Income Tax Officer Ward-3(4), Hubli vs. Bsnl Employees Co-Operative Credit Society Ltd, Hubli
In the result, the appeal filed by the revenue is allowed for statistical purposes
ITA 372/BANG/2017[2012-13]Status: DisposedITAT Bangalore28 Sept 2018AY 2012-13
For Appellant: Shri Ravishankar, AdvocateFor Respondent: Smt. SriNandini Das, JCIT (DR)
Section 2(24)(vii)Section 80PSection 80P(2)(a)Section 80P(4)
…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORESHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Year : 2012-13 M/s. BSNL Employees Co-operative Credit The Income Tax Officer, Society Ltd., Ward – 3 (4), Vs. Near Desai Cross, Pinto Hubli. Road, Hubli. PAN: AAAAT7546B APPELLANT RESPONDENT Assessee by : Shri Ravishankar, Advocate Revenue by : Smt. SriNandini Das, JCIT (DR) Date of hearing : 19.09.2018 Date of Pronouncement : 28.09.2018 O R D E R Per Shri A.K. Garodia, Accountant Member This appeal is filed by the revenue and the same is directed agai…
