Brij Bhushan Singal v. Assistant Commissioner of Income Tax

2018 SCC OnLine ITAT 2891Reported decision2018#6294 most cited

What is Brij Bhushan Singal v. Assistant Commissioner of Income Tax authority for?

Income Tax authorities must provide the assessee an opportunity to cross-examine a bank manager whose letter is used as evidence, allowing the assessee to controvert statements made in the letter.

18

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2024 to 2024.

Also referred to as

Brij Bhushan Singal · Income Tax Act · evidence · cross-examination · bank manager · natural justice · assessee's rights · ITAT 2018 SCC OnLine ITAT 2891 · section 269T · section 269S · section 271E

Issues it is cited on

buyback of sharessection 269tsection 2(43)onus of proofsection 269ssection 271esection 158bbsection 2(31)section 269ssicdssection 159section 271d

Judgments citing Brij Bhushan Singal v. Assistant Commissioner of Income Tax

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 805/IND/2019[2014-15]Status: DisposedITAT Indore31 Jan 2024AY 2014-15

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 804/IND/2019[2013-14]Status: DisposedITAT Indore31 Jan 2024AY 2013-14

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 803/IND/2019[2012-13]Status: DisposedITAT Indore31 Jan 2024AY 2012-13

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 802/IND/2019[2011-12]Status: DisposedITAT Indore31 Jan 2024AY 2011-12

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 801/IND/2019[2010-11]Status: DisposedITAT Indore31 Jan 2024AY 2010-11

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 800/IND/2019[2009-10]Status: DisposedITAT Indore31 Jan 2024AY 2009-10

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 799/IND/2019[2015-16]Status: DisposedITAT Indore31 Jan 2024AY 2015-16

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 798/IND/2019[2014-15]Status: DisposedITAT Indore31 Jan 2024AY 2014-15

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 797/IND/2019[2013-14]Status: DisposedITAT Indore31 Jan 2024AY 2013-14

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 796/IND/2019[2012-13]Status: DisposedITAT Indore31 Jan 2024AY 2012-13

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 795/IND/2019[2011-12]Status: DisposedITAT Indore31 Jan 2024AY 2011-12

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 794/IND/2019[2010-11]Status: DisposedITAT Indore31 Jan 2024AY 2010-11

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

The ACIT, (Central)-1, Indore vs. M/S. Prakash Ashphlting & Toll Highway Ltd., Indore

Appeals are dismissed

ITA 793/IND/2019[2009-10]Status: DisposedITAT Indore31 Jan 2024AY 2009-10

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 269SSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER ITA No.793 to 799/Ind/2019 (AY:2009-10 to 2015-16) ITA No.800 to 805/Ind/2019 (AY:2009-10 to 2014-15) ACIT, M/s Prakash Asphaltings & Toll बनाम/ Central-1, Highways (India) Ltd., Vs. Indore 76, Mall Road, Mhow, District - Indore (PAN:AABCP0398N) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg & Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.…

ACIT(Central)-1, Indore vs. Shri Punit Agrawal, Mhow

Appeals are dismissed

ITA 791/IND/2019[2010-11]Status: DisposedITAT Indore31 Jan 2024AY 2010-11

Bench: Shri Vijay Pal Rao & Shrib.M. Biyani

Section 132Section 153ASection 269SSection 269TSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI, ACCOUNTANT MEMBER ITA No.788/Ind/2019 (AY:2010-11) ITA No.791/Ind/2019 (AY:2010-11) ACIT, Late Shri Puneet Agrawal, बनाम/ Central-1, (Legal Representative – Vs. Indore Smt. Neeti Agrawal) 76, Mall Road,Mhow, District - Indore (PAN:ABDPA8751) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg& Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.2024 आदेश / O R D E R P…

ACIT(Central)-1, Indore vs. Shri Punit Agrawal, Mhow

Appeals are dismissed

ITA 790/IND/2019[2009-10]Status: DisposedITAT Indore31 Jan 2024AY 2009-10

Bench: Shri Vijay Pal Rao & Shrib.M. Biyani

Section 132Section 153ASection 269SSection 269TSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI, ACCOUNTANT MEMBER ITA No.788/Ind/2019 (AY:2010-11) ITA No.791/Ind/2019 (AY:2010-11) ACIT, Late Shri Puneet Agrawal, बनाम/ Central-1, (Legal Representative – Vs. Indore Smt. Neeti Agrawal) 76, Mall Road,Mhow, District - Indore (PAN:ABDPA8751) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg& Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.2024 आदेश / O R D E R P…

ACIT(Central)-1, Indore vs. Shri Punit Agrawal, Mhow

Appeals are dismissed

ITA 789/IND/2019[2012-13]Status: DisposedITAT Indore31 Jan 2024AY 2012-13

Bench: Shri Vijay Pal Rao & Shrib.M. Biyani

Section 132Section 153ASection 269SSection 269TSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI, ACCOUNTANT MEMBER ITA No.788/Ind/2019 (AY:2010-11) ITA No.791/Ind/2019 (AY:2010-11) ACIT, Late Shri Puneet Agrawal, बनाम/ Central-1, (Legal Representative – Vs. Indore Smt. Neeti Agrawal) 76, Mall Road,Mhow, District - Indore (PAN:ABDPA8751) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg& Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.2024 आदेश / O R D E R P…

ACIT(Central)-1, Indore vs. Shri Punit Agrawal, Mhow

Appeals are dismissed

ITA 788/IND/2019[2010-11]Status: DisposedITAT Indore31 Jan 2024AY 2010-11

Bench: Shri Vijay Pal Rao & Shrib.M. Biyani

Section 132Section 153ASection 269SSection 269TSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI, ACCOUNTANT MEMBER ITA No.788/Ind/2019 (AY:2010-11) ITA No.791/Ind/2019 (AY:2010-11) ACIT, Late Shri Puneet Agrawal, बनाम/ Central-1, (Legal Representative – Vs. Indore Smt. Neeti Agrawal) 76, Mall Road,Mhow, District - Indore (PAN:ABDPA8751) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg& Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.2024 आदेश / O R D E R P…

ACIT(Central)-1, Indore vs. Shri Punit Agrawal, Mhow

Appeals are dismissed

ITA 787/IND/2019[2009-10]Status: DisposedITAT Indore31 Jan 2024AY 2009-10

Bench: Shri Vijay Pal Rao & Shrib.M. Biyani

Section 132Section 153ASection 269SSection 269TSection 271DSection 271E

…आयकरअपीलीयअिधकरण,इंदौर"ायपीठ,इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI, ACCOUNTANT MEMBER ITA No.788/Ind/2019 (AY:2010-11) ITA No.791/Ind/2019 (AY:2010-11) ACIT, Late Shri Puneet Agrawal, बनाम/ Central-1, (Legal Representative – Vs. Indore Smt. Neeti Agrawal) 76, Mall Road,Mhow, District - Indore (PAN:ABDPA8751) (Appellant/Revenue) (Respondent/Assessee) Assessee by Shri Anup Garg& Shri Vikas Guru, CAs & Ld. ARs Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 23.01.2024 Date of Pronouncement 31.01.2024 आदेश / O R D E R P…

Brij Bhushan Singal v. Assistant Commissioner of Income Tax (2018 SCC OnLine ITAT 2891) — Cited in 18 Judgments | BharatTax