Bombay in 'SHARAN HOSPITALITY (P) LTD. v. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 9(3)

268 Taxmann 443High Court2020#24119 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2023.

Judgments citing Bombay in 'SHARAN HOSPITALITY (P) LTD. v. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 9(3)

Modern Abodes Pvt Ltd, Mumbai vs. ITO Ward 12(3)(4), Mumbai

In the result, appeal filed by the assessee is allowed

ITA 2735/MUM/2022[2014-15]Status: DisposedITAT Mumbai03 Apr 2023AY 2014-15

Bench: Shri Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blemodern Abodes Pvt. Ltd., V. Income Tax Officer – 12(3)(4) C/O. Gulabani & Co. Room No. 148, Aayakar Bhavan M.K. Road, Mumbai - 400020 506, 5Th Floor Shree Prasad House 35Th Road, Off. Linking Road Bandra (W), Mumbai - 400050 Pan: Aagcm1595B (Appellant) (Respondent) Assessee Represented By : Ms. Neelam Jadhav Shri Ashish Kumar Deharia Department Represented By :

Section 142(1)Section 143(1)Section 143(2)Section 23(1)Section 32Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI KULDIP SINGH, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Modern Abodes Pvt. Ltd., v. Income Tax Officer – 12(3)(4) C/o. Gulabani & Co. Room No. 148, Aayakar Bhavan M.K. Road, Mumbai - 400020 506, 5th Floor Shree Prasad House 35th Road, Off. Linking Road Bandra (W), Mumbai - 400050 PAN: AAGCM1595B (Appellant) (Respondent) Assessee Represented by : Ms. Neelam Jadhav Shri Ashish Kumar Deharia Department Represented by : Date of Hearing : 03.01.2023 Date of Pronouncement : 03.04.2023 O R D E R PER S. RIFAUR…

M/S. Brigade Enterprises Ltd vs. The Additional Commissioner Income Tax

In the result, the appeal is disposed of

ITA/528/2015HC Karnataka08 Dec 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 143(2)Section 260Section 28

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 8TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.528 OF 2015 BETWEEN: M/S. BRIGADE ENTERPRISES LTD. 29TH & 30TH FLOOR, WORLD TRADE CENTRE NO.26/1, DR. RAJKUMAR ROAD BENGALURU-560055 (REP. BY ITS CHAIRMAN & MANAGING DIRECTOR, SRI. M.R. JAISHANKAR AGED ABOUT 60 YEARS S/O RAMACHANDRA SETTY). .... APPELLANT (BY SRI. S. SHARATH, ADV., FOR SRI. CHYTHANYA K.K. ADV.,) AND: THE ADDITIONAL COMMISSIONER INCOME TAX, RANGE-11 NO.14/3-A, 5TH FLOOR R.P. BHAVAN, NR…

Commissioner of Income Tax [TDS], Hyderabad vs. M/S Ghmc, Hyderabad

ITTA/528/2015HC Telangana23 Aug 2018

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

Bombay in 'SHARAN HOSPITALITY (P) LTD. v. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 9(3) (268 Taxmann 443) — Cited in 3 Judgments | BharatTax