BILARI COOPERATIVE CANE UNION, BILARI,BILARI, MORADABAD vs. INCOME TAX WARD 2(1), MORADABAD, MORADABAD
Appeal is allowed
ITA 2127/DEL/2025[2020-21]Status: DisposedITAT Delhi03 Nov 2025AY 2020-21
Bench: Shri Satbeer Singh Godara & Shri Naveen Chandraassessment Year: 2020-21 Vs. Income Tax Officer, Bilari Cooperative Cane Union, Bilari, Near Bus Ward-2(1), Stand, Moradabad, Moradabad Uttar Pradesh Pan: Aaaab2993E (Appellant) (Respondent) Assessee By Gurneet Kaur, Adv. Department By Sh. Manish Gupta, Sr. Dr
Section 143(3)Section 80PSection 80P(2)
…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘G’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER Assessment Year: 2020-21 Vs. Income Tax Officer, Bilari Cooperative Cane Union, Bilari, Near Bus Ward-2(1), Stand, Moradabad, Moradabad Uttar Pradesh PAN: AAAAB2993E (Appellant) (Respondent) Assessee by Gurneet Kaur, Adv. Department by Sh. Manish Gupta, Sr. DR Date of hearing 03.11.2025 Date of pronouncement 03.11.2025 ORDER PER SATBEER SINGH GODARA, JM This assessee’s appeal for assessment year 2020-21, arises against the Commissioner of Income Tax (Appea…
