Bombay Conductors & Electricals Ltd. v. DCIT

DCIT CEN CIR 7(3), MUMBAI vs. MACROTECH CONSTRUCTION P.LTD, MUMBAI

In the result , both the appeals of the revenue are dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI AMARJIT SINGH, JUDICIAL MEMBER & DCIT, Central Corcle-7(3) Vs. M/s. Macrotech Developers Room No.655, 6th Floor Limited (Successor to Macrotech Aayakar Bhavan Construction Pvt. Ltd., M.K.Road, 216, Shah and Nahar Industrial Mumbai – 400 020 Road, Off. Dr. E.Moses Road Worli, Mumbai-400 018 PAN/GIR No.AAACM6092K (Appellant) .. (Respondent) Revenue by Dr. R. Madhavi Assessee by Shri Vijay Mehta Date of Hearing 01/02/2021 Date of Pronouncement 08/04/2021 आदेश / O R D E R PER M. BALAGANESH (A.M): These…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA HOME DEVELOPERS P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA BUILDERS P. LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA DESIGNER CONSTRUCTION P. LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA DESIGNER CONSTRUCTION P. LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA DESIGNER CONSTRUCTION P. LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA ESTATE P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA ESTATE P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA ESTATE P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA HOME DEVELOPERS P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA PALAZZO, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA HOME DEVELOPERS P. LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA ESTATES P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA BUILDERS P. LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA HI RISE BUILDERS P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA LAND DEVELOPERS P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA LAND DEVELOPERS P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA LAND DEVELOPERS P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA LAND DEVELOPERS P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT CEN CIR 7(3), MUMBAI vs. LODHA FINSTOCK P.LTD, MUMBAI

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…