi18 Jun 2021AY 2008-09

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

ACIT, CENTRAL CIRCLE- 30, NEW DELHI vs. PRAKASH INDUSTRIES LTD., HISAR

ITA 4039/DEL/2017[2007-08]Status: DisposedITAT Delhi18 Jun 2021AY 2007-08

Bench: Shri Amit Shukla & Shri B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sushma Singh, CIT-D.R
Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH “F”NEW DELHI (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.As. No.4039, 4040, 4041, 4042 & 4043/DEL/2017 Assessment Years: 2007-08, 2008-09, 2009-10, 2010-11, 2011-12 ACIT, vs. M/s. Prakash Industries Central Circle-30, Ltd., New Delhi. 15 KM Stone, Delhi Road, Hisar, Haryana. TAN/PAN: AABCP6765H (Appellant) (Respondent) I.T.As. No.4064, 4065, 4066, 4067, 4068, 4069, 4070/DEL/2017 Assessment Years: 2008-09, 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 M/s. Prakash Industries Vs. ACIT,…

CIT v. Blue Lines (50 Taxmann.com 425) — Cited in 12 Judgments | BharatTax