Alugubelli Nagabhushana Rao vs. The Income Tax Officer,
ITTA/803/2017HC TelanganaHBHC01094187201702 January 2018Bench: C.V.NAGARJUNA REDDY,M.S.K.JAISWAL22 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Sri Biluru Gurubasava Pattina Sahakari Sangha Niyamitha, Bagalkot63 citing56 Taxmann.com 280 · 2014 · HC
- Belgaum Merchants Co-op Credit Society Ltd. v. CIT6 citing236 Taxmann 351 · 2016
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