Anoop Jain v. ACIT

181 ITD 218Income Tax Appellate Tribunal#13626 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2021 to 2025.

Issues it is cited on

section 142(3)section 142(2)price riggingbogus ltcgpanchnamasection 127penny stocksection 10(38)principal commissioner of income-taxloose paperslong term capital gainssatisfaction note

Judgments citing Anoop Jain v. ACIT

Anoop Jain HUF, Delhi vs. Joint Commissioner of Income Tax (OSD), Central Circle - 1, Noida

In the result, appeal of the assessee is allowed

ITA 4043/DEL/2025[2013-14]Status: DisposedITAT Delhi29 Oct 2025AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Manish Agarwal[Assessment Year : 2013-14] Ritu Jain Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1 Market, New Delhi-110001 Noida Pan-Aampj9586C Appellant Respondent [Assessment Year : 2013-14] Anoop Jain Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida Pan-Aadpj2136K Appellant Respondent [Assessment Year : 2013-14] Anoop Jain Huf Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida Pan-Aaaha6321A Appellant Respondent Appellant By Shri S.K.Tulsian, Adv. & Shri Bhoomija Verma, Adv. Respondent By Shri Mahes Kumar, Cit Dr Date Of Hearing 03.09.2025 Date Of Pronouncement 29.10.2025 Order

Section 115BSection 127Section 132Section 139Section 142Section 142(1)Section 142(2)Section 142(3)Section 143(2)Section 153A

…ITA No.4038/Del/2018 & Others THE INCOME TAX APPELLATE TRIBUNAL DELHI “G” BENCH: NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER [Assessment Year : 2013-14] Ritu Jain vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1 Market, New Delhi-110001 Noida PAN-AAMPJ9586C APPELLANT RESPONDENT [Assessment Year : 2013-14] Anoop Jain vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida PAN-AADPJ2136K APPELLANT RESPONDENT [Assessment Year : 2013-14] Anoop Jain HUF vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1, Mark…

Anoop Jain, Delhi vs. Joint Commissioner of Income Tax (OSD), Central Circle - 1, Noida

In the result, appeal of the assessee is allowed

ITA 4042/DEL/2025[2013-14]Status: DisposedITAT Delhi29 Oct 2025AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Manish Agarwal[Assessment Year : 2013-14] Ritu Jain Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1 Market, New Delhi-110001 Noida Pan-Aampj9586C Appellant Respondent [Assessment Year : 2013-14] Anoop Jain Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida Pan-Aadpj2136K Appellant Respondent [Assessment Year : 2013-14] Anoop Jain Huf Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida Pan-Aaaha6321A Appellant Respondent Appellant By Shri S.K.Tulsian, Adv. & Shri Bhoomija Verma, Adv. Respondent By Shri Mahes Kumar, Cit Dr Date Of Hearing 03.09.2025 Date Of Pronouncement 29.10.2025 Order

Section 115BSection 127Section 132Section 139Section 142Section 142(1)Section 142(2)Section 142(3)Section 143(2)Section 153A

…ITA No.4038/Del/2018 & Others THE INCOME TAX APPELLATE TRIBUNAL DELHI “G” BENCH: NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER [Assessment Year : 2013-14] Ritu Jain vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1 Market, New Delhi-110001 Noida PAN-AAMPJ9586C APPELLANT RESPONDENT [Assessment Year : 2013-14] Anoop Jain vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida PAN-AADPJ2136K APPELLANT RESPONDENT [Assessment Year : 2013-14] Anoop Jain HUF vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1, Mark…

Ritu Jain, Delhi vs. Joint Commissioner of Income Tax (OSD), CC - 1, Noida

In the result, appeal of the assessee is allowed

ITA 4038/DEL/2025[2013-14]Status: DisposedITAT Delhi29 Oct 2025AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Manish Agarwal[Assessment Year : 2013-14] Ritu Jain Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1 Market, New Delhi-110001 Noida Pan-Aampj9586C Appellant Respondent [Assessment Year : 2013-14] Anoop Jain Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida Pan-Aadpj2136K Appellant Respondent [Assessment Year : 2013-14] Anoop Jain Huf Vs Jcit (Osd) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida Pan-Aaaha6321A Appellant Respondent Appellant By Shri S.K.Tulsian, Adv. & Shri Bhoomija Verma, Adv. Respondent By Shri Mahes Kumar, Cit Dr Date Of Hearing 03.09.2025 Date Of Pronouncement 29.10.2025 Order

Section 115BSection 127Section 132Section 139Section 142Section 142(1)Section 142(2)Section 142(3)Section 143(2)Section 153A

…ITA No.4038/Del/2018 & Others THE INCOME TAX APPELLATE TRIBUNAL DELHI “G” BENCH: NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER [Assessment Year : 2013-14] Ritu Jain vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1 Market, New Delhi-110001 Noida PAN-AAMPJ9586C APPELLANT RESPONDENT [Assessment Year : 2013-14] Anoop Jain vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1, Market, New Delhi-110001 Noida PAN-AADPJ2136K APPELLANT RESPONDENT [Assessment Year : 2013-14] Anoop Jain HUF vs JCIT (OSD) No.11, Barbar Lane, Bengali Central Circle-1, Mark…

Shri Gaurav Tayal, Sendhwa vs. The ITO Sendhwa, Sendhwa

ITA 247/IND/2019[2014-15]Status: DisposedITAT Indore27 Jul 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(1)Section 143(2)Section 143(3)

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Shri Vrindavan Tayal C/o S V Agrawal & Asociates : Appellant Dadi Dham, 24 Joy Builders Colony, Near Rafael Tower, Old Palasia, Indore (M.P.) PAN AASPT7552L V/s The ITO Sendhwa (M.P.) : Respondent Assessment Year 2014-15 Shri Govardhan Tayal : Appellant C/o S V Agrawal & Associates Dadi Dham, 24 Joy Builders Colony, Near Rafael Tower, Old Palasia, Indore (M.P.) PAN AASPT7551K V/s The ITO Sendhwa (M.P.…

Shri Gopal Tayal, Sendhwa vs. The ITO Sendhwa, Sendhwa

ITA 246/IND/2019[2014-15]Status: DisposedITAT Indore27 Jul 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(1)Section 143(2)Section 143(3)

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Shri Vrindavan Tayal C/o S V Agrawal & Asociates : Appellant Dadi Dham, 24 Joy Builders Colony, Near Rafael Tower, Old Palasia, Indore (M.P.) PAN AASPT7552L V/s The ITO Sendhwa (M.P.) : Respondent Assessment Year 2014-15 Shri Govardhan Tayal : Appellant C/o S V Agrawal & Associates Dadi Dham, 24 Joy Builders Colony, Near Rafael Tower, Old Palasia, Indore (M.P.) PAN AASPT7551K V/s The ITO Sendhwa (M.P.…

Govardhan Tayal, Sendhwa vs. The ITO Sendhwa, Sendhwa

ITA 245/IND/2019[2014-15]Status: DisposedITAT Indore27 Jul 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(1)Section 143(2)Section 143(3)

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Shri Vrindavan Tayal C/o S V Agrawal & Asociates : Appellant Dadi Dham, 24 Joy Builders Colony, Near Rafael Tower, Old Palasia, Indore (M.P.) PAN AASPT7552L V/s The ITO Sendhwa (M.P.) : Respondent Assessment Year 2014-15 Shri Govardhan Tayal : Appellant C/o S V Agrawal & Associates Dadi Dham, 24 Joy Builders Colony, Near Rafael Tower, Old Palasia, Indore (M.P.) PAN AASPT7551K V/s The ITO Sendhwa (M.P.…

Shri Vrindavan Tayal, Sendhwa vs. The ITO Sendhwa, Sendhwa

ITA 242/IND/2019[2014-15]Status: DisposedITAT Indore27 Jul 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(1)Section 143(2)Section 143(3)

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Shri Vrindavan Tayal C/o S V Agrawal & Asociates : Appellant Dadi Dham, 24 Joy Builders Colony, Near Rafael Tower, Old Palasia, Indore (M.P.) PAN AASPT7552L V/s The ITO Sendhwa (M.P.) : Respondent Assessment Year 2014-15 Shri Govardhan Tayal : Appellant C/o S V Agrawal & Associates Dadi Dham, 24 Joy Builders Colony, Near Rafael Tower, Old Palasia, Indore (M.P.) PAN AASPT7551K V/s The ITO Sendhwa (M.P.…

Anoop Jain v. ACIT (181 ITD 218) — Cited in 7 Judgments | BharatTax