M/S GRACE GARDEN APARTMENT OWNERS ASSOCIATION vs. THE BANGALORE DEVELOPMENT AUTHORITY

4 43207/2017, 45953/2017, 46333/2017, 46766/2017, 47823/2017, 47854/2017, 49031/2017, 50540/2017, 53428/2017, 54064/2017, 54863/2017, 55316/2017, 55317/2017, 56035/2017, 3157/2018, 3523/2018, 5448/2018, 8731/2018, 9190/2018, 12221/2018, 12792/2018, 25302/2018, 26667/2018, 27750/2018, 27947/2018, 30106/2018, 38977/2018, 39615/2018, 48266/2018, 53051/2018, 53250/2018, 56686/2018, 2939/2019, 8325/2019, 8329/2019, 12093/2019 15096/2019, 15199/2019, 15531/2019, 15532/2019, 15534/2019, 26852/2019, 50257/2019, W.P.NOS. 10568/2015, 15003/2013, 14874/2014, 27833/2014, 42498/2014, 45230/2014, 47606/2014, 47607/2014, 58829/2014, 2935/2015, 2936/2015, 2937/2015, 6225/2015, 7038/2015, 7322/2015, 8111/2015, 8112/2015, 19086/2015, 21999/2015, 28675/2015, 34826/2015, 59793/2015, 1876/2016, 8603/2016, 8707/2016, 16505/2016, 20131/2016, 20132/2016, 34947/2016, 35309/2016, 39427/2016, 47965/2016, 51142/2016, 55666/2016, 57150/2016, 57245/2016, 58220/2016, 58223/2016, 58362/2016, 59167/2016, 59169/2016, 61955/2016, 63205/2016, 2531/2017, 5209/2017, 5212/2017, 37478/2017, 37480/2017 AND 19783/2018 (LA-BDA)

IN W.P.NO.51929/2014:

BETWEEN:

SRI. K.P.ANJANAPPA AGED ABOUT 74 YEARS S/O. LATE K. PUTTAIAH R/AT SAMPIGEHALLI VILLAGE, YELAHANKA HOBLI,

5 BANGALORE NORTH TALUK REP. BY HIS POWER OF ATTORNEY MR.T.K.SUDHINDRA AGED ABOUT 40 YEARS S/O.T.V.KRISHNAMURTHY R/AT NO.22, NEW BEL ROAD, I.T.I. LAYOUT, BANGALORE-95 ...PETITIONER (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY DEPARTMENT OF HOUSING AND URBAN DEVELOPMENT M.S.BUILDING

BANGALORE - 560 001

AUTHORITY

BY ITS COMMISSIONER

KUMAR PARK WEST,

BANGALORE - 20

BANGALORE DEVELOPMENT

AUTHORITY

KUMAR PARK WEST,

BANGALORE - 20 …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR B.S. SACHIN, ADVOCATE FOR R2 AND R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 WHICH IS ENCLOSED AS ANNEX-D.

IN W.P.NO.42063/2012:

BETWEEN:

S/O SRI GOPALA PILLAI

AGED ABOUT 67 YEARS,

R/AT NO.2, ARKAVATHI LAYOUT

4TH BLOCK, SHIVARAMAKARANTHNAGAR

POST, THANISANDRA,

BANGALORE-560 077

S/O SRI M. PUTTAPPA

AGED ABOUT 57 YEARS

R/AT NO 8, 4TH MAIN ROAD,

SHAMMANNA GOWDA LAYOUT,

SARASWATHIPURA, ULSOOR,

BANGALORE 560 008

S/O SRI LINGAIAH H.B.

AGED ABOUT 59 YEARS

R/AT NO 660, 4TH MAIN,

NEAR MADHU BAR BUILDING,

PIPELINE, SRINAGAR,

BANGALORE 560 050

S/O SRI N LAKSHMANARAJU

AGED ABOUT 52 YEARS,

R/AT NO 2, 3RD MAIN ROAD,

JALADARSHINI LAYOUT,

NEW BEL ROAD,

BANGALORE 560 094

S/O SRI K S VENKATASUBBAIAH

AGEDA BOUT 56 YEARS

R/A NO.114, GELLI APARTMENT,

47TH CROSS, JAYANAGAR

8TH BLOCK, BANGALORE-560 082

S/O SRI R.S.RADHAKRISHNA

AGED ABOUT 55 YEARS,

R/AT NO.129, JEWELLERS' STREET,

BANGALORE 560 001

S/O SRI G THANGAVELU

AGED ABOUT 62 YEARS

R/AT NO 102, 3RD CROSS,

5TH MAIN, BYATARAYANAPURA

NEW EXTENSION, BANGALORE 560 026

S/O SRI VEERABHADRACHAR

AGED ABOUT 66 YEARS,

R/AT NO 101, 3RD A MAIN,

SOMESHWARANAGAR, C.B. SANDRA,

GKVK POST, BANGALORE 560 065

S/O M N VASUDEVA RAO

AGED ABOUT 51 YEARS

R/AT NO 314, 12TH A MAIN,

6TH BLOCK, RAJAJINAGAR,

BANGALROE 560 010

S/O SRI N RARUKUTTI

AGED ABOUT 74 YEARS

R/AT NO G 1, GROUND FLOOR,

OM SAI, S V CROWN APARTMENTS,

NO 183, A3, 6TH G CROSS,

KAGGADASAPURA, C V RAMAN

NAGAR POST, BANGALORE 560 093

S/O SRI B N LINGARAJU

AGED ABOUT 57 YEARS

R/AT NO M 65, MARKET ROAD,

7TH CROSS ROAD, LAKSHMINARAYANAPURA,

NAGAPPA BLOCK, BANGALORE 560 021

S/O SRI K KANDASWAMY

AGED ABOUT 57 YEARS

R/AT NO 81, I CROSS, 4TH MAIN,

PADMANABHANAGAR,

BANGALORE 560 070

S/O SRI LAKSHMASETTY

AGED ABOUT 54 YEARS,

R/AT NO 73, 18TH MAIN,

AICOBOONAGAR, BTM I STAGE,

BANGALORE 560 068

S/O SRI NANJUNDACHAR

AGED ABOUT 54 YEARS

R/AT NO 530/3, 13TH A CROSS,

11TH A MAIN ROAD, SECTOR A,

YELAHANKA NEW TOWN,

BANGALORE 560 064

S/O SRI LINGAPPA

AGED ABOUT 52 YEARS

RESIDING AT NO.455,

8TH MAIN ROAD, 4TH CROSS ROAD,

VIJAYANAGAR, BANGALORE-560 040

W/O SRI SYED MAQSOOD SHAH

AGED ABOUT 57 YEARS

RESIDING AT NO.D3,

801, BDA FLAT, AUSTIN TOWN LAYOUT,

BANGALORE-560 047

S/O SRI SUBBARO B

AGED ABOUT 60 YEARS

R/A NO.120, 1ST CROSS ROAD,

GORAKAMANTHANAPALYA,

BYRASANDRA MAIN ROAD,

NEW THIPPASANDRA POST,

BANGALORE-560 075

S/O SRI S VISWANATHAIAH

AGED ABOUT 59 YEARS

R/A NO.8/13, 4TH D CROSS,

MADIWALA EXTENSION,

MARUTHINAGAR,

BANGALORE-560 068 19. P.K. DESHPANDE

S/O SRI K DESHPANDE

AGED ABOUT 58 YEARS

R/A NO.393, 6TH MAIN,

3RD BLOCK, BEL LAYOUT,

VIDHYARANYAPURA,

BANGALORE-560 097

S/O SRI SIDDAIAH

AGED ABOUT 54 YEARS

R/A NO.E-49/3, DRDO TOWNSHIP,

C.V. RAMAN NAGAR,

BANGALORE-560 083

S/O SRI V RANGAIAH

AGED ABOUT 54 YEARS,

RESIDING AT NO.395,

7TH MAIN ROAD, 2ND BLOCK,

RAJAJINAGAR MILK COLONY POST,

NEAR VIVEKANANDA COLLEGE,

BANGALORE-560 055

S/O SRI GUNDAPPA

AGED ABOUT 61 YEARS

R/A NO.87, SRI MANJUNATHA NILAYA,

14TH CROSS, ULLAL ROAD,

MUNESHWARA NAGAR,

BANGALORE-560 056

S/O SRI M RAMAKRISHNAIAH

AGED ABOUT 56 YEARS

RESIDING AT NO.51/43,

22 MAIN ROAD, III CROSS,

BTS GARAGE BACKSIDE

VIJAYANAGAR, BANGALORE-560 040

S/O SRI K.V. KRISHNAPPA

AGED ABOUT 64 YEARS

R/A NO.20, I MAIN, VAISHNAVI LAYOUT

VIDYARANYAPURA POST,

BANGALORE-560 097

W/O SRI K.K. POONACHA

AGED ABOUT 53 YEARS

R/A NO. 69, 'ANUGRAHA',

2ND CROSS, 10TH MAIN,

BHUVANESHWARINAGAR,

BANGALORE-560 032

S/O SRI C.R. SHIVALINGAIAH

AGED ABOUT 53 YEARS

R/A NO.55, GREEN FIELDS-III,

DODDAKALLASANDRA,

KANAKAPURA MAIN ROAD,

BANGALORE-560 062

S/O SRI MEDAPPA C N

AGEDA BOUT 59 YEARS,

M. GRAPHITE INDIA LTD.

MAHADEVAPURA, WHITEFIELD ROAD

BANGALORE-48

S/O SRI KAATAPPA

AGED ABOUT 52 YEARS

R/AT NO 868, 2ND E MAIN ROAD,

RAMAIAH LAYOUT, KACHARAKANAHALLI,

BANGALORE 560 084

S/O SRI LAKSHMINARAYANACHAR

AGED ABOUT 57 YEARS

R/AT NO 30, SUSHMA NIVAS,

APPA RAO LAYOUT, 2ND MAIN,

I CROSS, RAMAMURTHYNAGAR,

BANGALORE 560016 ...PETITIONERS

(BY SRI. C. G. GOPALASWAMY, ADVOCATE)

AND:

K P WEST EXTENSION

T CHOWDIAH ROAD,

BANGALORE 560 020

REP BY ITS COMMISIONER 2. THE STATE OF KARNATAKA

REP BY THE PRINCIPAL SECRETARY

URBAN DEVELOPMENT DEPARTMENT

KARNATAKA GOVERNMENT SECRETARIAT

VIKASA SOUDHA

BANGALORE 560 001

S/O SRI A VENKATARAM

AGED ABOUT 52 YEARS,

R/AT NO 99, 4TH CROSS,

I BLOCK, JAYANAGAR EAST,

BANGALORE 560 011

S/O SRI A VENKATARAM

AGED ABOUT 50 YEARS

R/AT NO 20, 2ND MAIN, I BLOCK

BANASHANKARI 3RD PHASE,

BANASHANKARI 3RD STAGE,

BANGALORE 560085.

…RESPONDENTS

(SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR BY B.S. SACHIN, ADVOCATE FOR R1; SRI. G.V.SHASHIKUMAR, AGA FOR R2; SRI. DEEPAK J, ADVOCATE FOR R3 & R4)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER OR DIRECTION IN THE NATURE OF CERTIORARI QUASHING THE NOTIFICATION DATED 3.10.2007 ISSUED BY R2 UNDER ANNX-G.

IN W.P.NO.30494/2013:

BETWEEN:

S/O. SHANKAR REDDY

AGED ABOUT 38 YEARS,

S/O. SRINIVASA REDDY

AGED ABOUT 50 YEARS,

S/O. SRINIVASA REDDY,

AGED ABOUT 47 YEARS,

12 4. S. SURENDRA REDDY

S/O. SRINIVASA REDDY,

AGED ABOUT 43 YEARS,

ALL ARE RESIDING AT

CHALLAKERE VILALGE,

RING ROAD, KALYAN NAGAR POST,

BANGALORE - 560 043 ...PETITIONERS (BY SRI. P.KRISHNAPPA, ADVOCATE AND SRI. BHANU PRASAD K., ADVOCATE)

AND:

URBAN DEVELOPMENT DEPARTMENT

M.S.BUILDING,

BANGALORE - 560 001

REP. BY ITS PRINCIPAL SECRETARY

BANGALORE DEVELOPMENT AUTHORITY

KUMARPARK WEST,

BANGALORE - 560 001

OFFICER, BANGALORE DEVELOPMENT

AUTHORITY, BANGALORE - 560 020 …RESPONDENTS

(BY SRI. G.V.SHASHIKUMAR, AGA FOR R1; SRI. B.V. SHANKARNARAYANA RAO, ADVOCATE AND SRI. NARENDRA GOWDA, ADVOCATE FOR R2 & R3; SRI. K. A. ARIGA, ADVOCATE FOR R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE ENDROSEMENT DATED 25.2.2013 PRODUCED AT ANN-L.

IN W.P.NO.42671/2013:

BETWEEN:

W/O. LATE SRI.B.RAMAKRISHNAPPA,

AGED ABOUT 55 YEARS,

S/O. LATE SRI.B.RAMAKRISHNAPPA,

AGED ABOUT 34 YEARS,

BOTH R/A NO.80,

JAKKUR VILLAGE AND POST,

YELAHANKA HOBLI,

BANGALORE-560 064.

...PETITIONERS

(BY SRI. G.R. VENKATESH MURTHY, ADVOCATE AND SRI. S. NISCHAL, ADVOCATE)

AND:

REP. BY ITS CHIEF SECRETARY

VIDHANA SOUDHA,

BANGALORE-560 001

T.CHOWDAIAH ROAD,

KUMARA KRUPA WEST,

BANGALORE - 560 020

BANGALORE DEVELOPMENT AUTHORITY

T.CHOWDAIAH ROAD,

KUMARA KRUPA WEST,

BANGALORE-560 020 …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. BIPIN HEGDE, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH ANN-A & B VIZ PRELIMINARY NOTIFICATION DT. 3.2.2003 & FINAL NOTIFICATION DT.23.2.04.

IN W.P.NO.638/2014:

BETWEEN:

S.R. GOVINDAPPA SINCE REPRESENTED BY HIS LRS

1(a). SMT.S.R.GAYATHRI

AGED ABOUT 46 YEARS,

W/O. LATE S.R.GOVINDAPPA,

NO.48/2, SRIRAMPURA VILLAGE,

JAKKUR POST, YELAHANKA HOBLI,

BANGALORE-560 064

1(b). G.GAURAV

AGED ABOUT 25 YEARS,

S/O.LATE S.R.GOVINDAPPA,

NO.48/2, SRIRAMPURA VILLAGE,

JAKKUR POST, YELAHANKA HOBLI,

BANGALORE-560 064

1(c). G.GAGAN

AGED ABOUT 23 YEARS,

S/O.LATE S.R.GOVINDAPPA,

NO.48/2, SRIRAMPURA VILLAGE,

JAKKUR POST, YELAHANKA HOBLI,

BANGALORE-560 064.

...PETITIONERS

(BY SRI. P. SUBRAMANYAM, ADVOCATE AND SRI. H. SHIVAKUMAR, ADVOCATE)

AND:

REP. BY ITS SECRETARY

URBAN DEVELOPMENT DEPARTMENT

M.S.BUILDINGS,

BANGALORE - 560 001

KUMARA PARK WEST,

BANGALORE - 560 020

(REP. BY ITS COMMISSIONER)

OFFICER, BANGALORE DEVELOPMENT

AUTHORITY, T.CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE - 560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. C.R. GOPALASWAMY, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE ACQUISITION PROCEEDINGS IN REPSECT OF SCHEDULE PROPERTY FORMING PART OF SY.NO.58/1 OF SRIRAMPURA VILLAGE, YELAHANKA HOBLI, BANGALORE NORTH TALUK VIDE PRELIMINARY NOTIFICATIOND ATED 3.2.2013 VIDE ANN-K AND FINAL NOTIFICATION DATED 23.2.2004 VIDE ANN-L ARE

15 DEEMED TO HAVE LAPSED UNDER SECTION 24(2) OF RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT ACT 2013.

IN W.P.NO.797/2014:

BETWEEN:

SRI.N.RAMAIAH S/O. LATE NANJAPPA AGED ABOUT 55 YEARS R/A NO.708, HEANNUR MAIN ROAD, KAVERI SERVICE STATION, KALYAN NAGAR, BANGALORE - 560 043.

...PETITIONER

(BY SRI. G. PAPI REDDY, ADVOCATE)

AND:

URBAN DEVELOPMENT DEPARTMENT

VIKASA SOUDHA,

DR.AMBEDKAR VEEDHI,

BANGALORE - 560 001

REP. BY ITS SECRETARY

T.CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE - 560 020

BY ITS COMMISSIONER

OFFICER, THE BANGALORE DEVELOPMENT

AUTHORITY, T.CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE - 560 020 …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. G.S. KANNUR, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE ENDORSEMENT DT. 5.11.2013 ISSUED BY R-3 VIDE ANNX-G.

16 IN W.P.NO.1089/2014:

BETWEEN:

MOHAN K.REDDY S/O. LATE B.N.KAMALANABHA REDDY AGED ABOUT 45 YEARS, R/A NO.176, GANDHI STREET, KAMMANAHALLI, BANGALORE - 560 084 ...PETITIONER (BY SRI. SHANMUKHAPPA, ADVOCATE)

AND:

REP. BY ITS PRINCIPAL SECRETARY

URBAN DEVELOPMENT DEPARTMENT

4TH FLOOR, VIKASA SOUDHA,

BANGALORE - 560 001

KUMARA PARK WEST,

BANGALORE - 560 020

BY ITS COMMISSIONER …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. PRASAD HEGDE, ADVOCATE FOR R2)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE NOTIFICATION DT. 3.2.2003 ISSUED U/S 17(1) & (3) OF THE BDA ACT 1976 VIDE ANNX-F IN SO FAR AS THE PETITIONERS LANDS ARE CONCERNED AS THE SAME IS NOT REQUIRED FOR THE SCHEME OF THE BDA.

IN W.P.NO.3211/2014:

BETWEEN:

SMT.DHANALAKSHMI W/O. VENKATARAMU V AGED 60 YEARS, R/O NO.34, 3RD CROSS, 4TH MAIN ROAD, SAMPANGIRAMANAGAR,

17 BANGALORE-560 027 ...PETITIONER (BY SRI. CHANDRASHEKAR L., ADVOCATE)

AND:

THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY T.CHOWDAIAH ROAD, KUMARA PARK WEST, BANGALORE-560 020 …RESPONDENT (BY SRI. NARENDRA GOWDA, ADVOCATE)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER DT.13.1.2012 VIDE ANNX-A PASSED BY THE RESPONDENT.

IN W.P.NO.3389/2014:

BETWEEN:

MR.JOKIM AGED ABOUT 40 YEARS, S/O.SRI.ANNAYAPPA, R/A NO.198, CHURCH BLOCK, VISHWANATHANAGENAHALLI, R.T.NAGAR POST, BANGALORE - 560 032 ...PETITIONER (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING &

URBAN DEVELOPMENT

M.S.BUILDING, B.R.AMBEDKAR ROAD,

BANGALORE - 560 001

BY ITS COMMISSIONER

KUMARA PARK WEST,

BANGALORE - 560 016

18 3. THE LAND ACQUISITION OFFICER

BANGALORE DEVELOPMENT AUTHORITY

T.CHOWDAIAH ROAD,

BANGALORE-560 053.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; BY SRI. A. LOKANATH, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENT NO.2 AND 3 TO CONSIDER THE REPRESENTATION OF THE PETITIONER AS AT ANN-C.

IN W.P.NO.6180/2014:

BETWEEN:

S/O. LATE GOVINDAPPA

AGED ABOUT 64 YEARS,

R/AT RACHENAHALLI VILLAGE,

DR.SHIVARAMAKARANTH NAGAR,

(ARABIC COLLEGE POST,

BANGALORE - 560 045

S/O. LATE GOVINDAPPA

AGED ABOUT 61 YEARS,

R/AT RACHENAHALLI VILLAGE,

DR.SHIVARAMAKARANTH NAGAR,

(ARABIC COLLEGE POST,

BANGALORE - 560 045

S/O. LATE GOVINDAPPA

AGED ABOUT 52 YEARS,

R/AT RACHENAHALLI VILLAGE,

DR.SHIVARAMAKARANTH NAGAR,

(ARABIC COLLEGE POST,

BANGALORE - 560 045.

S/O. LATE GOVINDAPPA

AGED ABOUT 40 YEARS,

R/AT RACHENAHALLI VILLAGE,

DR.SHIVARAMAKARANTH NAGAR,

(ARABIC COLLEGE POST,

BANGALORE - 560 045.

...PETITIONERS

(BY SRI. V.S. HEGDE, ADVOCATE)

AND:

REP. BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

M.S.BUILDINGS,

BANGALORE - 560 001

KUMARAPARK WEST EXTENSION,

BANGALORE - 560 020

REP. BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY

KUMARAPARK WEST EXTENSION,

BANGALORE - 560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE AND SRI. RAMANJANEYA GOWDA, ADVOCATE FOR R2 AND R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENTS TO RE-DO THE EXERCISE OF DE-NOTIFYING THE LAND IN SY.NO.81/1 EXTENT 2 ACRES OF PETITIONERS LAND SITUATED AT RACHENAHALLI VILLAGE, K.R.PURAM, HOBLI BANGALORE EAST TQ. PURSUANT TO THE DIRECTION IN WP NO.15286/06 DT. 20.11.2006.

IN W.P. NO.10356/2014:

BETWEEN:

SRI. HANUMANTHARAYAPPA S/O LATE NARASAPPA AGED ABOUT 70 YEARS

20 R/AT SAMPIGEHALLI VILLAGE YELAHANKA HOBLI BANGALORE NORTH TALUK BANGALORE - 560 064. ...PETITIONER

(BY SRI. SADASHIVAIAH K.G., ADVOCATE)

AND:

1 . STATE OF KARNATAKA

REP. BY ITS SECRETARY

M.S. BUILDING, DEPT. OF HOUSING

URBAN DEVELOPMENT

BANGALORE - 560 001.

2 . THE COMMISSIONER

BANGALORE DEVELOPMENT

AUTHORITY, KUMARA PARK (WEST)

BANGALORE - 560 020.

3 . THE ADDITIONAL LAND ACQUISITION

OFFICER, BANGALORE DEVELOPMENT

AUTHORITY, KUMARA PARK WEST

BANGALORE - 560 020. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SENIOR COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE REPORT SUBMITTED BY THE R-3 DATED 29.12.2009 AND ISSUED TO THE PETITIONER ON 07.12.2013 BY ISSUING A WRIT OF CERTIORARI AS PER ANNX-Q.

IN W.P. NO.12014 /2014:

BETWEEN:

SRI. TEJARAM S/O RAMLAL AGED ABOUT 34 YEARS RESIDING AT NO.10, 2ND STREET

21 1ST CROSS, VENKATESHAPURA MAIN ROAD, PILLANNA GARDEN BANGALORE - 560 045.

...PETITIONER

(BY SRI. UMESH B.N., ADVOCATE)

AND:

AUTHORITY, SANKEY ROAD

BANGALORE - 560 020

BY ITS COMMISSIONER.

BY ITS SECRETARY

URBAN DEVELOPMENT DEPARTMENT

MULTISTORIED BUILDING

BANGALORE - 560 001.

BANGALORE DEVELOPMENT AUTHORITHY

BANGALORE - 560 020.

…RESPONDENTS

(BY SRI. D.N. NANJUNDA REDDY, SR.COUNSEL FOR B.S. SACHIN, ADVOCATE FOR R1; SRI. G.V. SHASHIKUMAR, AGA FOR R2; SRI. G.S. KANNUR, ADVOCATE FOR R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENT TO CONSIDER HIS REPRESENTATION DATED 12.12.2005 VIDE ANN-C AND ALSO HIS CASE FOR DELETION OF HIS PROPERTY IN SY. NO.44, PROPERTY NO.44, SITE NO.2, KHATA NO.1150 SITUATED AT THANISANDRA VILLAGE, K.R. PURAM HOBLI, NOW IN BANGALORE EAST TALUK, MEASURING 75 FT. X 23+27/2, MEASURING TO AN EXTENT OF 1,875 SQ.FT. ON THE DIRECTIONS OF THIS HON'BLE COURT AND HON'BLE SUPREME COURT.

IN W.P. NO.12015/2014:

BETWEEN:

S/O HASSAIN SAHIB

AGED ABOUT 65 YEARS

R/AT: NO.35, LAL MASJID

A STREET, SHIVAJINAGAR

BANGALORE - 560 051.

S/O ABDUL MAJEED

AGED ABOUT 42 YEARS

R/AT: NO. 35, LAL MASJID

A STREET, SHIVAJINAGAR

BANGALORE - 560 051.

...PETITIONERS

(BY SRI.V.SHIVA REDDY, ADVOCATE)

AND:

AUTHORITY, SANKEY ROAD

BANGALORE - 560 020

BY ITS COMMISSIONER.

BY ITS SECRETARY

URBAN DEVELOPMENT DEPARTMENT,

MULTISOTIRED BUILDING

BANGALORE - 560 001.

BANGALORE DEVELOPMENT AUTHORITY

BANGALORE - 560 020.

…RESPONDENTS

(BY SRI. G.S. KANNUR, ADVOCATE FOR R1 & R3; BY SRI. G.V. SHASHIKUMAR, AGA FOR R2)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENTS TO DELET THE LANDS OF THE PETITIONERS FROM ACQUISITION PROCEEDINGS WHICH ARE NOTIFIED FOR THE FORMATION OF ARKAVATHI LAYOUT, I.E., 5 1/2 GUNTAS OF LAND IN SYNO.42 AND 5 1/2 GUNTAS OF LAND IN SY.NO.43; 6723SQ. FEET OF LAND OF 1ST PETITIONER IN SY. NO.44; AND 6724 SQ. FEET OF LAND OF 2ND PETITIONER IN SY. NO.44; AND THE ABOVE SAID SY NOS. BELONGING TO THANISANDRA

23 VILLAGE, K.R. PURAM HOBLI, BANGALORE SOUTH TALUK AS PER ANNX-D.

IN W.P. NO.13043/2014:

BETWEEN:

S/O LATE N. RAMAKRISHNA IYER

AGED ABOUT 68 YEARS.

W/O R. RAMACHANDRAN

AGED ABOUT 63 YEARS.

BOTH RESIDING AT NO. 1

4TH MAIN IST STAGE

MSH LAYOUT, ANANDNAGAR

BANGALORE - 560 024.

...PETITIONERS

(BY SRI. VENKATESH MURTHY G.R., ADVOCATE)

AND:

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT

M.S. BUILDING

BANGALORE - 560 001

REPRESENTED BY ITS PRINCIPAL

SECRETARY.

BANGALORE DEVELOPMENT

AUTHORITY, KUMARA PARK

WEST, PALACE ROAD

BANGALORE - 560 003.

BANGALORE DEVELOPMENT

AUTHORITY, KUMARA PARK

WEST, PALACE ROAD

BANGALORE - 560 003.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI.D.N. NANJUNDA REDDY, SR.COUNSEL FOR

24 SRI.B.S. SACHIN, ADVOCATE FOR R2; SRI. M.V. CHARATI, ADVOCATE FOR R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH ANNEX-C AND VIZ PRELIMINARY NOTIFICATION PUBLISHED N THE KARNATAKA GAZETTE ON 03.02.2003 AND FINAL NOTIFICATION DATED 23.02.2004 AND CONSEQUENTLY DECLARE THAT THE MAHAZAR AS VOID DOCUMENT.

IN W.P. NO.13045/2014:

BETWEEN:

W/O N. BALAKRISHNAN

AGED ABOUT 42 YEARS.

S/O K. NARAYANAN

AGED ABOUT 46 YEARS.

BOTH RESIDING AT NO.1

4TH MAIN, IST STAGE

ANANDNAGAR

BANGALORE - 560 024. ...PETITIONERS (BY SRI. VENKATESH MURTHY G. R., ADVOCATE)

AND:

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT

M.S. BUILDING

BANGALORE - 560 001

REPRESENTED BY ITS

PRINCIPAL SECRETARY.

BANGALORE DEVELOPMENT

AUTHORITYM KUMARA PARK

WEST, PALACE ROAD

BANGALORE - 560 003.

25 3. THE LAND ACQUISITION OFFICER

BANGALORE DEVELOPMENT

AUTHORITY, KUMARA PARK

WEST, PALACE ROAD

BANGALORE - 560 003. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.V. CHARATI, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH ANNEX-C AND D VIZ PRELIMINARY NOTIFICATION PUBLISHED IN THE KARNATAKA GAZETTE OF 03.02.2003 AND FINAL NOTIFICATION DATED 23.02.2004 AND CONSEQUENTLY DECLARE THAT THE MAHAZAR AS VOID DOCUMENT.

IN W.P. NO.13206/2014:

BETWEEN:

SRI. SAJAN K CHACKO S/O K.J. CHACKO AGED ABOUT 56 YEARS R/A NO.12, 2ND MAIN ROAD SULTHANPALYA, R.T. NAGAR BANGALORE - 560 032.

REPRESENTED BY HIS POWER OF ATTORNEY HOLDER MRS ANILA VARGHESE PHILIP W/O SRI. SAJAN K. CHACKO AGED ABOUT 46 YEARS R/A NO.12, 2ND MAIN ROAD SULTHANPALYA, R.T. NAGAR BANGALORE - 560 032. ...PETITIONER (BY SRI. VENKATESH MURTHY G.R., ADVOCATE)

AND:

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT

M.S. BUILDING

BANGALORE - 560 001

REPRESENTED BY ITS

PRINCIPAL SECRETARY

BANGALORE DEVELOPMENT

AUTHORITY, KUMARA PARK

WEST, PALACE ROAD

BANGALORE - 560 003.

BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST, PALACE ROAD

BANGALORE - 560 003. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. G.S. KANNUR, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH ANNEX-B AND C VIZ PRELIMINARY NOTIFICATION PUBLISHED IN THE KARNATAKA GAZETTE OF 03.02.2003 AND FINAL NOTIFICATION DATED 23.02.2004 AND CONSEQUENTLY DECLARE THAT THE MAHAZAR AS VOID DOCUMENT.

IN W.P. NO.13207/2014:

BETWEEN:

SRI. VIJI PHILIP @ VARGHESE PHILIP S/O V.K. PHILIP AGED ABOUT 48 YEARS RESIDING AT NO.12 2ND MAIN ROAD, SULTHANPALYA R.T. NAGAR, BANGALORE - 560 032 PRESENTLY WORKING AT: DOHA, QUATAR.

REPRESENTED BY HIS POWER OF ATTORNEY HOLDER MRS ANILA VARGHESE PHILIP D/O SRI. GEORGE PHILIP AGED ABOUT 46 YEARS RESIDING AT NO.12

27 2ND MAIN ROAD, SULTHANPALYA R.T. NAGAR, BANGALORE - 560 032. ...PETITIONER

(BY SRI. VENKATESH MURTHY G. R., ADVOCATE)

AND:

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT

M.S. BUILDING, BANGALORE - 560 001

REPRESENTED BY ITS

PRINCIPAL SECRETARY.

BANGALORE DEVELOPMENT

AUTHORITY, KUMARA PARK WEST

PALACE ROAD, BANGALORE - 560 003.

BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST, PALACE ROAD

BANGALORE - 560 003. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.V. CHARATI, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH ANNEX-B AND C VIZ PRELIMINARY NOTIFICATION PUBLISHED IN THE KARNATAKA GAZETTE OF 03.02.2003 AND FINAL NOTIFICATION DATED 23.02.2004 AND CONSEQUENTLY DECLARE THAT THE MAHAZAR AS VOID DOCUMENT.

IN W.P. NO.13398/2014:

BETWEEN:

S/O LATE GINGARAPPA

AGED ABOUT 95 YEARS.

28 2. CHINNA THAYAPPA

S/O LATE GINGARAPPA

AGED ABOUT 81 YEARS.

S/O LATE GINGARAPPA

AGED ABOUT 70 YEARS.

S/O SRI MUNI VENKATAPPA

AGED ABOUT 49 YEARS.

ALL ARE RESIDING AT NO.30

SRIRAMPURA OLD VILLAGE

JAKKUR POST

BANGALORE - 560 0564.

...PETITIONERS

(BY SRI. T. YUGANDHIR, ADVOCATE FOR P2 TO P4 SRI. J. PRASHANTH, ADVOCATE SMT. PRATHIBHA R.K., ADVOCATE SRI. SANTHOSH S. NAGARALE, ADVOCATE FOR P4)

AND:

REP. BY ITS PRINCIPAL SECRETARY

URBAN DEVELOPMENT DEPARTMENT

VIKASA SOUDHA, DR. AMBEDKAR

VEEDHI, BANGALORE - 560 001.

AUTHORITY, REP. BY ITS COMMISSIONER

KUMARA KRUPA ROAD

BANGALORE - 560 001.

ACQUISTION OFFICER,

BDA BANGALORE - 560 001.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. BIPIN HEGDE, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-2 BDA TO TAKE FURTHER ACTION IN RESPECT OF PETITIONERS LAND BEARING SY. NO. 49/4 MEASURING 1.01 AG IN SRIRAMPURA

29 VILLAGE, YELAHANKA HOBLI, BANGALORE PURSUANT TO THE FINAL REPORT DATED 30.10.2013 VIDE ANN-F.

IN W.P NO.13774/2014:

BETWEEN:

SRI. MUNAWAR BURHAN S/O LATE KHADER BURHAN AGED ABOUT 45 YEARS R/AT NO. 206, 19TH CROSS 1ST BLOCK, R T NAGAR BANGALORE - 560 032.

...PETITIONER

(BY SRI. VISWESWARAIAH K. C., ADVOCATE)

AND:

REPRESENTED BY ITS SECRETARY

URBAN DEVELOPMENT DEPARTMENT

M.S. BUILDING, BANGALORE - 560 001.

AUTHORITY, T. CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE - 560 020

REPRESENTED BY ITS

COMMISSIONER.

ACQUISITION OFFICER

BANGALORE DEVELOPMENT

AUTHORITY, KUMARA PARK WEST

BANGALORE - 560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI.B.S. SACHIN, ADVOCATE R2 AND R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE RESPONDENTS HAVE NO MANNER OF RIGHT, TITLE AND INTEREST IN RESPECT OF THE PETITION SCHEDULE PROPERTY.

30 IN W.P. NO.14149/2014:

BETWEEN:

SRI. N. RAMAIAH S/O LATE SRI. NANJAPPA AGED ABOUT 55 YEARS R/A NO.708, HENNUR MAIN ROAD NEAR CAUVERY SERVICE STATION KALYANANAGAR, BANGALORE - 560 043. ...PETITIONER

(BY SRI. PAPI REDDY G., ADVOCATE)

AND:

URBAN DEVELOPMENT

DEPARTMENT, VIKASA SOUDHA

DR AMBEDKAR VEEDHI

BANGALORE - 560 001

BY ITS SECRETARY.

AUTHORITY, T. CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE - 560 020

BY ITS COMMISSIONER.

OFFICER, BANGALORE DEVELOPMENT

AUTHORITY, T. CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE - 560 020

BY ITS COMMISSIONER. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. C.R. GOPALASWAMY, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DECLARE THAT ACQUISITION PROCEEDINGS IN RESPECT OF THE SCHEDULE PROPERTY IS ABANDONED OR LAPSED OR IN THE ALTERNATIVE DIRECT THE RESPONDENTS TO DELETE/GIVE UP OR EXCLUDE THE SCHEDULE PROPERLY FROM ACQUISITION AND ETC.

31 IN W.P NO.14161/ 2014:

BETWEEN:

SMT. REKHA SHARMA W/O DEEPAK SHARMA AGED ABOUT 51 YEARS RESIDING AT NO. 109 ITI LAYOUT, BENSON TOWN, BANGALORE-560 046

REPRESENTED BY HER POWER OF ATTORNEY HOLDER MR.SRI. R. RAMACHANDRAN S/O LATE N. RAMAKRISHNA IYER AGED ABOUT 68 YEARS RESIDING AT NO.1 4TH MAIN, IST STAGE MSH LAYOUT, ANANDNAGAR BANGALORE-560 024. ...PETITIONER (BY SRI. VENKATESH MURTHY G.R., ADVOCATE)

AND:

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT

M S BUILDING

BANGALORE-560001

REPRESENTED BY ITS PRINCIPAL

SECRETARY

BANGALORE DEVELOPMENT

AUTHORITY

KUMARA PARK WEST

PALACE ROAD

BANGALORE-560003

BANGALORE DEVELOPMENT

AUTHORITY

KUMARA PARK WEST

PALACE ROAD

BANGALORE-560 003.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. BIPIN HEGDE, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH ANNX-B & C VIZ PRELIMINARY NOTIFICATION PUBLISHED IN THE KARNATKA GAZETE OF 03.02.2003 & FINAL NOTIFICATION DATED 23.02.2004 & CONSEQUENTLY DECLARE THAT THE MAHAZAR AS VOID DOCUMENT.

IN W.P.NO.14494/ 2014:

BETWEEN:

AGED ABOUT 49 YEARS,

WIFE OF D.M.MUNIKRISHNAPPA

AGED ABOUT 27 YEARS,

SON OF D.M.MUNIKRISHNAPPA,

AGED ABOUT 50 YEARS,

WIFE OF PAPANNA,

AGED ABOUT 58 YEARS,

WIFE OF CHOWDAPPA,

AGED ABOUT 30 YEARS,

SON OF LATE CHENNAMMA,

ALL ARE RESIDING AT AMRUTHAHALLI

VILLAGE, SAHAKARANAGARA POST,

BENGALURU.

...PETITIONERS

(BY SRI. CHENNARAYA REDDY S., ADVOCATE)

AND:

REPRESENTED BY ITS PRINCIPAL

SECRETARY, URBAN DEVELOPMENT DEPARTMENT,

MULTISTORIED BUILDING,

DR.B.R.AMBEDKAR VEEDHI,

BENGALURU-560 001.

KUMARA PARK WEST

BENGALURU-560 020,

REPRESENTED BY ITS COMMISSIONER.

OFFICER, BENGALURU DEVELOPMENT

AUTHORITY,

KUMARA PARK WEST

BENGALURU-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO CALL FOR THE RECORDS RELATING TO ACQUISITION PROCEEDINGS OF PRLIMINARY NOTIFICATION ANNX-T DATED 03.02.2003 FINAL NOTIFICATION AS PER ANNX-AC DATED 23.02.2004 & UNOFFICIAL NOTE DATED 12.11.2013 AT ANNX-D.

IN W.P NO.14502/2014:

BETWEEN:

SRI. ADINARAYANA M S/O MUNIYAPPA AGED ABOUT 44 YEARS RESIDING AT # 633 NEAR BALAJI KALYAN MANTAP VMK ROAD, H A FARM POST DASARAHALLI BANGALORE-560 024.

...PETITIONER

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

DEPARTMENT OF HOUSING

AND URBAN DEVELOPMENT

BY ITS PRICIPAL SECRETARY

M S BUILDING

BANGALORE-560001

BY ITS COMMISSIONER

KUMAR PARK WEST

BANGALORE-560 020.

BANGALORE DEVELOPMENT AUTHORITY

KUMAR PARK WEST

BANGALORE-560 020

S/O MUNISHAMAPPA

AGED ABOUT 45 YEARS

S/O MUNISHAMAPPA

AGED ABOUT 45 YEARS

S/O MUNISHAMAPPA

AGED ABOUT 45 YEARS

S/O MUNISHAMAPPA

AGED ABOUT 45 YEARS

RESPONDENTS 4 TO 7 ARE RESIDENTS OF SRIRAMAPURA VILLAGE YELAHANKA HOBLI BANGALORE NORTH TALUK - 560 054. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. C.R. GOPALASWAMY, ADVOCATE FOR R2 & R3; JAYPEE ASSOCIATES FOR R5-R7 SRI. R. SRINIVASA GOWDA, ADVOCATE FOR R4 TO R7)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO (I) QUASH THE ENDORSEMENT ISSUED BY THE R-3 IN FAVOUR OF R-4 TO 7 DATED 08.01.2005 VIDE ANNX-P.(II) QUASH THE ENDORSEMENT

35 ISSUED BY THE R-3 IN FAVOUR OF THE R-4 TO 7 DATED 31.05.2012 VIDE ANNX-T AND ETC.

IN W.P NO. 14521/ 2014:

BETWEEN:

SRI ANWAR PASHA S/O LATE MUMTAZ HUSSAIN, R/O.THNISANDRA, KRISHNA RAJAPURAM, BANGALORE EAST TALUK. SINCE DECEASED BY LRS:

W/O ANWAR PASHA

AGED ABOUT 55 YEARS

S/O ANWAR PASHA

AGED ABOUT 39 YEARS

S/O ANWAR PASHA

AGED ABOUT 41 YEARS 4. SRI. WASEEM PASHA

S/O ANWAR PASHA

AGED ABOUT 37 YEARS,

ALL ARE R/AT NO.13,

3RD CROSS, HUDSON ROAD,

LINGARAJAPURAM

ST. THOMAN TOWN, BENGALURU NORTH,

BENGALURU-560 084

KARNATAKA

…PETITIONERS

(BY SRI. SURESH S. LOKRE, ADVOCATE FOR P1 TO P4)

AND:

DEPT.OF HOUSING & URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560001

REP. BY ITS PRINCIPAL SECRETARY.

36 2. BANGALORE DEVELOPMENT AUTHORITY

K.P.WEST BANGALORE-560020

REP. BY ITS COMMISSIONER.

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-560020. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. I.G. GACHCHINAMATH, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 & R-2 TO CONSIDER THE PETITIONER'S REPRESENTATIONS DATED 10.03.2014 VIDE ANN-N, TO DENOTIFY THE PETITIONER'S LANDS BEARING SY.NOS 85/1A, 85/1B, 85/1C AND 85/2 TOTALLY MEASURING 2.38 ACRES, SITUATED AT THANISANDRA VILLAGE, KRISHNA RAJAPURAM HOBLI, BANGALORE EAST TALUK.

IN W.P NO. 14689/ 2014:

BETWEEN:

SRI. S. SHANTHA KUMAR S/O SANDHYAGAPPA AGED ABOUT 37 YEARS R/AT NO. 60, CHOSAPPA LAAYOUT VEERANNA PALYA AREBIC COLLEGE POST BANGALORE-560045 ...PETITIONER (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

DEPARTMENT OF HOUSING

AND URBAN DEVELOPMENT

M S BUILDING

BANGALORE-560 001.

BY ITS PRINCIPAL SECRETARY

BY ITS COMMISSIONER

KUMARA PARK WEST

BANGALORE-560 020

THE BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST

BANGALORE- 560 020

BANGALORE CITY-560 001.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1 & R4; SRI. BIPIN HEGDE, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING DIRECT THE R-2 AND 3 NOT TO UNDERTAKE ANY DEVELOPMENT ACTIVITY IN THE LAND OF THE PETITIONER AND ETC.

IN W.P NO. 16646/ 2014:

BETWEEN:

S/O JINGARAPPA

AGED ABOUT 80 YEARS

(SENIOR CITIZEN BENEFIT NOT CLAIMED)

S/O MUNIVENKATAPPA

AGED ABOUT 50 YEARS

BOTH ARE R/O SRIRAMAPURA

JAKKUAR POST

YELAHANKA HOBLI

BANGALORE-560064 ...PETITIONERS (BY SRI. SHIVANANDA, ADVOCATE FOR SRI. SRINIVASA MURTHY L.K., ADVOCATE)

38 AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF PUBLIC WORKS

M S BUILDING

BANGALORE-560 001

SECRETARY TO GOVERNMENT

URBAN DEVELOPMENT DEPARTMENT

VIKASA SOUDHA

BANGALORE-560 001

BANGALORE DEVELOPMENT AUTHORITY

T. CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE-560 020

BANGALORE DEVELOPMENT AUTHORITY

T CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE-560 020

…RESPONDENTS (BY SRI. SHASHIKUMAR, AGA FOR R1 & R2; SRI. M.N. RAMANJANEYA GOWDA, ADVOCATE FOR R3 & R4)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING QUASH THE FINAL NOTIFICATION DATED 23.02.2004 PASSED BY THE R-2 AND PUBLISHED IN THE KARNATAKA OFFICIAL GAZETTE DATED 23.02.2004 IN PART-III NO.274, AS CONTAINED IN ANNEX-E, AS FAR AS ITS RELATES TO THE SCHEDULE PROPERTY.

IN W.P NO. 17051/ 2014:

BETWEEN:

DR. HEMAVATHI HEGDE AGED ABOUT 65 YEARS W/O RAJ BALLAL NO.25, SHANTHINIKETHAN APARTMENTS

39 SECTOR A, AMRUTHNAGAR BANGALORE-560 092.

...PETITIONER

(BY SRI. RAJAGOPALAN R., ADVOCATE)

AND:

THE BANGALORE DEVELOPMENT AUTHORITY T.CHOWDAIAH ROAD KUMARA PARK WEST BANGALORE-20 REPRESENTED BY ITS COMMISSIONER. ...RESPONDENT

(BY SRI. K. KRISHNA, ADVOCATE)

THIS W.P. IS FILED UNDER SECTION 151 OF THE CODE OF CIVIL PROCEDURE CODE PRAYING DIRECT THE RESPONDENT TO EXECUTE A LEASE CUM SALE DEED AND PUT THE PETITIONER IN POSSESSION OF THE ALLOTED SITE BEARING NO. 57, ARKAVATHI LAYOUT, BLOCK - XVI MEASURING 15 METERS X 24 METERS IN ACCORDANCE WITH LAW AT THE EARLIEST AND ETC.

IN W.P NO. 17594/ 2014:

BETWEEN:

SRI. SONNAPPA AGED ABOUT 75 YEARS, S/O LATE CHIKKAIAH, R/AT DASARAHALLI VILLAGE, K.R PURAM HOBLI, BANGALORE EAST TALUK NOTE: BENEFIT OF SENIOR CITIZEN NOT CLAIMED.

...PETITIONER

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY,

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

MULTISTORIED BUILDING,

DR. B.R. AMBEDKAR ROAD,

BANGALORE-560 001.

BY ITS COMMISSIONER,

KUMARA PARK WEST,

PALACE ROAD,

BANGALORE-560 020

THE BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

PALACE ROAD,

BANGALORE-560 020 …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.N. RAMANJANEYA GOWDA, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE ENDORSEMENT ISSUED BY THE R-3 DATED 28.03.2014 WHICH IS ENCLOSED AS ANNEX-C AND ETC.

IN W.P NO. 19729/ 2014:

BETWEEN:

W/O SRI.SUDHIR R.PRABHU,

AGED 48 YEARS,

RESIDING AT NO.406, BLOCK I,

KRISHNA APARTMENTS,

ALI ASKER ROAD,

BANGALORE-560 052.

D/O SRI.G.K.SHEVGOOR,

AGED 46 YEARS,

REPRESENTED BY HER MOTHER

AND POWER OF ATTORNEY HOLDER

SMT.JAYANTHI SHEVGOOR,

RESIDING AT NO.502, BLOCK I,

KRISHNA APARTMENTS,

ALI ASKER ROAD,

BANGALORE-560052. …PETITIONERS (BY SRI. N. RAVINDRANATH KAMATH, ADVOCATE)

AND:

URBAN DEVELOPMENT DEPARTMENT,

REPRESENTED BY ITS SECRETARY,

VIDHANA SOUDAH,

BANGALORE-560 001.

CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-560 020

REPRESENTED BY ITS COMMISSIONER.

BANGALORE DEVELOPMENT AUTHORITY,

CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-560020. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. A. LOKANATH, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENTS TO DELETE THE SCHEDULE LANDS BELONGING TO THE PETITIONERS FROM ACQUISITION FOR ARKAVATHY LAYOUT AND ETC.

IN W.P NO. 21158/ 2014:

BETWEEN:

M/S PRAMOD MODERN EDUCATION TRUST, (REGD.) NO.33, CHALAKERE, K.R.PURAM HOBLI, BANASWADI POST,

42 BANGALORE-560 043, REPTD. BY ITS MANAGING TRUSTEE-CUM-SECRETARY, V.VENKATARAMA REDDY ...PETITIONER (BY SRI. P. KRISHNAPPA, ADVOCATE)

AND:

DEPARTMENT OF URBAN DEVELOPMENT,

M.S. BUILDING, BANGLAORE-560 001,

REPTD. BY ITS PRINCIPAL SECRETARY

BANGALORE DEVELOPMENT AUTHORITY

T.CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE-560020

ACQUISITION OFFICER,

BANGALORE DEVELOPMENT AUTHORITY,

BANGALORE-560 020. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR.COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING DIRECT THE RESPONDENT BDA TO CONSIDER THE REPRESENTATION DATED 25.04.2014 VIDE ANNX-H AND ETC.

IN W.P NO. 23897/ 2014:

BETWEEN:

SMT K. S. VIJAYALAKSHMI W/O K.C. CHOWDE GOWDA, AGED ABOUT 49 YEARS, RESIDING AT NO.19, ANANDNAGAR EXTENSION, SUMANGALI SEVA ASHRAMA ROAD,

43 CHOLANAYAKANAHALLI, BANGALORE - 560 032. ...PETITIONER (BY SRI. S.N. ASWATHANARAYAN, ADVOCATE)

AND:

REPRESENTED BY ITS SECRETARY,

URBAN DEVELOPMENT DEPARTMENT,

M.S. BUILDING,

DR. AMBEDKAR VEEDHI,

BANGALORE - 560 001.

T. COWDAIAH ROAD, KUMARA PARK WEST,

BANGALORE - 560 020,

REPRESENTED BY ITS COMMISSIONER.

WORKERS HOUSE BUILDING CO-OPERATIVE

SOCIETY LTD., NO.10,

JASMA BHAVAN ROAD,

(MILLERS TANK BUND ROAD),

BANGALORE, 560 052

REPRESENTED BY ITS PRESIDENT. …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO FOR R2; SRI. B. RUDRAGOWDA, ADVOCATE FOR R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE ENDORSEMENT DATED 27.01.2014 ISSUED BY THE R-2-B.D.A. ANNEX-M AND ETC.

IN W.P NO. 28861/ 2014:

BETWEEN:

S/O ANJANAPPA,

AGED ABOUT 52 YEARS,

R/A NO.63, SAMPIGEHALLI

BANGALORE NORTH TALUK,

BANGALORE

S/O RAJANNA,

AGED ABOUT 34 YEARS,

R/AT NO.1/3, SAMPIGEHALLI,

BANGALORE NORTH TALUK,

BANGALORE

S/O MUNI VENKATAPPA,

AGED ABOUT 37 YEARS,

R/AT NO.30, SAMPIGEHALLI,

JAKKUR POST, YELAHANKA HOBLI,

BANGALORE NORTH TALUK,

BANGALORE

S/O MUNIYAPPA,

AGED ABOUT 34 YEARS,

R/A NO.31, SAMPIGEHALLI,

BANGALORE NORTH TALUK,

BANGALORE ...PETITIONERS (BY SRI. C. M. NAGABHUSHANA, ADVOCATE)

AND:

BY ITS SECRETARY,

DEPARTMENT OF HOUSING &

URBAN DEVELOPMENT,

M. S. BUILDING,

BANGALORE-560 001

KUMARA PARK WEST EXTENSION,

BANGALORE-560 020

REPTD., BY ITS COMMISSIONER

45 3. THE ADDITIONAL LAND ACQUISITION OFFICER

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST EXTENSION,

BANGALORE-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.N. RAMANJANEYA GOWDA, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE PRILIMINARY NOTIFICATION DATED 03.02.2003 ISSUED BY THE R2 VIDE ANNX-B AND ETC.

IN W.P NO. 30731/ 2014:

BETWEEN:

SMT. ERAMMA W/O LATE BUDANNA, AGED ABOUT 82 YEARS, R/A SRIRAMAPURA VILLAGE, MARAMMA TEMPLE, JAKKUR POST, YELAHANKA POST, BANGALORE- 560 001.

...PETITIONER

(BY SRI. BHARATH KUMAR V., ADVOCATE AND SRI. R. HEMANTH RAJ, ADVOCATE)

AND:

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE 560 020.

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE 560 020.

REP BY ITS PRINCIPAL SECRETARY,

HOUSING AND

URBAN DEVELOPMENT DEPARTMENT,

M.S. BUILDING,

BANGALORE 560 001.

…RESPONDENTS

(BY SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R1 & R2; SRI. G.V. SHASHIKUMAR, AGA FOR R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE DEVELOPMENT SCHEME PREPARED BY THE BDA FOR FORMATION OF "ARKAVATI LAYOUT" HAS LAPSED AS CONTEMPLATED U/S.27 OF THE BDA ACT 1976 & AS WELL AS SUBSECTION(1) & (2) OF THE SECTION 25 OF RIGHT TO FAIR COMPENSATION & TRANSPARENCY IN LAND ACQUISITION, REHABILITATION & RESETTLEMENT ACT 2013 IN SO FAR AS THE PETITIONERS SCHEDULE LANDS IS CONCERNED AND ETC.

IN W.P NO. 31723/ 2014:

BETWEEN:

S/O MOHAMMED HYDER,

AGED ABOUT 49 YEARS,

R/AT NO.52, GEDDALAHALLI,

VINAYAKANAGARA HOTHANUR POST,

BANGALORE EAST TALUK.- 560 077

S/O SYED NOORULLA HUSSINY,

AGED ABOUT 42 YEARS,

R/AT NO.28, GEDDALAHALLI,

VINAYAKANAGARA,

KOTHANUR POST,

BANGALORE EAST TALUK- 560 077

S/O LATE MUSTAFFA

AGED ABOUT 43 YEARS,

R/AT NO.4, GEDDALAHALLI,

VINAYAKANAGARA,

KOTHANUR POST,

BANGALORE EAST TALUK -560 077

47 4. SRI. ILYAS PASHA

S/O LATE ABDUL SUBHAN,

AGED ABOUT 43 YEARS,

R/AT NO.35,

GEDDALAHALLI,

VINAYAKA NAGAR,

KOTHANUR POST,

BANGALORE EAST TALUK- 560 077

S/O AZEEZ,

AGED ABOUT 24 YEARS,

R/AT NO. 14,

GEDDALAHALLI,

VINAYAKANAGAR,

KOTHANUR POST,

BANGALORE EAST TALUK- 560 077 ...PETITIONERS

(BY SRI. S. BALAKRISHNA SHASTRY, ADVOCATE AND SRI. P. BASAVARAJU, ADVOCATE)

AND:

REPRESENTED BY ITS SECRETARY

DEPARTMENT OF HOUSING & URBAN DEVELOPMENT

BANGALORE-560 002.

REPRESENTED BY ITS COMMISSIONER

T. CHOWDAIAH ROAD,

KUMARAPARK WEST,

BANGALORE-560 020.

…RESPONDENTS (BY SRI G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR.COUNSEL FOR SRI. B.S SACHIN, ADVOCATE FOR R2)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE ACQUISITION OF THE LAND INITIATED BY THE RESPONDENTS IN PURSUANT TO THE NOTIFICATION ISSUED U/SEC. 17(1) OF THE BDA ACT 1976 VIDE NO. BDA/COMMR/ALAO /LA9/104/2002-03 DATED 03/02/2013 (ANNEXURE-A) AND NOTIFICATION ISSUED

48 U/SEC.19(1) OF THE BDA ACT VIDE NO.UDD 193 MNX, BANGALORE, DATED 23/02/2004 (ANNEXURE-B) ISSUED BY THE SECOND RESPONDENT HAS LAPSED/ IS ABANDONED IN SO FAR THE PETITION SCHEDULE PROPERTIES IS CONCERNED AND ETC.

IN W.P NO. 33774/ 2014:

BETWEEN:

AGED ABOUT 65 YEARS,

W/O LATE H. APPANNAGOWDA,

AGED ABOUT 70 YEARS,

S/O LATE HANUMANTHARAYAPPA,

W/O H.SATHYANARAYANA,

AGED ABOUT 60 YEARS,

ALL RESIDIENT OF K.NARAYANAPURA

K.R.PURAM HOBLI,

BANGALORE EAST TALUK- 560 077. ...PETITIONERS (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING &

URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560 001.

KUMARA PARK WEST,

BANGALORE-20

BY ITS COMMISSIONER.

49 3. THE LAND ACQUISITION OFFICER

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-20

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. B.V. SHANKARANARAYANA RAO, ADVOCATE FOR R2 AND R3; SRI. UDAY HOLLA, SENIOR COUNSEL FOR SRI. G.LAKSHMEESH RAO, ADVOCATE FOR R2 AND R3; SRI. K.A. ARIGA, ADVOCATE FOR R3; SRI. M.S. SURYANARAYAN RAO, ADVOCATE FOR IMPLEADING APPLICANT ON )

THIS W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DT: 18.06.2014 WHICH IS ENCLOSED AS ANN-G AND ETC.

IN W.P NO. 33777/ 2014:

BETWEEN:

AGED ABOUT 70 YEARS,

W/O.LATE MUNINANJAPPA,

AGED ABOUT 54 YEARS,

S/O.LATE MUNINANJAPPA,

AGED ABOUT 52 YEARS,

S/O. MUNINANJAPPA,

ALL RESIDENTS OF SAMPIGEHALLI,

YELAHANKA HOBLI,

BANGALORE NORTH TALUK-560 064. ...PETITIONERS

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

50 AND;

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560 001.

KUMARA PARK WEST,

BANGALORE-20

BY ITS COMMISSIONER.

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-20

AGED ABOUT 60 YEARS

S/O SRI. K.B. BYRANNA,

NO. 3016, 1ST FLOOR,

13TH MAIN, RPC, LAYOUT, VIJAYANAGAR,

BANGALORE-40

AGED ABOUT 60 YEARS

S/O. SRI. SUNDAR SHENOY

NO. 28, 1ST FLOOR, 2ND MAIN,

3RD CROSS SARASWATHI NAGAR

VIJAYANAGAR,

BANGALORE- 40

S/O K.R. ISHWARAIAH

NO.14 ANNAPURNESHWARI NAGAR,

MUDALAPALYA, NEAR VIJAYANAGAR

EDUCATION SOCIETY

BANGALORE-72

AGED ABOUT 60 YEARS

S/O SRI. KEMPEGOWDA

NO. 56, 9TH MAIN, 5TH CROSS,

14TH PHASE, 7TH BLOCK

GURURAJA LAYOUT ,

BSK 3RD STATE,

BENGALURU-85.

AGED ABOUT 60 YEARS

S/O DURAISWAMY

NO.5, 4TH MAIN,

NEAR PALANI BUILDING

SWATANTRANAGAR

SRIRAMPURA

BANGALORE-21.

AGED ABOUT 60 YEARS

S/O LATE D. GUNDU RAO,

NO.38, 8TH 'B'MAIN

1ST CROSS , SRINIDHI LAYOUT

VIDYARANYAPURA

BANGALORE-97

AGED ABOUT 60 YEARS

S/O. S. RAMAMURTHY

NO.76, NANJAPPA LAYOUT

VIDYARANYAPURA

BANGALORE-97

AGED ABOUT 60 YEARS

S/O CHANDU SAB

NO. 146, 4TH MAIN, 12TH CROSS

BEML LAYOUT, ITPL ROAD

THUBARAHALLI

BANGALORE-66

AGED ABOUT 60 YEARS

W/O. H.N. SRINIVASA PRAKASH

NO. 18, PANCHAVATI APARTMENTS,

4TH CROSS, 5TH MAIN,

SRIRAMPURA

BANGALORE-21 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SENIOR COUNSEL FOR

52 SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3; SRI. M.S. SURYANARAYANA RAO, ADVOCATE FOR PROPOSED RESPONDENTS)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 VIDE ANN-G AND ETC.

IN W.P NO. 34084/ 2014:

BETWEEN:

SMT KAMALAMMA WIFE OF HANUMANTHAPPA, GRAND DAUGHTER OF M.RAMAIAH, AGED ABOUT: 49 YEARS, OCCUPATION: HOUSE WIFE, RESIDING AT NO. 31, SRIRAMPURA VILLAGE, JAKKUR PANCHAYAT, YELAHANKA HOBLI, BANGALORE -560064 ...PETITIONER

(BY SRI. G.S. BHAT, ADVOCATE AND SRI. N.K. KANTHARAJU, ADVOCATE)

AND:

REPRESENTED BY ITS COMMISSIONER,

T. CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE 560020

BANGALORE DEVELOPMENT AUTHORITY,

NORTH DIVISION, T. CHOWDAIAH ROAD,

BANGALORE 560020

BANGALORE DEVELOPMENT AUTHORITY,

NORTH DIVISION, BDA COMPLEX,

R.T. NAGAR,

BANGALORE 560032

BANGALORE DEVELOPMENT AUTHORITY,

NORTH DIVISION, BDA COMPLEX,

R.T. NAGAR,

BANGALORE 560032

REPRESENTED BY ITS SECRETARY,

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

BANGALORE 560001.

s …RESPONDENTS

(BY SRI. M.N. RAMANJANEYA, ADVOCATE FOR R1-R4; SRI. G.V. SHASHIKUMAR, AGA FOR R5)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE R-1 TO 5 HAVE NO RIGHT OR WHATSOEVER TO DEMOLISH THE PETITION SCHEDULE PROPERTY FORMED IN SY.NO.40(CURRENT SY.NO.40/P1P1), MEASURING 2 ACRES 16 GUNTAS SITUATED AT SRIRAMPURA VILLAGE, JAKKUR PANCHAYAT, YELAHANKA HOBLI, BANGALORE NORTH TQ., BANGALORE AND PRESENTLY COMING WITHIN THE JURISDICTION OF BBMP WITHOUT THE PROPERTY BEING NOTIFIED FOR ACQUISITION IN THE PRELIMINARY NOTIFICATION DT: 03.02.2003 & FINAL NOTIFICATION DT 23.02.2004 AND IS IN THE BBMP JURISDICTION AND THE R-1 TO 3 DO NOT GET JURISDICTION.

IN W.P NO. 34259/ 2014:

BETWEEN:

S/O LATE H.K.BACHANNA,

AGED ABOUT 59 YEARS,.

S/O LATE H.K. BACHANNA,

AGED ABOUT 51 YEARS,

S/O LATE H.K. BACHANNA,

AGED ABOUT 56 YEARS,

S/O LATE H.K. BACHANNA,

AGED ABOUT 45 YEARS,

S/O LATE H.K. BACHANNA,

AGED ABOUT 43 YEARS,

W/O LATE H.B. SUDHAKAR,

AGED ABOUT 38 YEARS,

ALL RESIDING AT NO.40, I CROSS,

SHANTHIVANA, SANJEEVINI NAGAR,

BANGALORE-560 092. ...PETITIONERS

(BY SRI. A.V. NISHANTH, ADVOCATE)

AND:

DEPT. OF HOUSING & URBAN

DEVELOPMENT,

BANGALORE - 560 001,

REP.BY ITS SECRETARY.

AUTHORITY

KUMARAPARK WEST,

BANGALORE-560 020,

REPTD. BY ITS COMMISSIONER.

BANGALORE SOUTH TALUK,

THE BANGALORE DEVELOPMENT AUTHORITY

KUMARAPARK WEST,

BANGALORE-560 020.

A PARTNERSHIP ENTERPRISES

HAVING OFFICE AT MAVALLI CHIKKANNA

CHARITIES BUILDING

SUBEDAR CHATRAM ROAD,

BANGALORE- 560 020

REPRESENTED BY ITS PARTNER. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, ADVOCATE FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3; SRI. HANUMANTHARAYA D., ADVOCATE FOR R4; SRI. GEORGE PHILIP, ADVOCATE FOR R4; SRI. B.VACHAN, ADVOCATE FOR R4)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE NOTIFICATION DATED 18.06.2014 VIDE ANNEX-D TO THE W.P. AND ETC.

IN W.P NO.34272/ 2014:

BETWEEN:

MRS NILOFER GEORGE AGED ABOUT 65 YEARS W/O LATE MR PRABHAKARAN GEORGE R/AT NO.95/50, TIRUMANGALAM ROAD VILLIVAKKAM, CHENNAI 600 049 BY HER POWER OF ATTORNEY MR SHAM MOHAN S/O MOHAN AGED ABOUT 46 YEARS R/AT NO.300, 10TH CROSS BDS NAGAR, K NARAYANAPURA BANGALORE - 560 077. ...PETITIONER

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING & URBAN DEVELOPMENT

M S BUILDING

BANGALORE 560 001

56 2. THE BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST

BANGALORE 560 001

BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST

BANGALORE 560 001 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR.COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH TH II FINAL NOTIFICATION DT. 18.06.2014 PUBLISHED BY THE R-1 WHICH IS ENCLOSED AS ANN-P AND ETC.

IN W.P NO. 34391/ 2014:

BETWEEN:

SRI.P.SRINIVASAGOWDA AGED ABOUT 52 YEARS, S/O LATE M.PUTTANNA, R/AT NO.127, S.P.NILAYA, K.NARAYANAPURA, KOTHANUR POST, BANGALORE-560 077. ...PETITIONER (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY,

DEPARTMENT OF HOUSING & URBAN DEVELOPMENT

M.S.BUILDING,

BANGALORE-560 001.

KUMARA PARK WEST,

BANGALORE,

BY ITS COMMISSIONER-560001.

57 3. THE LAND ACQUISITION OFFICER

BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST,

BANGALORE-560001. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR.COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3; SRI. SHIVAKUMARAPPA T.C., ADVOCATE FOR IMPLEADING)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE NOTIFICATION ISSUED BY THE R-1 BANGALORE DTD 18.06.2014 IN SO FAR AS THE LAND OF THE PETITIONER IS CONCERNED WHICH IS ENCLOSED AS ANNX-F AND ETC.

IN WP NO.35204/2014:

BETWEEN:

AGED ABOUT 50 YEARS

W/O T C CHINNASWAMY

REPRESENTED BY HER GPA HOLDER

SRI T C GIRISH

AGED ABOUT 40 YEARS

S/O SRI T C CHINNASWAMY

AGED ABOUT 40 YEARS

S/O SRI T C CHINNASWAMY

AGED ABOUT 40 YEARS

S/O SRI T C HEMANNA

REPRESENTED BY HER GPA HOLDER

T.C.HEMANNA

S/O LATE CHIKKANNA.

AGED ABOUT 65 YEARS

S/O LATE CHIKKANNA

58 5 . SRI T C CHINNASWAMY

AGED ABOUT 63 YEARS

S/O LATE CHIKKANNA

REPRESENTED BY HIS GPA HOLDER

SRI T C GIRISH

AGED ABOUT 40 YEARS

S/O SRI T C CHINNASWAMY

ALL RESIDING AT THANISANDRA

VILLAGE, K R PURAM HOBLI

BANGALORE EAST TALUK.

...PETITIONERS (BY SRI. K. SUMAN, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

URBAN DEVELOPMENT DEPARTMENT

VIKASA SOUDHA, DR AMBEDKAR VEEDHI

BANGALORE-560 001.

BANGALORE DEVELOPMENT AUTHORITY

T CHOWDAIAH ROAD, K P WEST

BANGALORE-560020.

BANGALORE DEVELOPMENT AUTHORITY

T CHOWDAIAH ROAD, K P WEST

BANGALORE-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, ADVOCATE FOR R1; SRI. B.V. SHANKAR NARAYANA RAO, ADVOCATE FOR R2 & R3; SRI. K. THARANATH SHETTY, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLE 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 AS PUBLISHED IN THE KARNATAKA GAZETTE ON 18.06.2014 ISSUED BY THE R1 U/S 19(1) OF THE BDA ACT IE., ANNEXURE-K IN SO FAR AS IT RELATES TO THE LANDS OF THE PETITIONERS IN SY.NO.94/1 OF THANISANDRA VILLAGE, K.R.PURAM HOBLI, BANGALORE

59 EAST TQ. MEASURING 2 ACRES 38 GUNTAS (INCLUDING 3 GUNTAS KHARAB) AND ETC.,

IN WP NO.35243/2014:

BETWEEN:

AGED ABOUT 65 YEARS

S/O KEMPANNA

R/AT THANISANDRA VILLAGE

SHIVARAM KARANTH NAGAR POST

BANGALORE-560 077.

AGED ABOUT 60 YEARS

S/O MUNISHAMAPPA

R/AT THANISANDRA VILLAGE

KRISHANARAJAPURAM HOBLI

BANGALORE-560 077.

AGED ABOUT 58 YEARS

S/O RAMAIAH

R/AT THANISANDRA VILLAGE

KRISHANARAJAPURAM HOBLI

BANGALORE-560 077.

...PETITIONERS (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING & URBAN DEVELOPMENT M.S.BUILDING BANGALORE-560 001.

60 3. THE LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY KUMARA PARK WEST BANGALORE-560 003.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. B.V. SHANKAR NARAYANA RAO AND

SRI. K. THARANATH SHETTY, ADVOCATES FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 VIDE ANNEXURE-E AND ETC.

IN WP NO.35247/2014:

BETWEEN:

ALL ARE RESIDING AT JAKKUR VILLAGE YELAHANKA HOBLI BANGALORE NORTH TALUK.

...PETITIONERS

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

61 DR.B.R.AMBEDKAR ROAD BANGALORE-560 001.

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. THARANATH SHETTY, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 VIDE ANNEXURE-F AND ETC.

IN WP NO.35305/2014:

BETWEEN:

C.SANTAMARIA AGED 65 YEARS D/O PETER A. SANTAMARIA NO.4, DAVIS ROAD RICHARDS TOWN BANGALORE-560 084.

...PETITIONER

(BY SRI. PAPIREDDY G., ADVOCATE)

AND:

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH PRLY. NOTIFICATION DATED 03.02.2003 ISSUED BY THE R2 VIDE ANNEXURE-D AND THE FINAL NOTIFICATION DATED 18.06.2014 ISSUED BY THE R1 VIDE ANNEXURE-E. IN SO FAR AS THE SCHEDULE PROPERTY IS CONCERNED OR IN THE ALTERNATIVE AND ETC.

IN WP NO.35609/2014:

BETWEEN:

...PETITIONERS

(BY SRI. H.R.ANANTHA KRISHNAMURTHY, ADVOCATE)

AND:

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE NOTIFICATION NO.UDD 426 MNJ 2011 DATED 18.06.2014 VIDE ANNEXURE-F ISSUED BY RESPONDENTS AND ETC.

IN WP NO.36164/2014:

BETWEEN:

BOTH ARE RESIDING AT K.NARAYANAPURA VILLAGE

64 K.R.PURAM HOBLI BANGALORE EAST TALUK-561 009.

...PETITIONERS (BY SRI. K.C.VISWESHWARAIAH, ADVOCATE)

AND:

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE 2ND FINAL NOTIFICATION DATED 18.06.2014 VIDE ANNEXURE-H AS ULTRAVIRES OF THE POWERS OF THE STATE GOVERNMENT, ARBITRARY AND ILLEGAL AND GRANT ALL CONSEQUENTIAL RELIEFS THERETO AND ETC.

IN WP NO.36166/2014:

BETWEEN:

ALL ARE RESIDING AT K.NARAYANAPURA VILLAGE K.R.PURAM HOBLI BANGALORE EAST TALUK-560 077. ...PETITIONERS

(BY SRI. K.C.VISWESHWARAIAH, ADVOCATE)

AND:

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE 2ND

66 FINAL NOTIFICATION DATED 18.06.2014 VIDE ANNEXURE-M AS ULTRAVIRES OF THE POWERS OF THE STATE GOVERNMENT, ARBITRARY AND ILLEGAL AND GRANT ALL CONSEQUENTIAL RELIEFS THERETO AND ETC.

IN WP NO.36489/2014:

BETWEEN:

BOTH ARE R/AT NO.25, GEDDALAHALLI, KOTHANUR POST BANGALORE EAST TALUK-560 077.

67 KOTHANUR POST BANGALORE EAST TALUK-560 077.

...PETITIONERS

(BY SRI. G.BALAKRISHNA SHASTRY, ADVOCATE)

AND:

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE ACQUISITION OF THE AND INITIATED BY THE RESPONDETS IN PURSUANT TO THE NOTIFICATION ISSUED U/S 17(1) OF THE BDA ACT 1976 DATED 03.02.2003 (ANNEXURE-A) AND NOTIFICATION ISSUED U/S 19(1) OF THE BDA ACT VIDE NO.UDD 193 MNX, BANGALORE DATED 23.02.2004 (ANNEXURE-B) ISSUED BY THE R2 HAS LAPSED / IS ABANDONED IN SO FAR

68 THE PETITION SCHEDULE PROPERTIES ARE CONCERNED AND ETC.

IN WP NO.36525/2014:

BETWEEN:

(ALL ARE RESIDING AT JAKKUR VILLAGE YELAHANKA HOBLI, BENGALURU NORTH TALUK, BENGALURU-560 064.)

...PETITIONERS

(BY SRI. K.C.VISWESHWARAIAH, ADVOCATE)

AND:

69 3. THE SPECIAL LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY KUMARA PARK WEST, BANGALORE-560 020.

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLE 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE FINAL NOTIFICATION ISSUED BY THE R1 BANGALORE DATED 18.06.2014 VIDE ANNEXURE-A IN SO FAR AS SERIAL NO.979, SY.NO.30 (NEW SY.NO.30/1) MEASURING 07 ACRES 00 GUNTAS OF SAMPIGEHALLI VILLAGE, YELAHANKA HOBLI, BENGALURU NORTH TALUK, BENGALURU AND ETC.,

IN WP NO.36971/2014:

BETWEEN:

SRI SRINIVAS J. S/O LATE K.V.JAIRAM AGED ABOUT 46 YEARS R/AT NO.326, 15TH CROSS SADASHIVANAGARA BENGALURU-560 030. ...PETITIONER

(BY SRI. B.N. SHIVANNA, ADVOCATE)

AND:

70 3. THE SPECIAL LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY KUMARA PARK WEST, BANGALORE-560 020.

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. A.D. VIJAYA, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE RE- MODIFIED FINAL NOTIFICATION ISSUED BY THE R1 BANGALORE DATED 18.06.2014 VIDE ANNEXURE-A IN SO FAR AS SERIAL NO.845, SY.NO.76/2 MEASURING 00 ACRES 23 GUNTAS OF JAKKUR VILLAGE, YELAHANKA HOBLI, BENGALURU NORTH TALUK, BENGALURU AND ETC.

IN WP NO.37446/2014:

BETWEEN:

...PETITIONERS

(BY SRI. C.M.NAGABHUSHANA, ADVOCATE AND SRI. B. SRINIVAS, ADVOCATE)

AND:

71 BENGALURU-560 001 REP. BY ITS SECRETARY.

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. BINPIN HEGDE AND SRI. B.V. SHANKARA NARAYANA RAO, ADVOCATES FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT OF CERTIORARI/ANOTHER OTHER ORDER/DIRECTION OF SIMILAR NATURE QUASHING ANNEXURE-K DATED 18.06.2014 ISSUED BY THE R1. IN THE ALTERNATIVE IF THE HON’BLE COURT HOLDS THAT, RESPONDENTS HAVE POWER TO ISSUE ANNEXURE-K, THAN TO DECLARE THAT, DECLARATION AT ANNEXURE-M DATED 23.02.2004 CEASES TO EXISTS AND ETC.,

IN WP NO.38055/2014:

BETWEEN:

72 4. SMT.MUNILAKSHMAMMA AGED ABOUT 55 YEARS W/O LATE NARAYANASWAMY

ALL RESIDING AT KEMPAPURA H.A. FARM POST, BANGALORE-560 024. ...PETITIONERS

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.B. PRABHAKAR AND SRI. I.G. GACHCHINAMATH, ADVOCATES FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION BANGALORE DATED 18.06.2014 VIDE ANNEXURE-E AND ETC.

IN WP NO.38463/2014:

BETWEEN:

BOTH ARE REPRESENTED BY THE SPECIAL POWER OF ATTORNEY MR.JEFFERY DAVID KING S/O ARNOLD KING, AGED ABOUT 53 YEARS RESIDING AT NO.108/6 APURVA MAPLES, APARTMENTS G-14 4TH FLOOR, 5TH BLOCK 1ST MAIN, HENNUR, KALYAN NAGAR, BANGALORE NORTH TALUK-560 084. ...PETITIONERS

(BY SMT. NALEENA LOGAN, ADVOCATE)

AND:

2 . THE BANGALORE DEVELOPMENT AUTHORITY T.CHOWDAIAH ROAD KUMARA PARK BANGALORE-560 020. REP. BY ITS COMMISSIONER

3 . THE ADDITIONAL LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY T.CHOWDAIAH ROAD, KUMAR PARK WEST, BANGALORE-560 020.

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3 R4 DELETED AS PER ORDER DATED 31.05.2019)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 23.02.2004 VIDE ANNEXURE-F AND THE NOTIFICATION DATED 18.06.2014, VIDE ANNEDURE-G ISSUED BY THE R1, SO FAR AS THE SCHEDULE PROPERTY IS CONCERNED AND ETC.

IN WP NO.38471/2014

BETWEEN:

JOSEPH C. AGED ABOUT 58 YEARS S/O LATE CHOWRAPPA NO.B2, MANYATHA RESIDENCY RACHENAHALLI, NAGAWARA ARABIC COLLEGE POST BANGALORE-45.

...PETITIONER

(BY SRI. PAPI REDDY G., ADVOCATE)

AND:

…RESPONDENTS

( BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 AS PUBLISHED IN THE

75 KARNATAKA GAZETTE ON 18.06.2014 ISSUED BY THE R1 VIDE ANNEXURE-D IN SO FAR AS THE SCHEDULE PROPERTY IS CONCERNED OR IN THE ALTERNATIVE AND ETC.,

IN WP NO.38472/2014:

BETWEEN:

ALL ARE RESIDING AT NO.140, D.CHOWRAPPA LAYOUT ERANNAPALAYA, ARABIC COLLEGE POST BAGNLORE – 560 045. ...PETITIONERS

(BY SRI. PAPI REDDY G., ADVOCATE)

AND:

2 . THE BANGALORE DEVELOPMENT AUTHORITY

76 T.CHOWDAIAH ROAD, KUMARA PARK WEST, BANGALORE-560 020 REPRESENTED BY ITS COMMISSIONER.

3 . THE ADDITIONAL LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY T.CHOWDAIAH ROAD, KUMARA PARK WEST, BANGALORE-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 ISSUED BY THE R1 VIDE ANNEXURE-D IN SO FAR AS THE SCHEDULE PROPERTY IS CONCERNED AND ETC.

IN WP NO.38661/2014:

BETWEEN:

AGED ABOUT 58 YEARS S/O LATE G.RAMAIAH R/AT NO.268/A VENKATE GOWDA LAYOUT NEAR VENKATESHWAR TEMPLE KEMPAPURA, BANGALORE-560 024.

3 & 4 ARE RESIDING AT NO.9 1ST MAIN ROAD, G.RAMAIAH LAYOUT HEBBAL KEMPAPURA, BANGALORE-560 024.

...PETITIONERS (BY SRI. C.M. NAGABHUSHANA, AND SRI. P.V. CHANDRASHEKHAR, ADVOCATES)

AND:

1 . THE STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT VIKASA SOUDHA BENGALURU-560 001 REP. BY ITS SECRETARY.

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. GOWTHAMDEV C. ULLAL, ADVOCATE R2 7 R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH ANNEXURE-G DATED 18.06.2014 ISSUED BY THE R1, IN THE ALTERNATIVE IF THIS HON’BLE COURT HOLDS THAT RESPONDENTS HAVE

78 POWER TO ISSUE ANNEXURE-G THAN TO DECLARE THAT, DECLARTION AT ANNEXURE-J DATED 23.02.2004 CEASES TO EXISTS AND ETC.

IN WP NO.38753/2014:

BETWEEN:

...PETITIONERS

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.N. RAMANJANEYA GOWDA, ADVOCATE FOR R2 & R3)

THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE IMPUGNED NOTIFICATION BANGALORE DATED 18.06.2014 VIDE ANNEXURE-D ISSUED BY R1 AND ETC.

IN W.P. NO. 39383/2014:

BETWEEN:

S/O N. NARASIMHARAJU,

AGED ABOUT 55 YEARS

R/AT NO.72

8TH MAIN,BTM LAYOUT,

2ND STAGE,BANGALORE-560 076

S/O N. KANTHARAJU,

AGED ABOUT 32 YEARS,

DECEASED SON OF SMT T. N.

CHANDRAVATHI

R/AT NO.2/35,

2ND "C" MAIN ROAD,

6TH "D"CROSS,BOOPASANDRA,

BANGALORE-560 054

W/O SUNNY VARGHESE,

AGED ABOUT 57 YEARS,

R/T NO.571,

SUNNY'S NEST,

SUBBANNA PALYA,

2ND CROSS,BANASWADI

BANGALORE-560 043

S/O DHANSHUKLAL R. SHAH,

AGED ABOUT 56 YEARS

W/O BANKIM D SHAH,

AGED ABOUT 52 YEARS

RESPONDENTS NO.4 & 5 ARE

R/AT NO.201 "ARIHANTH"

GOVINDANAGAR,BORIBALI WEST

MUMBAI-400 098

W/O S MURALI,

AGED ABOUT 36 YEARS,

R/AT NO.213,

6TH CROSS,R R TEMPLE STREET,

DEVASANDRA MAIN ROAD,

K R PURAM,BANGALORE-560 036

W/O K NARENDRA BABU,

AGED ABOUT 41 YEARS,

R/AT NO.33/659,

VARMA LAYOUT,VIDYASARAGA,

THANISANDRA VILLAGE,

SHIVARAMA KARANTH POST,

BANGALORE-560 077

S/O P. UMAMANI,

AGED ABOUT 44 YEARS,

R/AT NO.277,

SECTOR-C,JALAVAYU VIHA

KAMMANAHALLI MAIN ROAD,

ST. THOMAS TOWN POST,

BANGALORE-560 54

HIREMATH,S/O CHANNAVEERAIAH,

AGED ABOUT 54 YEARS,

R/AT NO.TYPE-III/7

IVRI,HEBBAL

BANGALORE-560 024.

...PETITIONERS

(BY SRI. SRINIVASA MURTHY S. R., ADVOCATE)

AND:

BANGALORE DEVELOPMENT AUTHORITY,

SANKEY ROAD,

BANGALORE-560 020

81 2. THE LAND ACQUISITION OFFICER

BANGALORE DEVELOPMENT AUTHORITY,

SANKEY ROAD,

BANGALORE-560 020

REP BY SECRETARY

URBAN DEVELOPMENT DEPARTMENT

VIDHANA SOUDHA

BANGALORE-560 001.

…RESPONDENTS

(BY SRI. K. KRISHNA FOR R1 & R2; SRI. G.V. SHASHIKUMAR, AGA FOR R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE NOTIFICATION ISSUED BY THE R-2 AT ANNEX-A DATED 18.06.2014 AS UNCONSTITUTIONAL AND THE SAME IS UNENFORCEABLE IN THE EYE OF LAW AND PROTECT THE INTEREST OF THE PETITIONERS BY QUASHING THE IMPUGNED NOTIFICATION AT ANNEX-A AND ETC.

IN W.P. NO. 39633/2014:

BETWEEN:

SRI SEETHARAM AGED ABOUT 55 YEARS, S/O MUNIYAPPA, R/AT SRIRAMPURA, KASABA HOBLI BANGALORE NORTH TALUK-560 029 ...PETITIONER (BY SRI. K. CHANDRASHEKAR ACHAR, ADVOCATE SRI. CHITHAPPA, ADVOCATE SRI. SAMPATH A., ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

M. S. BUILDING,

BANGALORE-560 001

BY ITS COMMISSIONER,

KUMAR PARK WEST,

BANGALORE-560 020

BANGALORE DEVELOPMENT AUTHORITY,

KUMAR PARK WEST,

BANGALORE-560 001. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.N. RAMANJANEYA GOWDA, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION ISSUED BY R-1 DATED 18.06.2014 VIDE ANN-C AND ETC.

IN W.P. NO. 39832/2014:

BETWEEN:

SRI. KRISHNA REDDY S/O LATE CHIKKATHYAPPA, AGED 80 YEARS, R/AT CHEELLAKERE VILLAGE, KALAYANAGAR & POST, K.R.PURAM HOBLI, BANGALORE EAST TQ., BANGALORE DISTRICT-560045 (NOT CLAIMED SENIOR CITIZENSHIP BENEFIT)

...PETITIONER (BY SRI. P. KRISHNAPPA AND SRI. CHANDRAKANTH R. PATEL, ADVOCATES)

AND:

URBAN DEVELOPMENT DEPARTMENT,

M.S.BUILDING, BANGALORE-1

REPTD. BY ITS PRINCIPAL SECRETARY

BANGALORE DEVELOPMENT AUTHORITY,

KUMAR PARK WEST,

BANGALORE-560020

BANGALORE DEVELOPMENT AUTHORITY

KUMAR PARK WEST,

BANGALORE-560020 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE PRELIMINARY NOTIFICATION UNDER SECTION 17(1) & (3) DATED 03.02.2003, PUBLISHED IN THE GAZETTE ON 03.02.2003 IN RESPECT OF THE PETITIONER'S LAND BEARING SY.NO.129/2 MEASURING 25 GUNTAS OUT OF 30 GUNTAS, LAND BEARING SY.NO.133/1 MEASURING 32 GUNTAS OUT OF 1 ACRE 2 GUNTAS, LAND BEARING SY.NO.133/2 MEASURING 6 GUNTAS & LAND BEARING SY.NO.133/3 MEASURING 5 GUNTAS, SITUATE AT CHELLAKERE VILLAGE, K.R. PURAM HOBLI, BANGALORE EAST TALUK PRODUCED AT VIDE ANNEX-M AND ETC.

IN W.P. NO. 40204/2014:

BETWEEN:

SMT. PARVATHAMMA AGED ABOUT 65 YEARS, W/O LATE VENKATAREDDY RESIDING AT KEMPAPURA H.A FARM POST,

84 BANGALORE-560024 (SR.CITIZEN NOT CLAIMED).

...PETITIONER

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT

M.S.BUILDING

BANGALORE-560 001

BY ITS COMMISSIONER

KUMAR PARK WEST,

BANGALORE-5600020

BANGALORE DEVELOPMENT AUTHORITY

KUMAR PARK WEST,

BANGALORE-560001.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR.COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 WHICH IS ENCLOSED AS ANNEX-D AND ETC.

IN W.P. NO.40379/2014:

BETWEEN:

SON OF K.A.SHIVARAMA KRISHNAN,

AGED ABOUT 55 YEARS,

RESIDING AT NO.Y-2,

EVERSHINE APARTMENTS,

NO.134, NHCS LAYOUT,

3RD STAGE, 4TH BLOCK,

BASAVESHWARANAGAR,

BANGALORE-560079

SON OF ABDUL MUTHALIB,

AGED ABOUT 40 YEARS,

RESIDNIG AT NO.323,

HBR LAYOUT, 8TH CROSS,

NEAR WISDOM SCHOOL,

YASEEN NAGAR,

BANGALORE-560043.

...PETITIONERS

(BY SRI. SRINIVASA MURTHY S.R., ADVOCATE)

AND:

BANGALORE DEVELOPMENT AUTHORITY

SANKEY ROAD,

BANGALORE-560020

BANGALORE DEVELOPMENT AUTHORITY,

SANKEY ROAD,

BANGALORE-56 0020.

GOVT. OF KARNATAKA

URBAN DEVELOPMENT AUTHORITY

VIKAS SOUDHA

BANGALORE- 560 001.

…RESPONDENTS

(BY SRI. K. KRISHNA, ADVOCATE FOR R1 & R2; SRI. G.V. SHASHIKUMAR, AGA FOR R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE NOTIFICATION ISSUED BY THE R-2 VIDE ANN-A, DATED 18.06.2014 AS UNCONSTITUTIONAL AND THE SAME IS UNENFORCEABLE IN THEEYE OF LAW AND PROTECT THE INTEREST OF THE PETITIONERS BY QUASHING THE IMPUGNED NOTIFICATION AT ANN-A AND ETC.

86 IN W.P. NO. 41394/2014:

BETWEEN:

AGED ABOUT 27 YEARS,

D/O P. ARJUNAN

AGED ABOUT 25 YEARS,

D/O P. ARJUNAN

AGED ABOUT 22 YEARS,

D/O P. ARJUNAN

ALL ARE RESIDING AT NO.40,

GEETHA MANDIR ROAD,

1ST CROSS, J.C. NAGAR,

(M.R. PALYAM),

BANGALORE-560 006. ...PETITIONERS (BY SRI. R. CHANDRASHEKAR, ADVOCATE)

AND:

BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST

BANGALORE-560 020.

BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST,

BANGALORE-560 020.

URBAN DEVELOPMENT DEPARTMENT

M.S. BUILDING, DR. AMBEDKAR VEEDHI,

BANGALORE-1

BY ITS SECRETARY.

…RESPONDENTS

(BY SRI. K. KRISHNA, ADVOCATE FOR R1 & R2; SRI. G.V. SHASHIKUMAR, AGA FOR R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE ALLOTMENT LETTER DATED 09.04.2014 VIDE ANNX-G ISSUED BY THE R-1 AND ETC.

IN W.P. NO. 41422/2014:

BETWEEN:

SRI S. MUNEGOWDA S/O LATE SONNAMARAPPA, AGED ABOUT 52 YEARS, R/AT DASARAHALLI VILLAGE, K.R. PURAM HOBLI, BANGALORE EAST TALUK. ...PETITIONER

(BY SRI. NANJA REDDY P.N., ADVOCATE)

AND:

REPTD. BY ITS PRINCIPAL SECRETARY

URBAN DEVELOPMENT DEPARTMENT,

M.S. BUILDING,

BANGALORE-560 001

REPTD. BY ITS COMMISSIONER,

KUMARA PARK WEST,

BANGALORE-560 020.

BANGALORE DEVELOPMENT AUTHORITY,

BANALORE-560 003. …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE PRELIMINARY NOTIFICATION DATED 03.02.2003 VIDE ANN-B AND THE FINAL NOTIFICATION DATED 18.06.2014 VIDE ANN-F PASSED BY THE R-1 AND 2 IN SO FAR AS THE LAND BEARING SY.NO.33/1 OF DASARAHALLI VILLAGE, K.R. PURAM HOBLI, BANGALORE EAST

88 TALUK MEASURING 3 ACRES 10 GUNTAS AND DELETE THE SAME FROM THE ACQUISITION AND ETC.

IN W.P. NO. 41427/2014:

BETWEEN:

SRI.N.RAVIKUMAR AGED ABOUT 34 YEARS S/O R NARAYANAGOWDA R/AT THANISANDRA VILLAGE K R PURAM HOBLI BANGALORE EAST TALUK BANGALORE URBAN DISTRICT-560026

...PETITIONER (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT

M. S. BUILDING

BANGALORE-1

BY ITS COMMISSIONER

KUMAR PARK WEST

BANGALORE-560 020

THE BANGALORE DEVELOPMENT AUTHORITY

KUMAR PARK WEST

BANGALORE-560 001.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE NOTIFICATION ISSUED BY THE R1, DATED 18.06.2013, WHICH IS ENCLOSED AS ANN-D AND ETC.

89 IN W.P. NO. 41428/2014:

BETWEEN:

W/O LATE KEMPAIAH,

AGED ABOUT 65 YEARS,

(SR. CITIZEN NOT CLAIMED)

S/O LATE P.KEMPAIAH,

AGED ABOUT 45 YEARS,

S/O LATE P.KEMPAIAH,

AGED ABOUT 43 YEARS,

S/O LATE P.KEMPAIAH,

AGED ABOUT 40 YEARS,

W/O LATE CHIKKAKEMPAIAH,

AGED ABOUT 60 YEARS,

S/O LATE CHIKKAKEMPAIAH,

AGED ABOUT 40 YEARS,

7 . SRI K SHANKAR

S/O LATE CHIKKAKEMPAIAH,

AGED ABOUT 38 YEARS, 8 . SRI JAYARAM

S/O LATE CHIKKAKEMPAIAH,

AGED ABOUT 36 YEARS,

9 . SRI C. K. MANJUNATH

S/O LATE CHIKKAKEMPAIAH,

AGED ABOUT YEARS,

ALL ARE RESIDING AT AMRUTHAHALLI,

YELAHANKA HOBLI,

BANGALORE NORTH TALUK- 560 038. ...PETITIONERS

(BY SRI. SAMPATH A., ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING &

URBAN DEVELOPMENT

M.S. BUILDING

BANGALORE - 560 001.

KUMARA PARK WEST,

BANGALORE,

BY ITS COMMISSIONER-560 001

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 WHICH IS ENCLOSED AS ANN- D AND ETC.

IN W.P. NO. 41858/2014:

BETWEEN:

AGED ABOUT 78 YEARS,

W/O LATE G. RAMAIAH,

RESIDING AT NO.15,

MARUTHI NILAYA,

HEBBAL KEMPAPURA, BANGALORE-560 024.

(SR. CITIZEN NOT CLAIMED) 2. SMT. G.R. SHAILAJA

AGED ABOUT 35 YEARS,

W/O M GOPALA KRISHNE GOWDA,

R/AT NO.1, SY NO.27/3,

HEBBAL KEMPAPURA,

BANGALORE-560 024.

...PETITIONERS

(BY SRI. C. M. NAGABUSHANA, ADVOCATE)

AND:

DEPARTMENT OF URBAN DEVELOPMENT,

VIKASA SOUDHA,

BANGALORE-560 001,

REPRESENTED BY ITS SECRETARY.

T. CHOWDAIAH ROAD,

KUMAR PARK WEST EXTENSION,

BANGALORE-560 020,

REPRESENTED BY ITS COMMISSIONER.

THE BANGALORE DEVELOPMENT AUTHORITY,

T. CHOWDAIAH ROAD,

KUMARA PARK WEST EXTENSION,

BANGALORE-560 020. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR.COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH ANN-F, DATED 18.06.2014 ISSUED BY THE R-1, IN THE ALTERNATIVE IF THIS HON'BLE COURT HOLDS THAT, RESPONDENTS HAVE A POWER TO ISSUE ANN-F THAN TO DECLARE THAT, DECLARATION AT ANN-H DATED 23.02.2004 CEASES TO EXISTS AND ETC.

IN W.P. NO. 43815/2014:

BETWEEN:

MRS K. JAYASHREE W/O D. VIJAYA KUMAR AGED ABOUT 59 YEARS RESIDING AT NO. 206

92 MARUTI LAYOUT HEBBALA, DASARA HALLI HA FORM PO BANGALORE-560 024.

...PETITIONER

(BY SRI. RAJESWARA P. N., ADVOCATE)

AND:

STATE OF KARNATAKA

DEPARTMENT OF URBAN DEVELOPMENT

KARNATAKA GOVERNMENT SECRETARIAT

III FLOOR, VIKAS SOUDHA

DR B. R. AMBEDKAR ROAD

BANGALORE-560 001

REPRESENTED BY ITS COMMISSIONER

NO. 20, T. CHOWDAIAH ROAD

BANGALORE-560 020

BANGALORE DEVELOPMENT AUTHORITY

REPRESENTED BY ITS COMMISSIONER

NO. 20, T. CHOWDAIAH ROAD

BANGALORE-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR.COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE R2 & R3)

THIS W.P. IS FILED UNDER ARTICLE 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION UNDER SECTION 19(1) OF THE B.D.A. ACT ISSUED IN THE KARNATAKA GAZETTE DATED 18.06.2014 (ANNEX-A) IN SO FAR AS THE PETITIONER'S PROPERTY IS CONCERNED BEING PROPERTY NO.206, CARVED OUT IN SY.NO.48/1 OF DASARAHALLI VILLAGE AND ETC.

IN W.P. NO. 43963/2014:

BETWEEN:

S/O.LATE RAMAIAH,

AGED ABOUT 56 YEARS,

S/O LATE RAMAIAH,

AGED ABOUT 54 YEARS,

S/O LATE RAMAIAH,

AGED ABOUT 50 YEARS,

S/O LATE RAMAIAH,

AGED ABOUT 48 YEARS,

W/O ANJINAPPA,

AGED ABOUT 43 YEARS,

ALL ARE RESIDENTS OF

SAMPIGEHALLI VILLAGE,

YELAHANKA HOBLI-560064

BANGALORE NORTH(ADDITIONAL)

TALUK-560064 ...PETITIONERS

(BY SRI. KALYAN R., ADVOCATE)

AND:

DEPARTMENT OF URBAN DEVELOPMENT,

BANGALORE-01

(BY ITS SECRETARY)

T.CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-22.

(REPTS. BY ITS COMMISIONER)

BANGALORE DEVELOPMENT AUTHORITY,

T.CHOWDAIAH ROAD,

KUMARAPARK WEST,

BANGALORE-22.

URBAN DEVELOPMENT DEPARTMENT,

BANGALORE-01.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1 & R4; SRI. M.N. RAMAJANEJA REDDY, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE IMPUGNED FINAL NOTIFICATION DATED 18.06.2014 ISSUED BY THE R-4 AS PER ANNEX-A TO THE W.P. IN SO FAR AS SERIAL NO.921 IN THE FINAL NOTIFICATION IS CONCERNED IN SO FAR AS THE LANDS BELONGING TO THE PETITIONERS IS CONCERNED AND ETC.

IN W.P. NO. 44306/2014:

BETWEEN:

S/O GOVINDA RAO,

AGED ABOUT 76 YEARS,

NO.485, 6TH MAIN,

8TH MAIN, MICO COLONY,

BTM 2ND STAGE,

BANGALORE.

S/O BABU GOWDA PATIL,

AGED ABOUT 45 YEARS,

NO.204/B/3, 1ST FLOOR

6TH MAIN ROAD, 27TH CROSS

3RD BLOCK, JAYANAGAR

BANGALORE.

S/O S. BHEEMAPPA,

AGED ABOUT 62 YEARS,

NO.204/B/3, I FLOOR,

6TH MAIN ROAD, 27TH CORSS,

3RD BLOCK, JAYANAGAR,

BANGALORE.

95 4. CHANDRASHEKAR N.R.,

S/O RUDRAPPA,

AGED ABOUT 69 YEARS,

NO.408, 22ND MAIN, 2ND STAGE,

J.P.NAGAR, MYSORE.

S/O LATE SHESHA SHETTY,

AGED 61 YEARS,

HOTEL ANUPAMA, 5 & 6,

TANK BUND ROAD,

BANGALORE.

W/O RAMASWAMY,

AGED 62 YEARS,

NO.59/544, "SAI SADANA",

SANTHE BEEDHI,

ANEKAL TOWN,

BANGALORE.

Q/O D NARASHIMAIAH,

AGED 60 YEARS,

NO.6/1, N R ROAD,

SBM OPP, ANEKAL TOWN,

BANGALORE DISTRICT.

W/O L.PEER MUNAVAR,

AGED 62 YEARS,

NO.16/21, GROUND FLOOR,

I CROSS, BANNERGHATTA ROAD,

OLD GURUPPANA PALYA,

BANGALORE.

W/O T. RAMAMURTHY,

AGED 58 YEARS,

NO.35, KAVERAPPA LAYOUT,

MILLAR TANK BUND ROAD,

BANGALORE CANTONMENT,

BANGALORE.

96 10. VASANTHI ASHOK,

W/O ASOKAIAH,

AGED 50 YEARS,

NO.35, KAVERAPPA LAYOUT,

VASANTHNAGAR,

BANGALORE.

D/O BASAPPA,

AGED 69 YEARS,

NO.504/1, 4TH MAIN ROAD,

KENGERI UPANAGAR,

BANGALORE.

W/O DESH LINGA GOWDA,

AGED 50 YEARS,

NO.95, 3RD CROSS,

BASAVESHWARANAGARA LAYOUT,

VIJAYA NAGAR,

BANGALORE.

S/O B. NANEPPA,

AGED 74 YEARS,

NO.39/1, 2ND MAIN,

SHESHADRIPURAM,

BANGALORE.

S/O LATE YARAPPA REDDY,

AGED 75 YEARS,

NO.354, 9TH MAIN,

VIJAYANAGAR 2ND STAGE,

BANGALORE.

W/O BASAVANA GOWDA M,

AGED 63 YEARS,

NO.48/A, 18TH A CROSS,

1ST MAIN, BHUVANESHWARI NAGAR,

HEBBAL KUMPARA,

BANGALORE.

97 16. BALARAM N.,

S/O LATE NARASHIMAIAH,

AGED 64 YEARS,

RAVI. NO.204/17,

4TH MAIN, GANGA NAGAR,

BANGALORE.

S/O K.VEERAIAH,

AGED 53 YEARS,

RAIV NO.204/17,

4TH MAIN, GANGA NAGAR,

BANGALORE.

W/O ANANATHAPADMANABHA,

AGED 51 YEARS,

NO.6, 19TH CROSS,

RAMASWAMY LAYOUT,

LALJI NAGAR, LAKKASANDRA,

BANGALORE.

S/O K.V. UGRAPPA,

AGED 59 YEARS,

NO.42, 5TH C MAIN,

2ND BLOCK, R.T.NAGAR,

BANGALORE.

S/O K.V. UGRAPPA,

AGED 62 YEARS,

NO.42, 5TH C MAIN,

2ND BLOCK, R.T.NAGAR,

BANGALORE.

S/O T.V. KENCHARAYA SETTY,

AGED 61 YEARS,

NO.111/45, 5TH MAIN,

OFFICIAL COLONY,

BYRASANDRA, JAYANAGAR,

BANGALORE.

AGED ABOUT 58 YEARS

S/O A.C. CHANDRASHEKAR,

NO.169, 9TH CROSS,

1ST BLOCK, R.T.NAGAR,

BANGALORE.

S/O LATE M. THIMMAIAH,

AGED 69 YEARS,

NO.2515, 9TH CROSS,

S.S. PURAM, TUMKUR.

W/O PANDURANG ACHAR KADIVAL,

AGED 60 YEARS,

NO.265, 1ST BLOCK,

8TH CROSS, R.T.NAGAR,

BANGALORE.

W/O KRISHNA MURTHY S,

AGED 63 YEARS,

NO.47, 5TH C MAIN,

2ND BLOCK, R.T.NAGAR,

BANGALORE-560 032.

W/O GURURAJ WADYER,

AGED 45 YEARS,

NO.11, 14TH CROSS,

KANAKANAGAR,

BANGALORE-560 032.

S/O LATE C.M.TAURO,

AGED 62 YEARS,

NO.72, 5TH MAIN, 5TH CORSS,

SRI KRISHNA GARDEN,

R.R.NAGAR,

BANGALORE-560 059.

S/O ESWARAPPA K.N.,

AGED 53 YEARS,

NO.574, GROUND FLOOR,

NEAR NEW TOWN PUBLIC SCHOOL,

8TH B MAIN, B SECTOR,

YALAHANKA NEW TOWN,

BANGALORE-560 064.

KRISHNA PANI,

AGED 34 YEARS,

NO.X-104, ADARSHA APARTMENT,

DEVARA BEESANAHALLI,

BANGALORE.

W/O M.R. RAMASHESHA,

AGED 60 YEARS,

NO.801, MELODY BLOCK,

H.H.TAMBOURINE APARTMENTS,

KANAKAPURA ROAD,

J P NAGAR, 6TH PHASE,

BANGALORE-560 078.

W/O H.R.K. MURTHY,

AGED 60 YEARS,

D116, TOWN 2, BRIGADE PARMSPRINGS,

24TH MAIN, 7TH PHASE,

J P NAGAR,

BANGALORE-560 078.

D/O ARUNACHALAM K,

AGED 62 YEARS,

NO.190, 9TH CROSS,

R.T.NAGAR,

BANGALORE.

W/O V. SHANKARANARAYANA,

AGED 50 YEARS,

NO.303, 2ND FLOOR,

BLOCK-02, SKYLINE CITY APARTMENTS,

CHANDRA LAYOUT, NAGARABHAVI 1ST STAGE,

BANGALORE -560 072.

S/O H.R.NAGARAJA,

AGED 56 YEARS,

100

NO.289, 11TH A CROSS,

J P NAGAR, 2ND PHASE,

BANGALORE-560 078.

S/O K.V. VENKATESHAIAH,

AGED 37 YEARS,

NO.603, RMZ APARTMETN,

YALAHANKA,

BANGALORE.

S/O ESHWARAPPA, K.N.

AGED 53 YEARS,

NO.574, GROUND FLOOR,

NEAR NEW TOWN PUBLIC SCHOOL,

8TH MAIN, B-SECTOR,

YALAHANKA NEW TOWN,

BANGALORE.

CO-OPERATIVE SOCIETY LTD.,

NO.12/3A, NANDA GOKULA,

YAMUNABAI ROAD,

MADHAVANAGAR,

BANGALORE,

REPRESENTED BY ITS PRESIDENT,

VENKATESHAIAH K.V.

...PETITIONERS

(BY SRI. B.M.HALASWAMY, ADVOCATE FOR P4, P8, P9, P11,P13,P14,P26,P29, P32 & P36; SRI. B. RANGASWAMY, ADVOCATE FOR P1-3,5-7, 10,12,15-25, 27, 28, 30,31, 33 TO 35; V/O/DTD 09/02/17 PETITION DISMISSED AGAINST P37) AND:

URBAN DEVELOPMENT DEPARTMENT,

M. S. BUILDINGS,

DR. AMBEDKAR VEEDHI,

BANGALORE-560 001,

REPRESENTED BY ITS PRINCIPAL SECRETARY

T. CHOWDAIAH ROAD,

KUMARA PARK WEST,

101

BANGALORE-560 020,

REPRESENTED BY ITS COMMISSIONER.

BANGALORE DEVELOPMENT AUTHORITY,

T. CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-560 020.

W/O LATE GUNDU RAO,

AGED ABOUT 47 YEARS,

PRESENTLY RESIDING AT DOOR NO.22,

1ST FLOOR, BALAJI LAYOUT,

R.T. NAGAR POST,

BANGALORE-560 042.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.N. RAMANJANEYA GOWDA, ADVOCATE FOR R2 & R3; SRI. LOHITASWA BANAKAR, ADVOCATE FOR R4; SMT. VASANTHA LAKSHMI H.V., ADVOCATE FOR R4; SRI. CHITHAPPA, ADVOCATE FOR PROPOSED R5)

THIS W.P. IS FILED UNDER ARTICLE 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 ISSUED BY THE R-1 VIDE ANN- M IN SO FAR AS THE PETITIONERS PROPERTY IS CONCERNED AND ETC.

IN W.P. NO. 44527/2014:

BETWEEN:

MR P.V.THOMAS PANICKER S/O SRI. GEE VARGHESE PANICKER AGED ABOUT 75 YEARS R/AT NO. 34, SHANTINAGAR PRESS ROAD TRIVENDRUM-695 001 KERALA.

...PETITIONER

(BY SRI. SHANMUKHAPPA KESVY, ADVOCATE)

102 AND:

REPRESENTED BY ITS PRINCIPAL SECRETARY

URBAN DEVELOPMENT DEPARTMENT

4TH FLOOR, VIKASA SOUDHA

BANGALORE-560001

KUMARA PARK WEST,

BANGALORE-560020

REPRESENTED BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY

SANKEY ROAD

BANGALORE-560020 …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. KESHAVA R AGNIHOTRI, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLE 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE NOTIFICATION DATED 03.02.2003 ISSUED U/S 17(1) &(3) OF THE BDA ACT 1976 VIDE ANNX-E ISSUED BY R-2 IN SO FAR AS THE PETITIONERS LANDS ARE CONCERNED AS THE SAME IS NOT REQUIRED FOR THE SCHEME OF THE BDA AND ETC.

IN W.P. NO. 44742/2014:

BETWEEN:

SMT NANJAMMA W/O N.SHAMANNA, D/O LATE N.NARAYANAPPA, AGED ABOUT 64 YEARS, JAKKUR, JAKKUR VILLAGE, BANGALORE-560 064.

...PETITIONER

(BY SRI. S. MAHESH, ADVOCATE AND SRI. K.R. RAMESH, ADVOCATE)

103 AND:

URBAN DEVELOPMENT DEPARTMENT,

VIKASA SOUDHA,

GOVERNMENT OF KARNATAKA,

BANGALORE-560 001

T.CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-560 020

REPRESENTED BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY

T.CHOWDIAH ROAD, KUMARA PARK WEST,

BANGALORE-560 020

DEPUTY COMMISSIONER

LAND ACQUISITION

T.CHOWDIAH ROAD,

KUMARA PARK WEST,

BANGALORE-560 020

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLE 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE IMPUGNED FINAL NOTIFICATION BANGALORE DATED 18.06.2014 ISSUED BY THE R-1 AT ANNX-K AND ALL FURTHER PROCEEDINGS THEREOF IN SO FAR AS THE PETITIONERS LAND DESCRIBED IN THE SCHEDULE HEREUNDER IS CONCERNED AND ETC.

IN W.P. NO. 44835/2014:

BETWEEN:

SRI SRINIVAS J. S/O LATE K.V.JAIRAM, AGED ABOUT 46 YEARS, R/AT NO.326, 15TH CROSS,

104 SADASHIVANAGARA, BANGALORE-560 030. ...PETITIONER (BY SRI. RAMA BHAT K., ADVOCATE)

AND:

REP. BY ITS SECRETARY TO GOVERNMENT,

URBAN DEVELOPMENT DEPARTMENT,

M.S. BUILDING,

BENGALURU-560 001.

(REPRESENTED BY ITS COMMISSIONER),

KUMARA PARK WEST,

BENGALURU -560 020.

BENGALURU DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BENGALURU-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. KESHAV R. AGNIHOTRI, ADVOCATE FOR R2 & R3; SRI. S.G. HEGDE, ADVOCATE FOR R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE MODIFIED FINAL NOTIFICATION DATED 18.06.2014, UNDER SEC.19(1) OF THE BENGALURU DEVELOPMENT AUTHORITY ACT, 1976 ISSUED BY THE R-1, AT SERIAL NO. 896, PERTAINING TO LAND COMPRISED IN SY.NO.103/1, MEASURING 00 ACRES 36 GUNTAS OF JAKKUR VILLAGE, YELAHANKA HOBLI, BENGALURU NORTH TQ. ISSUED BY THE R1, AS PER ANN-B AND ETC.

IN W.P. NO. 45486/2014:

BETWEEN:

SRI.N.RAVIKUMAR AGED ABOUT 34 YEARS, S/O R. NARAYANAGOWDA, R/AT THANISANDRA VILLAGE, K. R. PURAM HOBLI,

105 BANGALORE EAST TALUK, BANGALORE URBAN DISTRICT-560 030 ...PETITIONER (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY,

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

M S BUILDING,

BANGALORE-01

BY ITS COMMISSIONER,

KUMAR PARK WEST,

BANGALORE-560 020

THE BANGALORE DEVELOPMENT AUTHORITY,

KUMAR PARK WEST,

BANGALORE-560 020

S/O BASAPPA,

AGED ABOUT 60 YEARS,

R/AT NIDUVANI VILLAGE,

HALLI MYSORE HOBLI,

HOLENARSIPUR TALUK,

HASSAN DISTRICT-585 154.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.B. PRABHAKAR, ADVOCATE FOR R2 & R3; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DATED 18.06.2014 ISSUED BY THE R-1 VIDE ANNEX-H AND ETC.

106 IN W.P. NO. 46766/2014:

BETWEEN:

MRS.M.SHAMSHAD BEGUM W/O LATE K. SADIQ SAHEB AGED ABOUT 57 YEARS R/A NO.157-D ASWATH NAGAR, ALANKAR LAYOUT TANISANDRA, ARABIC COLLEGE POST BANGALORE-560 045.

...PETITIONER

(BY SRI. VIKHAR AHMED B., ADVOCATE AND SRI. G. GANGIREDDY, ADVOCATE)

AND:

BY ITS SECRETARY

URBAN DEVELOPMENT DEPARTMENT

MULTISTORIED BUILDING

BANGALORE

SANKEY ROAD

BANGALORE-560 020

BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY

BANGALORE-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. K. KRISHNA, ADVOCATE FOR R2 & R3)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENTS TO DELETE THE LANDS OF THE PETITIONER FROM ACQUISITION PROCEEDINGS WHICH ARE NOTIFIED FOR THE FORMATION OF ARKAVATI LAYOUT, I.E., 1 ACRE 20 GUNTAS OF LAND IN SY. NO.14/1, IN FINAL NOTIFICATION DATED 23.02.2004 SITUATED IN THANISANDRA VILLAGE, K.R.PURAM HOBLI, BANGALORE SOUTH TQ. BY CONSIDERING REPRESENTATION OF THE PETITIONER DATED 04.07.2014 AS PER ANNX-B AND ETC.

107 IN W.P. NO. 47103/2014:

BETWEEN:

SMT JAYAMMA AGED ABOUT 70 YEARS, W/O HANUMANTHAPPA, R/AT AMRUTHAHALLI, YELAHANKA HOBLI-560 023 BANGALORE NORTH TALUK.

...PETITIONER

(BY SRI. SAMPATH A., ADVOCATE ) AND:

BY ITS PRINCIPAL SECRETARY,

DEPARTMENT OF HOUSING &

URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560 001.

KUMARA PARK WEST,

BANGALORE-560020,

BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-560020.

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE 2ND FINAL NOTIFICATION ISSUED BY THE R1 DATED 18.06.2014 WHICH IS ENCLOSED AS ANNX-C AND ETC.

IN W.P. NO. 47105/2014:

BETWEEN:

108

AGED ABOUT 62 YEARS,

W/O LATE HOODI PILLAPPA,

AGED ABOUT 58 YEARS,

W/O LATE HOODI MUNISWAMY,

AGED ABOUT 40 YEARS,

D/O LATE HOODI PILLAPPA,

AGED ABOUT 37 YEARS,

S/O LATE HOODI PILLAPPA,

ALL RESIDING AT JAKKUR VILLAGE,

YELAHANKA HOBLI,

BANGALORE NORTH TALUK ...PETITIONERS

(BY SRI. SAMPATH A., ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY,

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

M. S. BUILDING,

BANGALORE-560 001.

KUMARA PARK WEST,

BANGALORE-560 0210,

BY ITS COMMISSIONER.

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-560 020. …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

109

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE 2ND FINAL NOTIFICATION ISSUED BY THE R1 DATED 18.06.2014 WHICH IS ENCLOSED AS ANNX-C AND ETC.

IN W.P. NO. 47106/2014:

BETWEEN:

AGED ABOUT 65 YEARS,

W/O LATE RAMAIAH,

(SR. CITIZEN NOT CLAIM)

S/O LATE RAMAIAH,

AGED ABOUT 48 YEARS,

BOTH RESIDING AT DASARAHALLI

VILLAGE, BANGALORE EAST TALUK,

BANGALORE-560 030 ...PETITIONERS (BY SRI. SAMPATH A., ADVOCATE )

AND:

BY ITS PRINCIPAL SECRETARY,

DEPARTMENT OF HOUSING &

URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560 001.

KUMARA PARK WEST,

BANGALORE-560 020,

BY ITS COMMISSIONER.

3 . THE LAND ACQUISITION OFFICER

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-560 020. …RESPONDENTS

110

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE 2ND FINAL NOTIFICATION ISSUED BY THE R1 DATED 18.06.2014 WHICH IS ENCLOSED AS ANNX-C AND ETC.

IN W.P. NO. 47107/2014:

BETWEEN:

SRI. MUNIANJANAPPA AGED ABOUT 70 YEARS, S/O MADDURAPPA, R/AT AMRUTHAHALLI VILLAGE, ASHWATHKATTE ROAD, BANGALORE NORTH TALUK.

...PETITIONER (BY SRI. SAMPATH A., ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING &

URBAN DEVELOPMENT

M.S.BUILDING,

BANGALORE-560 001.

KUMARA PARK WEST,

BANGALORE-560 001

BY ITS COMMISSIONER.

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-560 020 …RESPONDENTS

111

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE 2ND FINAL NOTIFICATION ISSUED BY THE R1 DATED 18.06.2014 WHICH IS ENCLOSED AS ANNX-C AND ETC.

IN W.P. NO. 47608/2014:

BETWEEN:

SMT USHA S. RAO, W/O LATE SRI. SATHYANARAYANA AGED ABOUT 59 YEARS R/A 'MAHATE' NO. 169/1, 2ND MAIN B/W 3RD & 4TH CROSS CHAMRAJAPET BANGALORE-560 018 ...PETITIONER (BY SRI. PATIL JAI M., ADVOCATE )

AND:

T CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE-560020

REPRESENTED BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST

BANGALORE-560 020

THE BANGALORE DEVELOPMENT AUTHORITY,

T CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE-560 020

112 4. THE STATE OF KARNATAKA

REPRESENTED BY ITS SECRETARY

URBAN DEVELOPMENT AUTHORITY

VIKAS SOUDHA

BANGALORE-560 001

…RESPONDENTS ( BY SRI. K. KRISHNA, ADVOCATE FOR R1 TO R3; SRI. G.V. SHASHIKUMAR, AGA FOR R4) (R4 IS IMPLEADED AS PER ORDER DATED 20/10/2014)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE LANDS WHICH HAS BEEN RESERVED FOR FUTURE DEVELOPMENT (RFD) IN THE DEVELOPMENT PLAN IN IMPLEMENTATION OF THE SCHEME FOR ARKAVATHI LAYOUT ( VIDE ANNX-K TO THE W.P.) AS AGAINST SY.NOS.45/5 & 45/6 IS WITHOUT JURISDICTION AND WITHOUT ANY ACQUISITION PROCEEDINGS AND UNENFORCEABLE AGAINST THE PETITIONER SO FAR AS PETITIONER SCHEDULE LAND (PROPERTY) AND ETC.

IN W.P. NO. 47731/2014:

BETWEEN:

V. VENKATAMARI S/O LATE VENKATASHAMAPPA, AGED 64 YEARS, R/O 297, MARAPPA LAYOUT, S.R.K NAGAR (P.O) BANGALORE-560 077.

...PETITIONER

(BY SRI. N.K. RAMESH, ADVOCATE)

AND:

BY ITS SECRETARY TO GOVERNMENT,

DEPT. OF URBAN DEVELOPMENT,

VIKASA SOUDHA,

BANGALORE - 560 001

T.CHOWDAIAH ROAD,

BANGALORE - 560 020

BY ITS COMMISSIONER

113

BANGALORE DEVELOPMENT AUTHORITY,

T. CHOWDAIAH ROAD,

BANGALORE - 560 020

BANGALORE DEVELOPMENT AUTHORITY,

T. CHOWDAIAH ROAD,

BANGALORE - 560 020

…RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.B. PRABHAKAR, ADVOCATE FOR R2 TO R4)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE IMPUGNED NOTIFICATIONS VIDE ANN-D DATED 03.02.2003 AND ANN-F DATED 18.06.2014 ISSUED BY THE R-2 IN SO FAR AS IT RELATED TO 1.37 ACRES OF LAND IN SY.NO.72/2 OF THANISANDRA VILLAGE, K.R.PURAM HOBLI, BANGALORE NORTH TALUK AND ETC.

IN W.P. NO. 47821/2014:

BETWEEN:

SMT. RATHNAMMA W/O SRI NARAYANAPPA AGED ABOUT 65 YEARS R/A NO.78, K NARAYANAPURA ANJANEYA TEMPLE MAIN ROAD SHIVARAMAKARANATH NAGAR POST BANGALORE EAST TALUK BANGALORE-560077

REPRESENTED BY GPA HOLDER SMT PADMAVATHI N D/O SMT RATHNAMMA W/O SRI HARISHA V AGED ABOUT 30 YEARS R/A NO.78, K NARAYANAPURA ANJANEYA TEMPLE MAIN ROAD

114 SHIVARAMAKARANTH NAGAR POST BANGALORE EAST TALUK BANGALORE-560077 ...PETITIONER (BY SRI. S.R. SHIVA PRAKASH, ADVOCATE)

AND:

REP BY ITS SECRETARY

URBAN DEVELOPMENT DEPARTMENT

M S BUILDING, DR AMBEDKAR VEEDHI

BANGALORE-560001

REP BY ITS COMMISSIONER

KUMARA PARK WEST

BANGALORE-560020

BANGALORE DEVELOPMENT AUTHORITY

KUMARA PARK WEST

BANGALORE-560020 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.N. RAMANJANEYA GOWDA, ADVOCATE FOR R2; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R3)

THIS

W.P. IS FILED UNDER ARTICLE 226 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE PRELIMINARY NOTIFICATION DATED 03.02.2013 PASSED BY THE R-1 VIDE ANNEX-H IN SO FAR AS THE PETITIONER LAND IS CONCERNED AND ETC.

IN W.P. NO. 47860/2014:

BETWEEN:

W/O KRSIHNAPPA M

AGED ABOUT 37 YEARS

RESIDING AT NO.86

BHAGYA LAKSHMI TRADERS

ANJINEYA TEMPLE STREET

115

YOGESHWARANAGAR ROAD

HEBBAL KEMPAPURA

BANGALORE - 560 024

S/O LATE P ESWAR SINGH

AGED ABOUT 52 YEAS

R/AT NO.8, 1ST CROSS

MUNISWAMY GOWDA LAYOUT

HEBBAL KEMPAPURA

BANGALORE - 24

S/O RAM BABU SINGH

AGED ABOUT 49 YEARS

R/AT NO.14

MUNISWAMY GOWDA LAYOUT

HEBBAL KEMPAPURA

BANGALORE - 24

S/O MUNIYAPPA

AGED ABOUT 35 YEARS

R/AT NO.1, 1ST MAIN

MUNISWAMY GOWDA LAYOUT

HEBBAL KEMPAPURA

BANGALORE 24

S/O SOHAN SHARMA

AGED ABOUT YEARS

R/AT NO.5, S

MUNISWAMY GOWDA LAYOUT

HEBBAL KEMPAPURA

BANGALORE - 24

D/O LATE SREERAMULU NAIDU

AGED ABOUT 49 YEARS

R/AT NO.4,

MUNISWAMY GOWDA LAYOUT

HEBBAL KEMPAPURA

BANGALORE 24

S/O LATE S.L. SHAH

R/AT NO.6

116

1ST MAIN

MUNISWAMY GOWDA LAYOUT

HEBBAL KEMPAPURA

BANGALORE - 24

S/O CHANNAIAH

AGED ABOUT 51 YEARS

R/AT NO.36, 1ST MAIN,

2ND CROSS

MUNISWAMY GOWDA LAYOUT

HEBBAL KEMPAPURA

BANGALORE 24

S/O PUTTEGOWDA

AGED ABOUT 45 YEARS

R/AT NO.53/1, SSA ROAD

4TH MAIN, HEBBAL

BANGALORE- 24

S/O K OBAIAH

AGED ABOUT 33 YEARS

R/AT NO.56

NAGAIAH BUILDING

1OTH CROSS

KALANAGAR

KAMMAGONDANAHALLI

BANGALORE - 560 015.

...PETITIONERS

(BY SRI. L. CHANDRASHEKAR, ADVOCATE )

AND:

DEPARTMENT OF HOUSING AND URBAN DEPARTMENT

VIKASA SOUDHA

DR AMBEDKAR VEEDHI

BANGALORE 560001

BY ITS SECRETARY

T CHOWDAIAH ROAD

KUMARAPARK WEST

BANGALORE 20

R/P BY ITS COMMISSIONER

117

THE BANGALORE DEVELOPMENT AUTHORITY

T CHOWDAIAH ROAD

KUMARAPARK WEST

BANGALORE 20 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE PRLY. NOTIFICATION ISSUED BY THE R2 U/S 17(1) & (3) OF THE BANGALORE DEVELOPMENT ACT, UNDER PRLY. NOTIFICATION DATED 03.02.2003 & THE FINAL NOTIFICATION DATED 18.06.2014 PRODUCED AT ANN-A & ANN-B PASSED BY THE R-1 IN SO FAR AS THE LANDS OF THE PETITIONER IN SITUATED IN KEMPAPURA VILLAGE, YALAHANKA HOBLI, BANGALORE NORTH TQ. BANGALORE IS CONCERNED AND ETC

IN W.P. NO. 47913/2014:

BETWEEN:

S/O SRI MOHAMMED MUSTAFA

AGED ABOUT 47 YEARS

R/A NO.3, GEDDALAHALLI VILLAGE

SARAI PALYA, K R PURAM HOBLI

BANGALORE-560077

S/O MOHAMMED NASIR AHMED

AGED ABOUT 35 YEARS

R/A NO.16, GEDDALAHALLI VILLAGE

SARAI PALYA, K R PURAM HOBLI

BANGALORE-560077

W/O SRI DASAPPA

AGED ABOUT 47 YEARS

S/O SRI DASAPPA

AGED ABOUT 27 YEARS

SL.NO. 3 & 4 R/A NO.17,

118

GEDDALAHALLI VILLAGE

SARAI PALYA, K R PURAM HOBLI

BANGALORE-560077

S/O SRI M SRIRAMAPPA

AGED ABOUT 37 YEARS

R/A NO.14, 2ND MAIN ROAD

2ND CROSS, CHANAL ROAD

MAGADI ROAD

CHOLURALYA

BANGALORE-560026

W/O ANEEZ PASHA

AGED ABOUT 31 YEARS

R/A NO.25, "E" NO.4TH STREET

BROADWAY ROAD CROSS

BANGALORE-560051

S/O MR NAWAB SHARIEFF

AGED ABOUT 39 YEARS

R/A NO.23, NARAYANASWAMY COMPOUND

2ND CROSS, SONNAPA GARDEN

DEVARAJEEVANAHALLI

BANGALORE-560045

W/O SRI SYED RAFIQ

AGED ABOUT 24 YEARS

R/A NO.47, 48, GEDDALAHALLI VILLAGE

SARAI PALYA, K R PURAM HOBLI

BANGALORE-560077

S/O IBRAHIM

AGED ABOUT 30 YEARS

R/A NO.483, DODDANNA NAGAR

K B SANDRA, R T NAGAR POST

BANGALORE-560032

S/O RAHMAN KHAN

AGED ABOUT 37 YEARS

R/A NO.483, DODDANNA NAGAR

119

K B SANDRA, R T NAGAR POST

BANGALORE-560032

W/O SRI SYED MAROOF

AGED ABOUT 37 YEARS

R/A NO.64, 2ND CROSS,

BEHIND P & T QUARTERS

KHB MAIN ROAD

RANKANAGAR, R T NAGAR POST

BANGALORE-560032

W/O ASHIAQ AHMED GHOUN

AGED ABOUT 51 YEARS

R/A 92, 5TH CROSS

KAUSERNAGAR, R T NAGAR

BANGALORE-560032

S/O SRI ABDUL KHAYUM

AGED ABOUT 61 YEARS

S/O ASAD JAMAL

AGED ABOUT 31 YEARS

SL.NO.13 & 14 ARE R/A NO.8/2, 1ST CROSS

BEHIND GOVT KANNADA SCHOOL

PADARAYANAPURA

BANGALORE-560026

S/O SR. M GANGANNA

AGED ABOUT 38 YEARS

R/A NO.16, 2ND CROSS

N K PALYA, SHIVAJINAGAR

BANGALORE-560051

W/O SYED MOHAMMED SHA

AGED ABOUT 48 YEARS

R/A HOUSE NO.52

COOKS ROAD, A THIMMAIAH ROAD CROSS

BHARATHI NAGAR

BANGALORE-560001

120 17. SRI RAHEEM BAIG

S/O ABBAS BAIG

AGED ABOUT 46 YEARS

R/A NO.124/97, 4TH MAIN ROAD

NEW GURUPPAN PALYA

BANNERGHATTA MAIN RAOD

BANGALORE-560029

S/O ABDUL AZEEZ

AGED ABOUT 38 YEARS

R/A E-127

NEW NO.22/9B, RING ROAD

NORTH SIDE NAGAWARA

ARABIC COLLEGE POST

BANGALORE-560045

W/O SRI SAMIULLAKHAN

AGED ABOUT 43 YEARS

R/A NO.1479

RAMA TEMPLE STREET

VINAYAKA STREET, IIND CROSS

VENKATESPURAM

BANGALORE-560045 ...PETITIONERS

(BY SRI. P. BASAVARAJU, ADVOCATE)

AND:

REPRESENTED BY ITS SECRETARY

DEPARTMENT OF HOUSING AND URBAN DEVELOPMENT

BANGALORE-560002

REPRESENTED BY ITS COMMISSIONER

T CHOWDAIAH ROAD, KUMARA PARK WEST

BANGALORE-560020 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2; SRI. M.V. CHARATI, ADVOCATE FOR R2)

121

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE ACQUISITION OF THE LAND INITIATED BY THE RESPONDENTS IN PURSUANT TO THE NOTIFICATION ISSUED U/SEC. 17(1) OF THE BDA ACT 1976 DATED 03.02.2203 VIDE ANN-A & NOTIFICATION ISSUED/U/SEC. 19(1) OF THE BDA ACT DATED 23.02.2004 VIDE ANN-B ISSUED BY THE R2 HAS LAPSED IS ABANDONED IN SO FAR THE PETITION SCHEDULE PROPERTIES ARE CONCERNED.

IN W.P. NO. 48577/2014:

BETWEEN:

SMT VIJAYALAXMI W/O N PANDU AGED ABOUT 60 YEARS R/A #167/167-A, 2ND CROSS DEEPIKA LAYOUT CHELLAKERE BANGALORE-560043 ...PETITIONER

(BY SRI. MANJUNATHA V RAYAPPA, ADVOCATE)

AND:

URBAN DEVELOPMENT DEPARTMENT

GOVERNMENT OF KARNATAKA

VIKAS SOUDHA

BANGALORE-01

BANGALORRE DEVELOPMENT AUTHORITY

T CHOWDAIAH ROAD

BANGALORE-560001

BANGALORRE DEVELOPMENT AUTHORITY

T CHOWDAIAH ROAD

BANGALORE-560001

122 …RESPONDENTS

( BY SRI. G.V. SHASHIKUMAR, AGA)

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE PRELIMINARY NOTIFICATION DATED 03.02.2003 PASSED BY THE R-2 ANNX-H AND FINAL NOTIFICATION DATED 23.02.2204, PASSED BY R-1, ANNX-J AND CONSEQUENTIAL AWARD AND ETC.

IN W.P. NO. 48880/2014:

BETWEEN:

V. KRISHNAPPA S/O LATE MUTHUR VENKATAPPA, AGED ABOUT 60 YEARS, R/AT AMRUTHAHALLI VILLAGE, YELHANKA HOBLI, BANGALORE NORTH TALUK. ...PETITIONER (BY SRI. SOMASEKHARA K. H., ADVOCATE)

AND:

URBAN DEVELOPMENT DEPARTMENT,

REPRESENTED BY ITS SECRETARY,

BANGALORE-01

BANGALORE DEVELOPMENT AUTHORITY,

CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-20.

BANGALORE DEVELOPMENT AUTHORITY,

CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-20. ….RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. A.D. VIJAYA, ADVOCATE AND SRI.A.M. VIJAY, ADVOCATE FOR R2 & R3)

123

THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER DATED 30.10.2010 PASSED BY THE R-2 AND 3 REJECTING THE REPRESENTATION OF THE PETITIONER MEASURING TO AN EXTENT OF 5 1/4TH GUNTAS OF THE LAND VIDE ANN-F AND ETC.

IN W.P. NO.49567/2014:

BETWEEN:

AGED ABOUT 56 YEARS

S/O. LATE CHOWDAPPA

AGED ABOUT 62 YEARS

S/O. LATE CHOWDAPPA

BOTH RESIDING AT DASARAHALLI, K.R.PURAM HOBLI,

BANGALORE EAST TALUK

BANGALORE.

...PETITIONERS

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT

M.S.BUILDING

BANGALORE -560 001

BANGALORE DEVELOPMENT AUTHORITY

BANGALORE-560 0020

BANGALORE DEVELOPMENT AUTHORITY

BANGALORE-560 020.

…RESPONDENTS

124

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE II FINAL NOTIFICATION BANGALORE DTD.18.6.2014 PUBLISHED BY THE R-1 WHICH IS ENCLOSED AS ANNEX-H.

IN W.P. NO.50260/2014:

BETWEEN:

SRI.SHANMUGUM S/O.M.MURGAN, AGED ABOUT 53 YEARS, R/AT NO.43/1, "SRIRAMPURA ROAD, 18TH CROSS, AMRUTHAHALLI VILLAGE, SAHAKARANAGAR POST, BANGALORE-94 ...PETITIONER (BY SRI. SOMASEKHARA K.H., ADVOCATE)

AND:

URBAN DEVELOPMENT DEPARTMENT,

REP. BY ITS SECRETARY

BANGALORE-1 2. THE COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY,

CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-20

OFFICER, BANGALORE DEVELOPMENT

AUTHORITY, CHOWDAIAH ROAD

KUMARA PARK WEST

BANGALORE - 20 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, ADVOCATE FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

125

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATIOND ATED 18.06.2014 IN SO FAR AS PETITIONER'S LAND IS CONCERNED VIDE ANN-A AND ETC.

IN W.P. NO.50533/2014:

BETWEEN:

AGED ABOUT 48 YEARS,

D/O. LATE GOVINDASWAMY AND

W/O. CHENNAKESHAVA,

R/AT BIDARAGUPPE VILLAGE AND

POST, ATTIBELE HOBLI, ANEKAL

TALUK, BENGALURU URBAN DISTRICT

AGED ABOUT 38 YEARS

D/O. LATE GOVINDASWAMY AND

W/O. S.GOPAL

R/AT NO.124, THANISANDRA VILLAGE,

DR.SHIVARAMAKARANTHA NAGARA,

K.R.PURAM HOBLI,

BENGALURU EAST TALUK,

BENGALURU URBAN DISTRICT ...PETITIONERS

(BY SRI. C. SHANKAR REDDY, ADVOCATE) AND:

REP. BY ITS PRINCIPAL SECRETARY

URBAN DEVELOPMENT DEPARTMENT

MULTISTORIED BUILDING,

DR.B.R.AMEBEDKAR VEEDHI,

BANGALORE-560 001

KUMARA PARK WEST,

BANGALORE-560 020

REP. BY ITS COMMISSIONER

OFFICER, BANGALORE DEVELOPMENT

126

AUTHORITY, KUMARA PARK WEST

BANGALORE - 560 020 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR RECORDS RELATING TO ACQUISITION PROCEEDINGS OF PRELIMINARY NOTIFICATION ANNEX-F FINAL NOTIFICATION AS PER ANNEX-G.

IN W.P. NO.51294/2014:

BETWEEN:

SMT. CHANNAMMA AGEDA BOUT 60 YEARS W/O. LATE KEMPANNA, R/AT THANISANDRA DR.SHIVARAM KARANTH NAGAR POST, BANGALORE-560 077 ...PETITIONER

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING &

URBAN DEVELOPMENT

M.S.BUILDING,

BANGALORE-560 001

KUMARA PARK WEST,

BANGALORE-560 020

REP. BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY,

127

KUMARA PARK WEST

BANGALORE - 560 020

S/O. THIRUPUL REDDY

AGED ABOUT 65 YEARS,

W/O.SRI.MADDIREDDY SREERAMULA

REDDY, AGEDA BOUT 53 YEARS,

RESPONDENT NOS.4 AND 5 R/AT NO.75, 3RD MAIN, AMARYA JOTHYI LAYOUT CHOLANAGAR, R.T.NAGAR, BANGALORE - 560 032

W/O. SRI.T.V.V.PRASAD

AGED ABOUT 44 YEARS,

S/O.SRI.CHENNAKESHAVALU NAIDU

AGED ABOUT 58 YEARS,

R/AT.53, 3RD CROSS, 2ND MAIN,

DENA BANK COLONY, GANGOR,

BANGALORE-32

S/O.KADIDA NAGAPPA

AGED ABOUT 64 YEARS,

R/AT KADIADAL HAROGALIAGE POST,

TIRTHAHALLI TALUK,

SHIMOGGA-577 411

S/O. D.A.NARAYANA SWAMY

AGED ABOUT 36 YEARS,

R/AT NO.15/'A', 16/'A',

13TH CROSS, BESHWANAGAR,

MARTHI LAYOUT, DASARHALLI,

BANGALORE-24 …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. A.D. VIJAYA, ADVOCATE FOR R2; SRI. D.N. NANJUNDA REDDY, SR.COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R3;

128 SRI. B.V. RAMAN, ADVOCATE FOR R4-R7; SRI. M.K. SRIPATHI, ADVOCATE FOR R4-R8; SRI. S.V. PRAKASH, ADVOCATE FOR R6-R8; SRI. P. RAJESHWARA, ADVOCATE AND SRI. S. VASANTH MADHAV, ADVOCATE FOR R9)

THIS W.P. FILED UNDER ARTICLES 226 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DT.18.6.14 WHICH IS ENCLOSED AS ANN-C AND ETC.

IN W.P. NO.51930/2014:

BETWEEN:

SRI.HANUMANTHARAYAPPA AGED ABOUT 70 YEARS, S/O.LATE NARASAPPA, R/AT SAMIPIGEHALLI VILLAGE, YELAHANKA HOBLI, BANGALORE NORTH TALUK, REP. BY HIS POWER OF ATTORNEY MR.T.K.SUDHINDRA AGED ABOUT 40 YEARS S/O.T.V.KRISHNAMURTHY R/AT NO.22, NEW BEL ROAD, I.T.I. LAYOUT, BANGALORE-85 ...PETITIONER (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE) AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560 001

BY ITS COMMISSIONER

KUMARA PARK WEST,

BANGALORE-560 020

BANGALORE DEVELOPMENT AUTHORITY,

129

KUMARA PARK WEST

BANGALORE - 560 020 …RESPONDENTS (BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DTD.18.6.2014 WHICH IS ENCLOSED AS ANNEX- D.

IN W.P. NO.51931/2014:

BETWEEN:

SMT.KANTAMMA AGED ABOUT 70 YEARS, W/O. LATE HANUMANTHAPPA R/AT SAMPIGEHALLI VILLAGE, YELAHANKA HOBLI, BANGALORE NORTH TALUK

REP. BY HER POWER OF ATTORNEY MR.T.K.SUDHINDRA AGED ABOUT 40 YEARS, S/O.T.V.KRSIHNAMURTHY R/AT NO.22, NEW BEL ROAD, I.T.I. LAYOUT, BANGALORE - 71 ...PETITIONER (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE) AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560 001

BY ITS COMMISSIONER

KUMARA PARK WEST,

BANGALORE-560 020

130 3. THE LAND ACQUISITION OFFICER

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST

BANGALORE - 560 020 …RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DTD.18.6.2014 WHICH IS ENCLOSED AS ANNEX-D ISSUED BY THE R-1 TO 3 AND ETC.

IN W.P. NO.51932/2014:

BETWEEN:

AGED ABOUT 75 YEARS,

W/O. LATE DODDABYRAPPA

AGED ABOUT 50 YEARS,

S/O.LATE DODDABYRAPPA

AGED ABOUT 45 YEARS,

S/O. LATE DODDABYRAPPA

R/AT SAMPIGEHALLI VILLAGE YELAHANKA HOBLI, BANGALORE NORTH TALUK REP. BY THEIR POWER OF ATTORNEY MR.B.L.NARENDRA AGED ABOUT 35 YEARS S/O.C.V.LAKSHMI NARAYAN SHASTRI R/AT NO.29/1, 9TH CROSS, RMV EXTENSION, BANGALORE-80 ...PETITIONERS (BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

131 AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF HOUSING AND

URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560 001

BY ITS COMMISSIONER

KUMARA PARK WEST,

BANGALORE-560 020

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST

BANGALORE - 560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DTD.18.6.2014 WHICH IS ENCLOSED AS ANNEX- E.

IN W.P. NO.52760/2014:

BETWEEN:

S/O. LATE CHANNARARAPPA

AGED ABOUT 65 YEARS,

R/AT NO.211, DURGA NILAYA,

II MAIN, NEAR JAKKUR GOVERNMENT

HIGH SCHOOL, JAKKUR,

BANGALORE-560 064

S/O.LATE CHANNARAYAPPA

SINCE DECEASED BY LRs

132 a) SMT.BHAGYA

W/O.LATE C.JAYARAM

AGED ABOUT 60 YEARS

b) SRI.KIRAN

S/O.LATE C. JAYARAM

AGED ABOUT 40 YEARS

c) SRI.KISHORE

S/O.LATE C.JAYARAM

AGED ABOUT 38 YEARS

PETITIONERS 2(a) TO 2(c) ARE R/AT NO.211, DURGA NILAYA II MAIN, NEAR JAKKUR GOVERNMENT HIGH SCHOOL, JAKKUR, BANGALORE-560064

S/O.LATE CHANNARAYAPPA

SINCE DECEASED BY HIS LRs

(a) SMT.MUNITHAYAMMA

W/O.LATE C. SUBBANNA

AGED ABOUT 65 YEARS

R/AT NO.211, DURGA NILAYA

II MAIN, NEAR JAKKUR

GOVERNMENT, HIGH SCHOOL,

JAKKUR, BANGALORE-560064

(b) SMT.SUJATHA

D/O.LATE C. SUBBANNA

W/O.SRI.RAMALINGARAJU

AGED ABOUT 45 YEARS

(c) SMT.VEENA

D/O. LATE C.SUBBANNA

W/O.SRI.RAMALINGARAJU

3(b) AND 3(c) BOTH ARE R/AT DEVASHETTIHALLI CHIKKABALLAPURA TALUK AND DISTRICT

133 (d) SMT.REKHA

D/O. LATE C. SUBBANNA

W/O.SRI.RAGHU

AGED ABOUT 38 YEARS,

R/AT NO.390, II CROSS,

KUMARASWAMY LAYOUT,

BANGALORE-560 094

(e) SRI.KESHAVA

S/O. LATE C. SUBBANNA

AGED ABOUT 35 YEARS,

R/AT NO.211, DURGA NILAYA,

II MAIN, NEAR JAKKUR GOVERNMENT

HIGH SCHOOL, JAKKUR,

BANGALORE-560 064 ...PETITIONERS (BY SRI. K.R. RAMESH, ADVOCATE)

AND:

OF KARNATAKA

URBAN DEVELOPMENT DEPARTMENT

VIKASA SOUDHA,

BANGALORE-560 001

T.CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-560 020

REP. BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY

T.CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.B. PRABHAKAR, ADVOCATE FOR R2 & R3; SRI. UDAY HOLLA, SR. COUNSEL FOR SRI. G. LAKSHMEESH RAO, ADVOCATE FOR R2-R4)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE IMPUGNED FINAL NOTIFICATION DT.18.6.14, ISSUED BY THE R1, AT ANN-D,

134 IN SO FAR AS IT RELATES TO ACQUIRING THE SCHEDULE PROPERTY BELONGING TO THE PETITIONER.

IN W.P. NO.53854/2014:

BETWEEN:

SRI.MUNISHYAMAPPA AGED ABOUT 72 YEARS, S/O.LATE DANDU CHIKKANNA, R/AT NO.261, I MAIN, 2ND CROSS, DASARAHALLI, H.A.FARM POST, K.R.PURAM HOBLI, BENGALURU EAST TALUK, BENGALURU - 560 024

SINCE DEAD BY LRs 1(a) SMT.GOWRAMMA

AGED ABOUT 46 YEARS,

D/O. LATE MUNISHYAMAPPA

R/AT THAVATAHALLI,

HOSAKOTE TALUK,

BANGALORE RURAL DISTRICT

1(b) SRI.D.M.GOWDARAJU

AGED ABOUT 44 YEARS,

S/O.LATE MUNISHYAMAPPA

R/AT KEMPEGOWDA MAIN ROAD,

DASARAHALLI, HEBBAL POST,

BANGALORE-560 024

1(c) SRI.D.M.CHANDRAPPA

AGED ABOUT 39 YEARS,

S/O. LATE MUNISHYAMAPPA

R/AT KEMPEGOWDA MAIN ROAD,

DASARAHALLI, HEBBAL POST,

BANGALORE-560 024.

...PETITIONERS

(BY SRI. CHENNARAYA REDDY S., ADVOCATE)

AND:

REP. BY ITS PRINCIPAL SECRETARY

URBAN DEPARTMENT DEVELOPMENT,

MULTISTORIED BUILDING,

135

DR.B.R.AMBEDKAR VEEDHI,

BANGALORE-560 001

KUMARA PARK WEST,

BANGALORE-560 020

REP. BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE - 560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. NARENDRA GOWDA, ADVOCATE FOR R2 & R3; SRI. A.M. VIJAY, ADVOCATE FOR R2; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R3)

THIS W.P. FILED UNDER ARTICLES 226 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE MODIFIED FINAL NOTIFICATION DTD.18.6.14 ISSUED BY THE R-1 AS PER ANNEX-Q AND CONSEQUENTLY HOLD THAT PRELIMINARY NOTIFICATION ISSUED DTD. 3.2.2003 AS PER ANNEX-N AND FINAL NOTIFICATION DTD.23.2.2004 ISSUED BY THE R-1 AS PER ANNEX-P DOES NOT SURVIVE.

IN W.P. NO.54059/2014:

BETWEEN:

AGED ABOUT 79 YEARS

W/O.DODDABYRAPPA

AGED ABOUT 54 YEARS,

S/O.LATE DODDABYRAPPA

AGED ABOUT 47 YEARS

S/O. LATE DODDABYRAPPA

136 ALL ARE RESIDING AT SMAPIGEHALLI VILLAGE, BANGALORE NORTH TALUK, BANGALORE-98 REP. BY THEIR POWER OF ATTORNEY MR.B.L.NAGENDRA PRASAD S/O.C.V.LAKSHMINARAYANA SHASTRY AGED ABOUT 44 YEARS

R/AT NO.29/A, 9TH CROSS,

RMV EXTENSION,

BANGALORE-560 080.

...PETITIONERS

(BY SRI. SAMPATH A., ADVOCATE AND SRI. R. NATARAJ, ADVOCATE)

AND:

BY ITS PRINCIPAL SECRETARY

DEPARTMENT OF URBAN DEVELOPMENT,

M.S.BUILDING,

BANGALORE-560 001

KUMARA PARK WEST,

BANGALORE-560 020

BY ITS COMMISSIONER

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE - 560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. A.M. VIJAY, ADVOCATE FOR R2; SRI. D.N. NANJUNDA REDDY, SR. COUNSEL FOR SRI. B.S. SACHIN, ADVOCATE FOR R3)

THIS W.P. FILED UNDER ARTICLES 226 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE FINAL NOTIFICATION DTD.18.6.2014 VIDE ANNEX-E ISSUED BY R-1 TO R-3.

137 IN W.P.NO.54083/2014:

BETWEEN:

SRI. RAMAKRISHNAPPA S/O LATE MUNISHAMAPPA @ THAMMAIAH, AGED ABOUT 65 YEARS, R/O JAKKUR VILLAGE, YELAHANKA HOBLI, BANGALORE NORTH TALUK, BANGALORE-560 064.

...PETITIONER

(BY SRI. VISWESWARAIAH K.C., ADVOCATE)

AND:

REPRESENTED BY ITS SECRETARY,

URBAN DEVELOPMENT DEPARTMENT,

M.S.BUILDING,

BANGALORE-560 001.

T.CHOWDAIAH ROAD,

KUMARA PARK WEST,

BANGALORE-560 020.

REPESENTED BY ITS COMMISSIONER.

ACQUISITION OFFICER,

BANGALORE DEVELOPMENT AUTHORITY,

KUMARA PARK WEST,

BANGALORE-560 020.

…RESPONDENTS

(BY SRI. G.V. SHASHIKUMAR, AGA FOR R1; SRI. M.B. PRABHAKAR, ADVOCATE FOR R2 & R3)

THIS W.P. FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE 2ND FINAL NOTIFICATION BANGALORE DATED 18.06.2014 (ANNX-G), IN SO FAR AS IT RELATES TO LANDS IN SURVEY NOS.11 AND 14 OF VENKATESHAPURA VILLAGE, YELAHANKA HOBLI, BANGALORE NORTH TALUK, BELONGING TO THE PETITIONER NAT SL.NOS. 1037 AND 1040 OF THE SCHEDULE APPENDED TO THE NOTIFICATION DATED 18.06.2014 AND GRANT ALL CONSEQUENTIAL RELIEFS THERETO AND ETC.

138 IN W.P.NO.54236/2014:

BETWEEN:

S/O MUNISHAMAPPA @ THAMMAIAH,

AGED ABOUT 65 YEARS,

S/O MUNISHAMAPPA @ THAMMAIAH,

AGED ABOUT 60 YEARS,

S/O MUNISHAMAPPA @ THAMMAIAH,

AGED ABOUT 53 YEARS,

S/O MUNISHAMAPPA @ THAMMAIAH,

AGED ABOUT 51 YEARS,

S/O MUNISHAMAPPA @ THAMMAIAH,

AGED ABOUT 45 YEARS,

ALL ARE RESIDING AT JAKKUR VILLAGE,

YELAHANKA HOBLI,

BANGALORE NORTH TALUK,

BANGALORE-560 064. ...PETITIONERS

(BY SRI. VISWESWARAIAH K. C., ADVOCATE)

AND:

REPRESENTED BY ITS SECRETARY,

URBAN DEVELOPMENT DEPARTMENT,

M. S. BUILDINGS,

BANGALORE-560 001.