Capgemini India (F) Ltd. v. Ad. CIT

12 Taxmann.com 51High Court#2134 most cited

What is Capgemini India (F) Ltd. v. Ad. CIT authority for?

The Delhi Bench of the Income Tax Appellate Tribunal (ITAT) accepted that Accel Transmatic Ltd. should be rejected as a comparable company in transfer pricing matters if its business activities are not solely software development.

54

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2022.

Also referred to as

Capgemini India (F) Ltd. v. Ad. CIT · 12 Taxmann.com 51 · comparable selection · transfer pricing · software development · Accel Transmatic Ltd. · DRP · ITAT

Judgments citing Capgemini India (F) Ltd. v. Ad. CIT

WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE

In the result, the appeal filed by the assessee in IT(TP)A No

ITA 703/BANG/2021[2012-13]Status: DisposedITAT Bangalore07 Oct 2022AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri K.R. Pradeep &For Respondent: Shri Praveen Karanth, D.R
Section 143(3)Section 254Section 92C

…IT(TP)A Nos.344 & 703/Bang/2021 M/s. Wipro GE Healthcare Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.344/Bang/2021 Assessment Year: 2006-07 M/s. Wipro GE Healthcare Private Ltd. No.4, Kadugodi Industrial Area Whitefield, Bangalore 560 067 Deputy Commissioner of (Presently at Prestige Shanthiniketan, Vs. Income-tax 6th Floor, Crescent 4, ITPI, Whitefield, Circle 7(1)(1) Bangalore 560 048) Bangalore PAN NO : AAACW1685J APPELLANT RESPONDENT Assessment Year: 2012-13 M/s. Wipro…

WIPRO GE HEALTHCARE PRIVATE LIMITED (EARLIER KNOWN AS GE MEDICAL SYSTEMS INDIA PRIVATE LIMITED),BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE

In the result, the appeal filed by the assessee in IT(TP)A No

ITA 344/BANG/2021[2006-07]Status: DisposedITAT Bangalore07 Oct 2022AY 2006-07

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri K.R. Pradeep &For Respondent: Shri Praveen Karanth, D.R
Section 143(3)Section 254Section 92C

…IT(TP)A Nos.344 & 703/Bang/2021 M/s. Wipro GE Healthcare Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.344/Bang/2021 Assessment Year: 2006-07 M/s. Wipro GE Healthcare Private Ltd. No.4, Kadugodi Industrial Area Whitefield, Bangalore 560 067 Deputy Commissioner of (Presently at Prestige Shanthiniketan, Vs. Income-tax 6th Floor, Crescent 4, ITPI, Whitefield, Circle 7(1)(1) Bangalore 560 048) Bangalore PAN NO : AAACW1685J APPELLANT RESPONDENT Assessment Year: 2012-13 M/s. Wipro…

M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED ,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX LTU , BANGALORE

In the result, the appeal is allowed

ITA 879/BANG/2018[2007-08]Status: DisposedITAT Bangalore24 Jun 2020AY 2007-08

Bench: Shri N.V. Vasudevan & Shri B R Baskaran

For Appellant: Shri T. Suryanarayana, AdvocateFor Respondent: Shri Muzzaffar Hussain, CIT(DR)(ITAT), Bengaluru
Section 144CSection 92Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B R BASKARAN, ACCOUNTANT MEMBER IT(TP)A No.879/Bang/2018 Assessment year: 2007-08 M/s. Dell International Services Vs. The Deputy Commissioner India Private Limited, of Income Tax, LTU, No.12/1, 12/2A, 13/1A, Bangalore. Divyashree Greens, Challaghatta Village, Varthur Hobli, Bangalore – 560 071. PAN: AAACH 1925Q APPELLANT RESPONDENT Appellant by : Shri T. Suryanarayana, Advocate Respondent by : Shri Muzzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Date of hearing : 17.06.2020 Date of Pronouncement : 24.…

M/S STERLING COMMERCE PVT. LTD.,BANGALORE vs. DCIT, BANGALORE

In the result this ground raised by assessee stands allowed

ITA 1220/BANG/2011[2007-08]Status: DisposedITAT Bangalore30 Sept 2019AY 2007-08

Bench: Shri B.R.Baskaran & Smt Beena Pillaiit(Tp)A No.1220(Bang)/2011 (Assessment Year : 2007-08) M/S Sterling Commerce Solutions India Pvt.Ltd., (Successor In Interest To Telelogic India Pvt.Ltd) C/O Ibm India Pvt.Ltd,, Iii Floor, Subramanya Arcade, 12, Bannerghatta Road, Bangalore-560 029 Pan No.Aabct3727D/Ta-158 Appellant Vs The Deputy Commissioner Of Income Tax, Circle-12(4) Bangalore Respondent Appellant By : Sri Padamchand Khincha, Ca Revenue By : Shri Pradeep Kumar, Cit

For Appellant: Sri Padamchand Khincha, CAFor Respondent: Shri Pradeep Kumar, CIT
Section 143Section 92CSection 92C(3)

…IT(TP)A No.1220(B)/2011 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES : “ C ”, BANGALORE BEFORE SHRI B.R.BASKARAN, ACCOUNTANT MEMBER AND SMT BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.1220(Bang)/2011 (Assessment Year : 2007-08) M/s Sterling Commerce Solutions India Pvt.Ltd., (successor in interest to Telelogic India Pvt.Ltd) C/o IBM India Pvt.Ltd,, III Floor, Subramanya Arcade, 12, Bannerghatta Road, Bangalore-560 029 PAN No.AABCT3727D/TA-158 Appellant Vs The Deputy Commissioner of Income Tax, Circle-12(4) Bangalore Respondent Appellant by : Sri Padamchand Khincha, CA Revenue by : Shri Pradeep Kum…

STERLING COMMERCE PRIVATE LIMITED,BANGALORE vs. DCIT, BANGALORE

In the result the appeal by the Assessee is partly allowed

ITA 1497/BANG/2010[2006-07]Status: DisposedITAT Bangalore28 Jun 2019AY 2006-07

Bench: Shri N.V. Vasudevan & Shri B.R. Baskaran

For Appellant: Shri Padamchand Khincha, CAFor Respondent: Shri Pradeep Kumar, CIT(DR)(ITAT), Bengaluru
Section 143(3)Section 92Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER IT(TP)A No.1497/Bang/2010 Assessment year : 2006-07 Sterling Commerce Solutions India Vs. The Deputy Commissioner of Private Ltd., Income Tax, (Successor in interest to Telelogic Circle 12(4), India Pvt. Ltd.), Bangalore. C/o. IBM India Pvt. Ltd., III Floor, Subramanya Arcade, 12, Bannerghatta Road, Bangalore – 560 029. PAN: AABCT 3727D APPELLANT RESPONDENT Appellant by : Shri Padamchand Khincha, CA Respondent by : Shri Pradeep Kumar, CIT(DR)(ITAT), Bengaluru. Date o…

THE PR. COMMISSIONER OF INCOME TAX vs. M/S AMD INDIA PVT. LTD

ITA/247/2016HC Karnataka26 Jul 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 133(6)Section 260Section 260A

…1/14 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 26TH DAY OF JULY 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.247/2016 BETWEEN: 1. THE PR. COMMISSIONER OF INCOME TAX, 5TH FLOOR, BMTC BUILDING, 80 FEET ROAD, KORAMANAGALA, BANGALORE-560 095. 2. THE INCOME TAX OFFICER, WARD-11(1), 2ND FLOOR, BMTC BUILDING, 80 FEET ROAD, KORAMANAGALA, BANGALORE-560 095. …APPELLANTS (By Mr. K.V. ARAVIND, ADV.) AND: M/S. AMD INDIA PVT.LTD., PLOT NOS.102 & 103, EXPORT PROMO…

PR COMMISSIONER OF INCOME TAX vs. M/S NETDEVICES INDIA PVT LTD

ITA/64/2016HC Karnataka24 Jul 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 10ASection 260

…1/13 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 24TH DAY OF JULY 2018 PRESENT THE HON’BLE DR.JUSTICE VINEET KOTHARI AND THE HON’BLE MRS.JUSTICE S.SUJATHA I.T.A.No.64/2016 BETWEEN : 1. Pr. COMMISSIONER OF INCOME TAX-5 C.R. BUILDING, QUEENS ROAD BANGALORE-560001. 2. THE INCOME TAX OFFICER WARD - 12 (1) BANGALORE. ...APPELLANTS (BY SRI E.I.SANMATHI, ADV.) AND : M/s. NETDEVICES INDIA PVT. LTD., SILVER OAK - A WING MANYATA AMBASSY BUSINESS PARK NAGAWARA VILLAGE KASABA HOBLI OUTER RING ROAD BANGALORE - 560045 PAN: AACCN2025R.…

THE COMMISSIONER OF INCOME-TAX vs. M/S GENESIS INTEGRATING

ITA/226/2015HC Karnataka18 Jul 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 260

…1/13 THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 18TH DAY OF JULY 2018 PRESENT THE HON’BLE DR.JUSTICE VINEET KOTHARI AND THE HON’BLE MRS.JUSTICE S.SUJATHA I.T.A. Nos.226 & 646/2015 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX C R BUILDING, QUEENS ROAD, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -11(3), RASHTROTHANA BHAVAN, NRUPATHUNGA ROAD, BANGALORE - 560 001. ... APPELLANTS (BY SRI.K V ARAVIND, ADV.) AND: M/S GENESIS INTEGRATING SYSTEMS (INDIA) PVT. LTD. 43-46 AND 33-36, EXPORT PROMOTION INDUSTRIAL PARK, WHITEFIELD ROAD, BANGAL…

COMMISSIONER OF INCOME TAX-III vs. WITTNESS SYSTEM

ITA/347/2013HC Karnataka11 Jul 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 10ASection 260

…1/38 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 11TH DAY OF JULY 2018 PRESENT THE HON’BLE DR.JUSTICE VINEET KOTHARI AND THE HON’BLE MRS.JUSTICE S.SUJATHA I.T.A. No.347/2013 BETWEEN : 1. COMMISSIONER OF INCOME TAX-III CENTRAL REVENUE BUILDINGS QUEENS ROAD BANGALORE – 560 001 2. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE – 11 (I) BANGALORE ... APPELLANTS (BY SRI.E I SANMATHI, ADV.) AND: WITTNESS SYSTEM SOFTWARE INDIA PRIVATE LTD NO.58, 6TH FLOOR BRIGADE ROAD BANGALORE – 560 001 .. RESPONDENT (BY SRI.BALRAM R RAO, ADV. (ABSENT))…

CNO IT SERVICES (INDIA) PRIVATE LIMITED.,HYDERABAD vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2)., HYDERABAD

In the result, assessee’s appeal is partly allowed

ITA 1114/HYD/2017[2007-08]Status: DisposedITAT Hyderabad24 Jan 2018AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahmanm/S. Cno It Services Vs Asstt. Commissioner Of (India) P. Ltd (Earlier Known Income Tax, Circle 1(2) As Conseco Data Services Hyderabad (India) P Ltd Hyderabad Pan: Aabcc 3575 G (Appellant) (Respondent)

For Appellant: Shri Abhiroop BhargavFor Respondent: Shri D. Prasada Rao, DR
Section 143(3)Section 92CSection 92C(2)

…ITA No.1114 of 2017CNO IT Services India P Ltd Hyderabad . IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member M/s. CNO IT Services Vs Asstt. Commissioner of (India) P. Ltd (earlier known Income Tax, Circle 1(2) as Conseco Data Services Hyderabad (India) P Ltd Hyderabad PAN: AABCC 3575 G (Appellant) (Respondent) For Assessee : Shri Abhiroop Bhargav For Revenue : Shri D. Prasada Rao, DR Date of Hearing: 17.01.2018 Date of Pronouncement: 24.01.2018 O R D E R Per Smt. P. Madhavi Devi, J.M. This is ass…

TAVANT TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs. DCIT, BANGALORE

In the result, the appeals of assessee are partly allowed

ITA 1592/BANG/2012[2008-09]Status: DisposedITAT Bangalore31 May 2017AY 2008-09

Bench: Shri Arun Kumar Garodia & Shri Vijay Pal Rao

For Appellant: Shri Gurunathan, AdvocateFor Respondent: Shri G.R. Reddy, CIT (DR) (ITAT)-1, Bengaluru
Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ A ” BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER I.T.(T.P) A. Nos.292/Bang/2014 & 1592/Bang/2012 (Assessment Years : 2007-08 & 2008-09) M/s. Tavant Technologies Vs. Dy. Commissioner of Income India Pvt. Ltd., Tax, No.12, CSRIE-II, Circle 12(4), Bangalore. Guava Garden, 5th Block, Koaramangala, Bangalore-560 095 PAN AABCT 3261E Appellant Respondent. Appellant By : Shri Gurunathan, Advocate. Respondent By : Shri G.R. Reddy, CIT (DR) (ITAT)-1, Bengaluru. Date of Hearing : 02.03.2017. Date of Pronouncement : 31.05…

FCG SOFTWARE SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs. ITO, BANGALORE

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 994/BANG/2011[2007-08]Status: DisposedITAT Bangalore21 Apr 2017AY 2007-08

Bench: Shri Sunil Kumar Yadav & Shri Inturi Rama Rao

For Appellant: Shri. Vikram Vijayaraghavan, AdvocateFor Respondent: Shri. Bijoy Kumar Panda, CIT-DR
Section 10ASection 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No. 994/Bang/2011 Assessment year : 2007-08 M/s. FCG Software Services Income Tax Officer, (India) Pvt. Ltd., (Now merged Ward 11(2), Bengaluru. with Computer Sciences Vs. Corporation India Private Ltd.,) 2nd & 3rd Floors, 3, SJR IPark, EPIP – Zone I, Whitefield Road, Bengaluru-560 066. PAN : AABCP5094K APPELLANT RESPONDENT Assessee by : Shri. Vikram Vijayaraghavan, Advocate Revenue by : Shri. Bijoy Kumar Panda, CIT-DR Date of hearing : 24.01.2017 Date…

M/S THOMSON REUTERS INDIA SERVICES PRIVATE LIMITED,BANGALORE vs. ADDL.C.I.T., BANGALORE

In the result, the assessee’s appeal is allowed/ treated as allowed

ITA 1206/BANG/2011[2007-08]Status: DisposedITAT Bangalore06 Apr 2017AY 2007-08

Bench: Smt. Asha Vijayaraghavan & Shri. S. Jayaraman

For Appellant: Shri. T. Suryanarayana, AdvocateFor Respondent: Ms. Neera Malhotra, CIT - DR
Section 10ASection 143(3)Section 234B

…IT(TP)A.1206/Bang/2011 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BENGALURU BENCH 'B', BENGALURU BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER AND SHRI. S. JAYARAMAN, ACCOUNTANT MEMBER I.T (TP).A No.1206/Bang/2011 (Assessment Year : 2007-08) M/s. Thomson Reuters India Services P. Ltd, (Formerly known as Thomson Corporation (International) P. Ltd,) Divyashree Technonopolis, 36/2 & 124, Yamalur Village, Varthur Hobli, Off HAL Airport Road, Bengaluru 560 047 .. Appellant PAN : AAACW1663L v. Additional Commissioner of Income-Tax, Range -12, Bengaluru .. Respondent Assessee by : Shri. T. Suryanarayana, A…

M/S. CITRIX R & D INDIA PVT. LTD.,,BANGALORE vs. ITO, BANGALORE

In the result, the appeal filed by the assessee-company is partly allowed

ITA 1373/BANG/2010[2006-07]Status: DisposedITAT Bangalore24 Mar 2017AY 2006-07

Bench: Shri Sunil Kumar Yadav & Shri Inturi Rama Rao

For Appellant: Shri S.Raghunathan, AdvocateFor Respondent: Shri Bijoy Kumar Panda, CIT(DR)
Section 10ASection 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No.1373/Bang/2010 (Assessment year: 2006-07) M/s.Citrix R&D India Pvt. Ltd., No.33, Prestige Dynasty, Ulsoor Road, Bengaluru-560042. … Appellant PAN:AABCN 3639 C Vs. Income-tax Officer, Ward 11(1), Bengaluru. … Respondent Appellant by : Shri S.Raghunathan, Advocate. Respondent by : Shri Bijoy Kumar Panda, CIT(DR) Date of hearing : 25/01/2017 Date of pronouncement : 24/03/2017 O R D E R Per INTURI RAMA RAO, AM : This is an appeal filed by the assessee d…

SELLA SYNERGY INDIA PRIVATE LIMITED,CHENNAI vs. ACIT, CHENNAI

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 2052/CHNY/2011[2007-08]Status: DisposedITAT Chennai17 Mar 2017AY 2007-08

Bench: Shri N.R.S. Ganesan & Shri D.S.Sunder Singhआयकर अपील सं./Ita No.2052/Mds/2011 "नधा"रण वष" /Assessment Year: 2007-08

For Appellant: Mr.Pathlavath Peerya, CIT
Section 133(6)Section 143(3)Section 92Section 92C

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर "संह, लेखा सद"य के सम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S.SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2052/Mds/2011 "नधा"रण वष" /Assessment Year: 2007-08 Vs. M/s.Sella Synergy India Pvt. Ltd., The Asst. Commissioner of 1st Floor, “Elnet Software City”, Income Tax, TS-140, Rajiv Gandhi Salai, Circle-VI(2), Taramani, Chennai, Chennai, Tamil Nadu-600 113. Tamil Nadu-600 034. [PAN: AACCS9750 N] (अपीलाथ"/Appellant) (""यथ"/Respondent) :…

STMICROELECTRONICS PRIVATE LIMITED,BANGALORE vs. DCIT, BANGALORE

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 949/BANG/2011[2007-08]Status: DisposedITAT Bangalore06 Jan 2017AY 2007-08

Bench: Shri Sunil Kumar Yadav & Shri A.K. Garodia

For Appellant: Shri K.R. Vasudevan, AdvocateFor Respondent: Shri Sanjay Kumar, CIT-III(DR)
Section 10ASection 133(6)Section 144CSection 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI A.K. GARODIA, ACCOUNTANT MEMBER IT(TP)A No.949/Bang/2011 Assessment year : 2007-08 STMicroelelctronics Private Ltd., Vs. The Deputy Commissioner of (formerly Genesis Microchip Income Tax, (India) Pvt. Ltd., Circle 11(3), Ferns Icon, Level 4, Bangalore. No.28 & 36/5, Doddanakundi Village, K R Puram Hobli, Off Outer RingRoad, Bangalore – 560 037. PAN: AAACS 3406M APPELLANT RESPONDENT Appellant by : Shri K.R. Vasudevan, Advocate Respondent by : Shri Sanjay Kumar, CIT-III(DR) Date of hearing : 29.11…

PEOPLE INERACTIVE (I) P. LTD,MUMBAI vs. PR CIT 7, MUMBAI

The appeals of the assessee are allowed

ITA 3717/MUM/2016[2011-12]Status: DisposedITAT Mumbai28 Dec 2016AY 2011-12

Bench: Shri Joginder Singh & Shri Rajesh Kumar

Section 10ASection 147Section 263

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘सी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘C’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Rajesh Kumar, Accountant Member ITA Nos.3558 & 3717/Mum/2016 Assessment Years: 2010-11 & 2011-12 People Interactive (I) Private DCIT-4(3), Ltd. Mumbai बनाम/ C/o- Samaria & Co. Vs. Chartered Accountants, 2E, Court Chambers, 35, New Marine Lines, Mumbai-400020 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No.AAECS7931B "नधा"रती क" ओर से / Assessee by Shri R.S. Samaria Shri Sanjay Singh-D…

PEOPLE INERACTIVE (I) P.LTD,MUMBAI vs. PR CIT 7, MUMBAI

The appeals of the assessee are allowed

ITA 3558/MUM/2016[2010-11]Status: DisposedITAT Mumbai28 Dec 2016AY 2010-11

Bench: Shri Joginder Singh & Shri Rajesh Kumar

Section 10ASection 147Section 263

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘सी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘C’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Rajesh Kumar, Accountant Member ITA Nos.3558 & 3717/Mum/2016 Assessment Years: 2010-11 & 2011-12 People Interactive (I) Private DCIT-4(3), Ltd. Mumbai बनाम/ C/o- Samaria & Co. Vs. Chartered Accountants, 2E, Court Chambers, 35, New Marine Lines, Mumbai-400020 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No.AAECS7931B "नधा"रती क" ओर से / Assessee by Shri R.S. Samaria Shri Sanjay Singh-D…

TESCO HINDUSTAN SERVICE CENTRE PRIVATE LIMITED,BANGALORE vs. DCIT, BANGALORE

In the result, the appeal of assessee is partly allowed for statistical purposes

ITA 1285/BANG/2011[2007-08]Status: DisposedITAT Bangalore09 Dec 2016AY 2007-08

Bench: Shri Sunil Kumar Yadav & Shri S. Jayaraman

For Appellant: Shri Sampath Raghunathan, AdvocateFor Respondent: Shri Kamaladhar, Standing Counsel

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER IT(TP)A No.1285/Bang/2011 Assessment year : 2007-08 Tesco Hindustan Service Vs. The Deputy Commissioner of Centre Pvt. Ltd., Income Tax, 81 & 82, EPIP Area, Circle 12(4), Whitefield, Bangalore. Bangalore – 560 066. PAN: AABCT 8915B APPELLANT RESPONDENT Appellant by : Shri Sampath Raghunathan, Advocate Respondent by : Shri Kamaladhar, Standing Counsel Date of hearing : 19.10.2016 Date of Pronouncement : 09.12.2016 O R D E R Per Sunil Kumar Yadav, Judicial Member…

MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs. ACIT, BANGALORE

In the result, the cross appeals for the A

ITA 1247/BANG/2011[2007-08]Status: DisposedITAT Bangalore31 Oct 2016AY 2007-08

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Shri Shyam Ramadhyani,C.AFor Respondent: Ms. Neera Malhotra, CIT (D.R)
Section 143(3)Section 92CSection 92C(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ B ’ BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER I.T. (T.P) A. Nos.1247/Bang/2011 & 34/Bang/2012 (Assessment Years : 2005-06 & 2007-08) M/s. Microchip Technology (India) Pvt. Ltd., No.149-B, EPIP, 1st Phase, Indl. Area, Whitefield, Bangalore. …. Appellant. PAN AABCM 9868J Vs. Asst. Commissioner of Income Tax, Circle 12(1), Bangalore. ….. Respondent. I.T. (T.P) A. No.40/Bang/2012 (Assessment Year : 2005-06) (By Revenue) Assessee By : Shri Shyam Ramadhyani,C.A. Revenue By : Ms. Neera Malhotra, CIT (D.R) Date of…

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