COMMISSIONER OF INCOME TAX [TDS], HYDERABAD vs. M/S GHMC, HYDERABAD
ITTA/528/2015HC TelanganaHBHC01019584201523 August 2018Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI11 pages
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- Bombay in 'SHARAN HOSPITALITY (P) LTD. v. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 9(3)3 citing268 Taxmann 443 · 2020 · HC
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