BONDURAMASWAMY AND OTHERS v. BDA AND OTHERS

7 SCC 129Reported decision2010#509 most cited
186

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2012 to 2021.

Judgments citing BONDURAMASWAMY AND OTHERS v. BDA AND OTHERS

Sri H Jaimuni vs. State of Karnataka

WP/65121/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt Anitha Surya Kumar vs. State of Karnataka

WP/58218/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Sri Harirajan C vs. Bengaluru Development Authority (Bda)

WP/6637/2017HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt S Savariammal vs. State of Karnataka

WP/51355/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt Muniyamma vs. State of Karnataka

WP/56350/2014HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt. Asha vs. Bangalore Development Authority

WP/2531/2017HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Sri K V Venkata Reddy vs. State of Karnataka

WP/51877/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt. Sonnamma vs. The State of Karnataka by Its

WP/53240/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

M/S Grace Garden Apartment Owners Association vs. The Bangalore Development Authority

WP/44127/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt. Shaila Prabhu Nee Shevgoor vs. The State of Karnataka

WP/19729/2014HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Mr Hanumaiah vs. The State of Karnataka

WP/12547/2017HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

V Shivamurthy vs. The State of Karnataka

WP/59317/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt Channamma vs. The State of Karnataka

WP/51294/2014HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt Neelamma Kuttappa vs. State of Karnataka

WP/57151/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Sri Satish vs. The State of Karnataka

WP/6718/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

C R Shivashankar vs. Bangalore Development Authority

WP/11295/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Sri. Mohammed Mujahid Ali vs. The State of Karnataka

WP/31723/2014HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt. Majella C. Thomas vs. State of Karnataka

WP/56023/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

R Parashuram Reddy vs. The State of Karnataka

WP/55737/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…

Smt. Vimala vs. State of Karnataka

WP/53526/2016HC Karnataka27 Sept 2021

Bench: The Hon’Ble Mr. Justice Aravind Kumar W.P. No.51929/2014 C/W W.P.Nos.42063/2012, 30494/2013, 42671/2013, 638/2014, 797/2014, 1089/2014, 3211/2014, 3389/2014, 6180/2014, 10356/2014, 12014/2014, 12015/2014, 13043/2014, 13045/2014, 13206/2014, 13207/2014, 13398/2014, 13774/2014, 14149/2014, 14161/2014, 14494/2014, 14502/2014, 14521/2014, 14689/2014, 16646/2014, 17051/2014, 17594/2014, 19729/2014, 21158/2014, 23897/2014, 28861/2014, 30731/2014, 31723/2014, 33774/2014, 33777/2014, 34084/2014, 34259/2014, 34272/2014, 34391/2014, 35204/2014, 35243/2014, 35247/2014, 35305/2014, 35609/2014, 36164/2014, 36166/2014, 36489/2014, 36525/2014, 36971/2014, 37446/2014, 38055/2014, 38463/2014, 38471/2014, 38472/2014, 38661/2014, 38753/2014, 39383/2014, 39633/2014, 39832/2014, 40204/2014, 40379/2014, 41394/2014, 41422/2014, 41427/2014, 41428/2014, 41858/2014, 43815/2014, 43963/2014, 44306/2014, 44527/2014, 44742/2014, 44835/2014, 45486/2014, 46766/2014, 47103/2014, 47105/2014, 47106/2014, 47107/2014, 47608/2014, 47731/2014, 47821/2014, 47860/2014, 47913/2014, 48577/2014, 48880/2014, 49567/2014, 50260/2014, 50533/2014, 51294/2014, 51930/2014, 51931/2014, 51932/2014, 52760/2014, 53854/2014, 54059/2014, 54083/2014, 54236/2014

…THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & 2 TO APPLY THE RATIO/ PARAMETERS LAID DOWN BY THE HON'BLE DIVISION BENCH OF THIS HON'BLE COURT & APEX COURT IN BONDU RAMASWAMY'S CASE REPORTED IN (2010) 7 SCC 129, BY CONSIDERING REPRESENTATIONS OF THE PETITIONER AS ANNEXURE - P AND Q RESPECTIVELY SUBMITTED THROUGH HER SOCIETY AND ETC. IN W.P. NO.28679/2015 BETWEEN: SHRI P. B. AMRUNATHA PANICKER S/O MR. P.KL. BAHULEYAN, AGED ABOUT 62 YEARS, R/AT C/O K. RAJAGOPAL, NO.302, BANASHANKARI, CORAL NO.20, 2ND CROSS,M.M. LAYOUT, K.B. SANDRA, R.T. NA…