Bholanath Pal v. ITO

23 Taxmann.com 177Income Tax Appellate Tribunal2012#23785 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 15 Section 16(1)Section 234B Section 5(2)Section 9(1)(ii)Section 90

Judgments citing Bholanath Pal v. ITO

Prakash Raman, Vadodara vs. Income-Tax Officer, International Taxation Ward 2 (1), Chennai

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1115/CHNY/2025[2019-20]Status: DisposedITAT Chennai22 Sept 2025AY 2019-20

Bench: Hon’Ble Shri Manu Kumar Giri & Hon’Ble Shri Jagadishआयकरअपील सं./ Ita No.1115/2025 (धििाारणवर्ा / Assessment Year: 2019-20) Prakash Raman, Vs. Income Tax Officer, Pent House No.602, 6Th Floor, (International Taxation), Pincode@55, Vasant Vihar Road, Ward-2(1), Tp-1, Opp. To Darshanam Chennai. Splendora, Bhayli, Vadodara, Gujarat-391 410. [Pan:Aappp0380F] (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent) अपीलार्थी की ओर से/ Appellant By : Mr.Abdul Kadir Jawadwala, C.A (Virtual). प्रत्यर्थी की ओर से /Respondent By : Mrs. R.Anitha, Addl.Cit सुनवाई की तारीख/Date Of Hearing : 20.08.2025 घोषणा की तारीख /Date Of Pronouncement : 22.09.2025

For Appellant: Mr.Abdul Kadir Jawadwala, C.A (Virtual)For Respondent: Mrs. R.Anitha, Addl.CIT

Section 234BSection 5Section 90

…आयकर अपीलीय अधिकरण’ ‘सी’ न्यायपीठ चेन्नई में। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय श्री मनु कुमार गिरि, न्यागयक सदस्य एवं माननीय श्री जगदीश, लेखा सदस्य के समक्ष। BEFORE HON’BLE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND HON’BLE SHRI JAGADISH, ACCOUNTANT MEMBER आयकरअपील सं./ ITA No.1115/2025 (धििाारणवर्ा / Assessment Year: 2019-20) Prakash Raman, Vs. Income Tax Officer, Pent House No.602, 6th Floor, (International Taxation), Pincode@55, Vasant Vihar Road, Ward-2(1), TP-1, Opp. To Darshanam Chennai. Splendora, Bhayli, Vadodara, Gujarat-391 410. [PAN:AAPPP0380F] (अपीलार्थी/Appellant) (प्रत्य…

Sanjay Thukral, Bangalore vs. Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the appeal of the assessee is treated as allowed for statistical purposes

ITA 378/BANG/2021[2017-18]Status: DisposedITAT Bangalore12 Oct 2021AY 2017-18

Bench: Shri N.V. Vasudevanassessment Year : 2017-18 Shri. Sanjay Thukral, Vs. Dcit, No.66/1, C/O. Nike Sourcing India Pvt. Ltd., Cpc, Bengaluru. Olympia Building, Bagmane Tech Park, C. V. Raman Nagar, Bengaluru. Pan : Aeept 4868 H Assessee By : Shri. Sharath Rao, Advocate Revenue By : Shri. Ganesh R. Ghale, Standing Counsel Date Of Hearing : 06.10.2021 Date Of Pronouncement : 12.10.2021 O R D E R

For Appellant: Shri. Sharath Rao, AdvocateFor Respondent: Shri. Ganesh R. Ghale, Standing Counsel

Section 143(1)Section 154Section 192Section 5(2)Section 6(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC-A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT Assessment Year : 2017-18 Shri. Sanjay Thukral, Vs. DCIT, No.66/1, C/o. Nike Sourcing India Pvt. Ltd., CPC, Bengaluru. Olympia Building, Bagmane Tech Park, C. V. Raman Nagar, Bengaluru. PAN : AEEPT 4868 H Assessee by : Shri. Sharath Rao, Advocate Revenue by : Shri. Ganesh R. Ghale, Standing Counsel Date of hearing : 06.10.2021 Date of Pronouncement : 12.10.2021 O R D E R Per N. V. Vasudevan, Vice President This is an appeal by the assessee against the order dated 29.03.2021 of CIT(A)-12, Bengaluru, relating…

Gautam Harikishan Kamdar, Mumbai vs. ITO WD 3(1)It, Mumbai

ITA 362/MUM/2015[2011-12]Status: DisposedITAT Mumbai04 Jan 2018AY 2011-12

Bench: Sh. Shamim Yahya, Am & Sh. Sandeep Gosain, Jm आयकरअपीलसं./ I.T.A. No. 362/Mum/2015 (निर्धारणवर्ा / Assessment Year: 2011-12)

For Appellant: ShriFor Respondent: Shri M. V. Rajguru

Section 143(3)Section 192Section 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “L” BENCH, MUMBAI BEFORE SH. SHAMIM YAHYA, AM & SH. SANDEEP GOSAIN, JM आयकरअपीलसं./ I.T.A. No. 362/Mum/2015 (निर्धारणवर्ा / Assessment Year: 2011-12) ITO WD 3(1)IT, Gautam Harikishan Kamdar Mumbai C/o-RameshbhaiAjmera 502, बिधम/ Jeevan Bodh, 6th floor, Vs. Mamladarwadi, Malad(w), Mumbai-400064 स्थायीलेखासं./जीआइआरसं./PAN/GIR No. AGDPK3670K (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant by : Shri DhaneshBafna/Shri Siddharth Kumar Shah प्रत्यथीकीओरसे/Respondentby : Shri M. V. Rajguru सुनवाईकीतारीख/ : 30/10/2017 Date of Hearing घोषणाकीतारीख / : 04/01/2018…