Bombay Conductors & Electricals Ltd. v. DCIT

90 Taxmann 138Reported decision#3820 most cited
31

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2021.

Judgments citing Bombay Conductors & Electricals Ltd. v. DCIT

DCIT Cen Cir 7(3), Mumbai vs. Lodha Finstock P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 2578/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Finstock P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 2577/MUM/2017[2008-09]Status: DisposedITAT Mumbai31 Jan 2020AY 2008-09

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Building & Construction P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 138/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Building & Construction P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 137/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Building & Construction P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 136/MUM/2017[2008-09]Status: DisposedITAT Mumbai31 Jan 2020AY 2008-09

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Builders P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 6617/MUM/2016[2011-12]Status: DisposedITAT Mumbai31 Jan 2020AY 2011-12

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Builders P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 6616/MUM/2016[2011-12]Status: DisposedITAT Mumbai31 Jan 2020AY 2011-12

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Builders P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 6615/MUM/2016[2007-08]Status: DisposedITAT Mumbai31 Jan 2020AY 2007-08

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Builders P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 6614/MUM/2016[2007-08]Status: DisposedITAT Mumbai31 Jan 2020AY 2007-08

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Properties Development P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 6613/MUM/2016[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. National Standard India Ltd, Mumbai

In the result, appeals filed by the Revenue are dismissed

ITA 6607/MUM/2016[2011-12]Status: DisposedITAT Mumbai06 Jun 2018AY 2011-12

Bench: Shri R.C.Sharma, Am & Shri Ravish Sood, Jm

Section 143(3)Section 269SSection 269TSection 271DSection 271ESection 273BSection 275(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B ”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI RAVISH SOOD, JM ITA No.6607/Mum/2016 & 6609/Mum/2016 (Assessment Year :2011-12) DCIT CC-7(3) Vs. M/s. National Standard Room No.655 India Ltd., 6th Floor, Aayakar Bhavan 216, Shah and Nahar M.K. Road, Industrial Road Mumbai – 400 020 Off. Dr.E. Moses Road Worli, Mumbai – 400 018 PAN/GIR No. AAACN9808L Appellant) .. Respondent) Revenue by Shri Rajeev Harit Assessee by Shri Vijay Mehta Date of Hearing 09/05/2018 Date of Pronouncement 06/06/2018 आदेश / O R D E R PER R.C.SHARMA (A.M): These are the appeals filed by Revenu…