Capgemini India (F) Ltd. v. Ad. CIT

Softbrands India Private Limited, Bangalore vs. DCIT, Bangalore

In the result, the appeal of the assessee is partly allowed

Bench: Shri Abraham P George & Shri Vijay Pal Rao

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ A ” BEFORE SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER I.T.(T.P) A. No.1094 /Bang/2011 (Assessment Year : 2007-08) M/s. Softbrands India Pvt. Ltd., Vs. Dy. Commissioner of Income Prestige Obelisk, Level 9, Tax, Kasturba Road, Circle 12(3), Bangalore. Bangalore-560 001 Appellant Respondent. Appellant By : Shri Cherian K Baby, C. A. Respondent By : Shri Sibichen K Mathew, CIT (D.R) Date of Hearing : 14.6.2016. Date of Pronouncement : 26.8.2016. O R D E R Per Shri Vijay Pal Rao, J.M. : This appeal by the assessee is dire…

Mcafee Software (India) Pvt. Ltd., Bangalore vs. ACIT, Bangalore

In the result, the appeal of the assessee stands allowed in the

Bench: Shri A.K.Garodia & Shri Vijay Pal Rao

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE ‘B’ BENCH, BANGALORE BEFORE SHRI A.K.GARODIA, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER IT (TP) A No.11 (BNG.)/2012 (Assessment year : 2007-08) M/s McAfee Software India Ltd., Embassy Golf Links, Business Park, Pine Valley-2nd Floor, Off: Indiranagar, Koramangala Intermediate Ring Road, Bangalore-560 071 PAN No.AABCN3175H Appellant Vs The Asst. Commissioner of Income Tax, Circle-12(1), Bangalore Respondent Assessee by : Shri K.R. Vasudevan, Advocate Revenue by : Ms. Neera Malhotra, CIT Date of hearing : 23-06-2016 Date of pronouncement : 11-…

M/S Sap Labs India Private Limited, Bangalore vs. Addl.CIT, Bangalore

In the result, appeal of the assessee is partly allowed for statistical purpose

Bench: Shri. Sunil Kumar Yadav & Shri. Abraham P. Georgei.T(Tp).A No.1006/Bang/2011 (Assessment Year : 2007-08) M/S. Sap Labs India P. Ltd, No.138, Export Promotion Industrial Park, Whitefield, Bengaluru 560 066 .. Appellant Pan : Aafcs3649P

…IT(TP)A.1006/Bang/2011 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH 'A', BANGALORE BEFORE SHRI. SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI. ABRAHAM P. GEORGE, ACCOUNTANT MEMBER I.T(TP).A No.1006/Bang/2011 (Assessment Year : 2007-08) M/s. SAP Labs India P. Ltd, No.138, Export Promotion Industrial Park, Whitefield, Bengaluru 560 066 .. Appellant PAN : AAFCS3649P v. Asst. Commissioner of Income-tax, Circle- 12(3), Bengaluru .. Respondent Assessee by : Shri. KanchanKoushal, CA Revenue by : Shri. Rajesh K. R. Jha, CIT -DR Heard on : 09.06.2016 Pronounced on : 30.06.2016 O R D E R PER ABRAHAM…

M/S. Lsi Technologies India Pvt. Ltd., Bangalore vs. ITO, Bangalore

In the result, both the appeals are partly allowed

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A Nos.1380 & 1381/Bang/2010 Assessment year : 2006-07 M/s. LSI Technologies India Pvt. Ltd., Vs. The Income Tax Officer, (formerly LSI Logic India Pvt.Ltd.), Circle 11(2), Bangalore. Global Technology Park – Block C, Marathahalli Outer Ring Road, Devarabeesanahalli, Bangalore – 560 103. PAN: AABCV 5892R LSI Research & Development Pvt. Ltd., Vs. The Income Tax Officer, Global Technology Park – Block C, Circle 11(2), Bangalore. Marathahalli Outer Ring Road, Devar…

Novell Software Development (India) Private Limited, Bangalore vs. DCIT, Bangalore

In the result grounds 4.a, 4

Bench: Shri. Abraham P. George & Shri. Vijay Pal Raoi.T(Tp).A No.1287/Bang/2011 (Assessment Year : 2007-08) Novell Software Development (India) P. Ltd, Bagmane Tech Park, ‘D’ Block, 65/2, C. V. Raman Nagar, Byrasandra Post, Bangalore 560 093 .. Appellant Pan : Aaacn6992K V. Deputy Commissioner Of Income-Tax, Circle -12(2), Bangalore .. Respondent Assessee By : Shri. T. Suryanarayana, Advocate Revenue By : Shri. G. R. Reddy, Cit –Dr-I Heard On : 21.03.2016 Pronounced On : 31.03.2016 O R D E R Per Abraham P. George:

…IT(TP)A.1287/Bang/2011 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH 'A', BANGALORE BEFORE SHRI. ABRAHAM P. GEORGE, ACCOUNTANT MEMBER AND SHRI. VIJAY PAL RAO, JUDICIAL MEMBER I.T(TP).A No.1287/Bang/2011 (Assessment Year : 2007-08) Novell Software Development (India) P. Ltd, Bagmane Tech Park, ‘D’ Block, 65/2, C. V. Raman Nagar, Byrasandra Post, Bangalore 560 093 .. Appellant PAN : AAACN6992K v. Deputy Commissioner of Income-tax, Circle -12(2), Bangalore .. Respondent Assessee by : Shri. T. Suryanarayana, Advocate Revenue by : Shri. G. R. Reddy, CIT –DR-I Heard on : 21.03.2016 Pronounced on : 31.…

Hewlett-Packard (India) Software Operation Private Limited, Bangalore vs. DCIT, Bangalore

In the result, appeal of the assessee is allowed protanto

Bench: Shri. Abraham P. George & Shri. Vijay Pal Raoi.T(Tp).A No.1304/Bang/2011 (Assessment Year : 2006-07) M/S. Hewlett Packard (India) Software Operation P. Ltd, 29, Cunningham Road, Bangalore .. Appellant Pan : Aaach7164B V. Deputy Commissioner Of Income-Tax, Circle -11(4), Bangalore .. Respondent Assessee By : Shri. Ajit Kumar Jain, Ca Revenue By : Shri. G. R. Reddy, Addl.Cit Heard On : 16.02.2016 Pronounced On : 09.03.2016 O R D E R Per Abraham P. George:

…IT(TP)A.1304/Bang/2011 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH 'A', BANGALORE BEFORE SHRI. ABRAHAM P. GEORGE, ACCOUNTANT MEMBER AND SHRI. VIJAY PAL RAO, JUDICIAL MEMBER I.T(TP).A No.1304/Bang/2011 (Assessment Year : 2006-07) M/s. Hewlett Packard (India) Software Operation P. Ltd, 29, Cunningham Road, Bangalore .. Appellant PAN : AAACH7164B v. Deputy Commissioner of Income-tax, Circle -11(4), Bangalore .. Respondent Assessee by : Shri. Ajit Kumar Jain, CA Revenue by : Shri. G. R. Reddy, Addl.CIT Heard on : 16.02.2016 Pronounced on : 09.03.2016 O R D E R PER ABRAHAM P. GEORGE, ACCOUNTANT MEM…

M/S. Hewlett Packard India Software Operation Private Limited, Bangalore vs. ACIT, Bangalore

In the result, the appeal of the assessee is partly allowed

Bench: Shri Abraham P George & Shri Vijay Pal Rao

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ B ” BEFORE SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER I.T.(T.P) A. No.1456/Bang/2010 (Assessment Year : 2006-07) M/s. Hewlett-Packard India Vs. Asst. Commissioner of Income Software Operation Pvt. Ltd., Tax, Survey No.192, Whitefield Road, Circle 11(4), Bangalore. Mahadevpura, Bangalore-560 048 PAN AAACH 7164H Appellant Respondent. Appellant By : Shri Ajith Jain, C.A. Respondent By : Mrs. Neera Malhotra, CIT (D.R) Date of Hearing : 11.02.2016. Date of Pronouncement : 09.3.2016. O R D E R Per Shri Vijay Pal Rao, J.M.…

M/S Ariba Technologies India Pvt. Ltd., Bangalore vs. ITO, Bangalore

In the result, both the appeals of revenue and assessee are partly allowed

Bench: Shri Vijaypal Rao & Shri Inturi Rama Raoi.T. (T.P) A. No.441/Bang/2012 (Assessment Year : 2007-08) M/S. Ariba Technologies India Pvt. Ltd., Rmz Icon, No.51, Palace Road, Bangalore-560 052 …. Appellant. Vs. Income Tax Officer, Ward 11(1), Bangalore. ….. Respondent. I.T. (T.P) A. No.442/Bang/2012 (Assessment Year : 2007-08) (By Revenue)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ A ’ BEFORE SHRI VIJAYPAL RAO, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER I.T. (T.P) A. No.441/Bang/2012 (Assessment Year : 2007-08) M/s. Ariba Technologies India Pvt. Ltd., RMZ Icon, No.51, Palace Road, Bangalore-560 052 …. Appellant. Vs. Income Tax Officer, Ward 11(1), Bangalore. ….. Respondent. I.T. (T.P) A. No.442/Bang/2012 (Assessment Year : 2007-08) (By Revenue) Assessee By : Shri P.K. Prasad, C.A. Revenue By : Shri P.K. Srihari, Addl.CIT (D.R) Date of Hearing : 3.12.2015. Date of Pronouncement : 02.02.2016. O R D E R Per Shri Vijaypal…

M/S. Textron India Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result, the appeal of the assessee is partly allowed

Bench: Shri Vijaypal Rao & Shri Inturi Rama Raoi.T. (T.P) A. No.1228/Bang/2010 (Assessment Year : 2006-07) M/S. Textron India Private Limited, (Formerly Known As Textron Global Technology Centre Pvt. Ltd.) Global Village, Rvce Post, Mylasandra, Off Mysore Road, Bangalore-560 059 …. Appellant. Pan Aacct 0118M Vs. Dy. Commissioner Of Income Tax, Circle 12(4), Bangalore. ….. Respondent. Appellant By : Shri P.K. Prasad. Respondent By : Smt. Neera Malhotra, Cit (D.R) Date Of Hearing : 30.11.2015. Date Of Pronouncement : 13.1.2016. O R D E R Per Shri Vijaypal Rao, J.M. :

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ B ’ BEFORE SHRI VIJAYPAL RAO, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER I.T. (T.P) A. No.1228/Bang/2010 (Assessment Year : 2006-07) M/s. Textron India Private Limited, (Formerly known as Textron Global Technology Centre Pvt. Ltd.) Global Village, RVCE Post, Mylasandra, Off Mysore Road, Bangalore-560 059 …. Appellant. PAN AACCT 0118M Vs. Dy. Commissioner of Income Tax, Circle 12(4), Bangalore. ….. Respondent. Appellant By : Shri P.K. Prasad. Respondent By : Smt. Neera Malhotra, CIT (D.R) Date of Hearing : 30.11.2015. Date of Pronouncement :…

M/S. Fcg Software Services (India) Pvt. Ltd., Bangalore vs. ITO, Bangalore

In the result the appeal by the Assessee is partly allowed

Bench: Shri. N. V. Vasudevan & Shri. Abraham P.George

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH 'B', BANGALORE BEFORE SHRI. N. V. VASUDEVAN, JUDICIAL MEMBER AND SHRI. ABRAHAM P.GEORGE, ACCOUNTANT MEMBER I.T(TP).A No.1447/Bang/2010 (Assessment Year : 2006-07) FCG Software Services (India) Private Limited (Now merged with Computer Sciences Corporation India Private Limited, 2nd and 3rd Floor, 3 SJR iPark, EPIP-Zone-1, Whitefield Road, Bangalore 560 066. … Appellant PAN : AABCP 5094K v. Income Tax Officer, Circle 11(2), Bangalore. … Respondent Appellant by : Shri. Vikram Vijayaraghavan, Advocate Respondent by : Ms.Neeru Malhotra, CIT-(DR) Heard on: 4.1.20…

M/S Arm Embedded Technologies Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result, both the appeals are partly allowed for statistical purposes

Bench: Smt. Asha Vijayaraghavan & Shri Abraham P. George

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER IT(TP)A Nos.1112/Bang/2010 & 1161/Bang/2011 Assessment years : 2006-07 & 2007-08 M/s. ARM Embedded Technologies Vs. The Deputy Commissioner of Pvt. Ltd., Income Tax, Bagmane World Technology Center- Circle 11(1), SEZ, Citrine Block, 5th & 6th Floor, Bangalore. Marathahalli Outer Ring Road, Doddanakundi Village, Mahadevapura, Bangalore – 560 048. PAN: AAECA 1582E APPELLANT RESPONDENT Appellant by : Shri T. Suryanarayana, Advocate Respondent by : Shri I.P.S.…

M/S. Arm Embedded Technologies Pvt. Ltd, Bangalore vs. DCIT, Bangalore

In the result, both the appeals are partly allowed for statistical purposes

Bench: Smt. Asha Vijayaraghavan & Shri Abraham P. George

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER IT(TP)A Nos.1112/Bang/2010 & 1161/Bang/2011 Assessment years : 2006-07 & 2007-08 M/s. ARM Embedded Technologies Vs. The Deputy Commissioner of Pvt. Ltd., Income Tax, Bagmane World Technology Center- Circle 11(1), SEZ, Citrine Block, 5th & 6th Floor, Bangalore. Marathahalli Outer Ring Road, Doddanakundi Village, Mahadevapura, Bangalore – 560 048. PAN: AAECA 1582E APPELLANT RESPONDENT Appellant by : Shri T. Suryanarayana, Advocate Respondent by : Shri I.P.S.…

M/S. Support.Com India Pvt. Ltd., Bangalore vs. ITO, Bangalore

In the result, the appeal filed by the assessee is partly allowed

Bench: Smt. Asha Vijayaraghavan & Shri Jason P. Boaz

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER IT(TP)A No.1340/Bang/2010 Assessment year : 2006-07 M/s. Support.com India Private Ltd., Vs. The Income Tax Officer, (formerly known as Supportsoft Ward 12(2), India Pvt. Ltd.), Bangalore. 3rd Floor, Salarpuria Senate, 4th Cross, 5th Block, Koramangala Industrial Layout, Bangalore – 560 095. PAN: AAHCS 3904R APPELLANT RESPONDENT Appellant by : Shri Padamchand Khincha, CA Respondent by : Shri G.R. Reddy, CIT-I(DR) Date of hearing : 06.10.2015 Date of Pronounceme…

M/S Meritor L vs. India (P) Ltd., Bangalore

In the result, appeal of the assessee is partly allowed

Bench: Shri. Abraham P. George & Shri. Vijaypal Raoi.T(Tp).A No.1231/Bang/2011 (Assessment Year : 2007-08) M/S. Meritor Lvs India(P) Ltd, No.69, A1- Ameen Towers, 3Rd Floor, Hosur Road, Near Lalbagh Main Road, Bangalore 560 027 .. Appellant Pan : Aabcm9623K V. Asst. Commissioner Of Income-Tax, Circle -12(1), Bangalore .. Respondent Assessee By : Shri. Amit B. Jain, Ca Revenue By : Shri. J. P. S. Bindra, Cit - Dr Heard On : 12.10.2015 Pronounced On : 16.10.2015 O R D E R Per Abraham P. George: In This Appeal Filed By Assessee Directed Against An Assessment Order Passed U/S.143(3) R.W.S.144C Of The Income-Tax Act, 1961 (‘The Act’ In Short), It Has Filed A Set Of Concise Grounds In Lieu Of The Original Grounds Filed.

…IT(TP)A.1231/Bang/2011 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH 'A', BANGALORE BEFORE SHRI. ABRAHAM P. GEORGE, ACCOUNTANT MEMBER AND SHRI. VIJAYPAL RAO, JUDICIAL MEMBER I.T(TP).A No.1231/Bang/2011 (Assessment Year : 2007-08) M/s. Meritor LVS India(P) Ltd, No.69, A1- Ameen Towers, 3rd floor, Hosur Road, Near Lalbagh Main Road, Bangalore 560 027 .. Appellant PAN : AABCM9623K v. Asst. Commissioner of Income-tax, Circle -12(1), Bangalore .. Respondent Assessee by : Shri. Amit B. Jain, CA Revenue by : Shri. J. P. S. Bindra, CIT - DR Heard on : 12.10.2015 Pronounced on : 16.10.2015 O R D E R PER…

Amd India Private Limited, Bangalore vs. ITO, Bangalore

In the result, the appeal of the Assessee is partly allowed

Bench: Shri N.V. Vasudevan & Shri Abraham P. George

…IT(TP)A.No.1244/Bang/2011 IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER IT(TP)A No.1244/Bang/2011 Assessment year : 2007-08 AMD India Private Ltd., Vs. The Income Tax Officer, Plot No.102 & 103, Ward 11(1), Export Promotion Industrial Bangalore. Park, Whitefield, Bangalore – 560 066. PAN: AAECA 6756C APPELLANT RESPONDENT Appellant by : Shri Padamchand Khincha, CA Respondent by : Shri G.R.Reddy, CIT-I(DR) Date of hearing : 21.09.2015 Date of Pronouncement : 23.09.2015 O R D E R Per N.V. Vasudevan, Judicial…

M/S Sap Labs India Private Limited, Bangalore vs. DCIT, Bangalore

In the result the appeal by the Assessee is partly allowed

Bench: Shri N. V. Vasudevan & Shriabraham P.George

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH 'B', BANGALORE BEFORE SHRI N. V. VASUDEVAN, JUDICIAL MEMBER AND SHRIABRAHAM P.GEORGE, ACCOUNTANT MEMBER I.T(TP).A No.1118/Bang/2011 (Assessment Year : 2007-08) M/S.SAP Labs India Private Limited, (Successor in interest of Business Objects Software India Pvt. Ltd.,) 138, Export Promotion Industrial Park, Whitefield, Bangalore 560 066. .. Appellant PAN : AACCB 5964B v. The Deputy Commissioner of Income-Tax, Range-11(2), Bangalore. .. Respondent Appellant by : Shri. Kanchan Kaushal, C.A. Respondent by : Smt.Neera Malhotra, CIT(DR) Heard on : 22.09.2015 Pron…

Hewlett- Packard Globalsof Private Limited, Bangalore vs. DCIT, Bangalore

In the result appeal of the assessee is partly allowed for statistical purpose

Bench: Smt. Asha Vijayaraghavan & Shri. Abraham P. Georgei.T(Tp).A No.1031/Bang/2011 (Assessment Year : 2007-08) Hewlett- Packard (India) Globalsoft P. Ltd, Plot No.39/40, Electronic City – Phase-Ii Hosur Road, Bangalore 560 100 ..Appellant Pan : Aaacd4078L V. Deputy Commissioner Of Income-Tax, Central Circle -11(4), Bangalore .. Respondent Assessee By : Shri. Ajit Kumar Jain, Ca Revenue By : Shri. G. R. Reddy, Cit – Dr-I Heard On : 01.09.2015 Pronounced On : 23.09.2015 O R D E R Per Abraham P. George:

…IT(TP)A.1031/Bang/2011 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH 'A', BANGALORE BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER AND SHRI. ABRAHAM P. GEORGE, ACCOUNTANT MEMBER I.T(TP).A No.1031/Bang/2011 (Assessment Year : 2007-08) Hewlett- Packard (India) Globalsoft P. Ltd, Plot No.39/40, Electronic City – Phase-II Hosur Road, Bangalore 560 100 ..Appellant PAN : AAACD4078L v. Deputy Commissioner of Income-tax, Central Circle -11(4), Bangalore .. Respondent Assessee by : Shri. Ajit Kumar Jain, CA Revenue by : Shri. G. R. Reddy, CIT – DR-I Heard on : 01.09.2015 Pronounced on : 23.09.2015 O R…

M/S. Misys Software Solutions (India) Pvt. Ltd., Bangalore vs. ITO, Bangalore

In the result, the assessee's appeal is partly allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ B ’ BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER I.T.(T.P.) A. No.1425/Bang/2010 (Assessment Year : 2006-07) M/s. Misys Software Solutions (India) Pvt. Ltd., Eagle Ridge, Embassy Golf Links Business Park, Off Intermediate Ring Road, Domlur, Bangalore-560 071 …. Appellant. PAN AAACK 9067G Vs. Income Tax Officer, Ward 12(1), Bangalore. ….. Respondent. Appellant By : Shri T. Suryanarayana, Advocate. Respondent By : Shri Farhat Hussain Qureshi, CIT(D.R) Date of Hearing : 13.07.2015. Date of Pronouncement : 23.9.2015. O R…

M/S. Goldman Sachs Services Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result, the assessee's appeal for Assessment Year 2006-07 is partly allowed

Bench: Shri Vijaypal Rao & Shri Jason P. Boazi.T.(T.P.) A. No.1423/Bang/2010 (Assessment Year : 2006-07) M/S.Goldman Sachs Services Pvt. Ltd., Vs. Dy. Commissioner Of Income Tax, Crystal Downs, Embassy Golf Links, Circle 11(3), Bangalore. Business Park, Off Intermediate Ring Road, Bangalore-560 071 Pan Aaacg 2435N Appellant Respondent.

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ B ” BEFORE SHRI VIJAYPAL RAO, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER I.T.(T.P.) A. No.1423/Bang/2010 (Assessment Year : 2006-07) M/s.Goldman Sachs Services Pvt. Ltd., Vs. Dy. Commissioner of Income Tax, Crystal Downs, Embassy Golf Links, Circle 11(3), Bangalore. Business Park, Off Intermediate Ring Road, Bangalore-560 071 PAN AAACG 2435N Appellant Respondent. Appellant By : Shri Ajith Kumar Jain, C.A. Respondent By : Shri Farhat Hussain Qureshi, CIT (D.R) Date of Hearing : 7.7.2015. Date of Pronouncement : 7.9.2015. O R D E R Per Shri Jaso…

M/S. Thought Works Technologies (India) Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result, the assessee’s appeal is partly allowed

Bench: Smt. P. Madhavi Devi & Shri Abraham P George

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER and SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER IT(TP)A No.1326/Bang/2010 (Assessment year: 2006-07) M/s.ThoughtWorks Technologies (India) Pvt.Ltd. 2nd floor, Tower C, Corporate Block, Diamond District, Airport Road, Bangalore-560008. … Appellant Vs. Deputy Commissioner of Income-tax, Circle 12(4), Bangalore. … Respondent Appellant by: Shri Pravin Prasad. Respondent by: Shri G.R. Reddy, CIT(DR). Date of hearing : 07/07/2015. Date of pronouncement: 30/07/2015. O R D E R Per Smt. P. MADHAVI DEVI, JM: This ap…