Additional Commissioner of Income-tax v. Pearl Bottling (P.) Ltd.

10 Taxmann.com 47Income Tax Appellate Tribunal2011#14630 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2016 to 2024.

Judgments citing Additional Commissioner of Income-tax v. Pearl Bottling (P.) Ltd.

N C Shaw and Co Beverages Private Limited, Kolkata vs. Addl. Commissioner of Income Tax (TDS), Range-2, Kolkata

In the result, the appeal filed by the assessee is allowed

ITA 1947/KOL/2024[2015-16]Status: DisposedITAT Kolkata27 Dec 2024AY 2015-16

Bench: Sri Pradip Kumar Choubey & Sri Rakesh Mishra

Section 194HSection 201Section 201(1)Section 250Section 271CSection 28

…आयकर अपीलीय अधिकरण कोलकाता 'ए' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA श्री प्रदीप कुमार चौबे, न्याधयक सदस्य एवं श्री राकेश धमश्रा, लेखा सदस्य के समक्ष Before SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 1925/KOL/2024 Assessment Year: 2015-16 N C Shaw and Co Beverages Income Tax Officer, TDS Private Limited Vs. Circle-2(2), Kolkata (Appellant) (Respondent) PAN: AABCN8699N I.T.A. No.: 1947/KOL/2024 Assessment Year: 2015-16 N C Shaw and Co Beverages Addl. Commissioner of Private Limited Income Tax (TDS), Range-2, Vs. Kolkata (A…

N C Shaw and Co Beverages Private Limited, Kolkata vs. Income Tax Officer, TDS Circle 2(2), Kolkata

In the result, the appeal filed by the assessee is allowed

ITA 1925/KOL/2024[2015-16]Status: DisposedITAT Kolkata27 Dec 2024AY 2015-16

Bench: Sri Pradip Kumar Choubey & Sri Rakesh Mishra

Section 194HSection 201Section 201(1)Section 250Section 271CSection 28

…आयकर अपीलीय अधिकरण कोलकाता 'ए' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA श्री प्रदीप कुमार चौबे, न्याधयक सदस्य एवं श्री राकेश धमश्रा, लेखा सदस्य के समक्ष Before SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 1925/KOL/2024 Assessment Year: 2015-16 N C Shaw and Co Beverages Income Tax Officer, TDS Private Limited Vs. Circle-2(2), Kolkata (Appellant) (Respondent) PAN: AABCN8699N I.T.A. No.: 1947/KOL/2024 Assessment Year: 2015-16 N C Shaw and Co Beverages Addl. Commissioner of Private Limited Income Tax (TDS), Range-2, Vs. Kolkata (A…

Florence Investech Limited(Earlier Known As J.K.Agri Geneties Ltd.), Kolkata vs. Addl C.I.T RG - 10, Kolkata

ITA 2216/KOL/2013[2008-09]Status: DisposedITAT Kolkata18 Sept 2019AY 2008-09

Bench: Shri S.S.Godara & Dr. A.L. Saini

Section 143(3)Section 263Section 32Section 68

…आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member ITA No.2216/Kol/2013 & Assessment Years :2008-09 & 2009-10 Florence Investech Ltd. V/s. Addl. CIT, Range-10, (earlier known as J.K. / DCIT, Circle-5(2),P- Agri Genetics Ltd) 7, 7, Chowringhee Council House Street, Square, Kolkata-69 Kolkata-700 001 [PAN No.AACCR 3859 F] .. अपीलाथ" /Appellant ""यथ"/Respondent Assessment Year :2008-09 DCIT, Circle-10, V/s. M/s J.K. Agri Genetics P-7, Chowringhee Ltd. 7, Council House Square, 3rd Floo…

D.C.I.T Cir 10, Kolkata vs. M/S J.K.Agri Genetics Ltd., Kolkata

ITA 2128/KOL/2013[2008-09]Status: DisposedITAT Kolkata18 Sept 2019AY 2008-09

Bench: Shri S.S.Godara & Dr. A.L. Saini

Section 143(3)Section 263Section 32Section 68

…आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member ITA No.2216/Kol/2013 & Assessment Years :2008-09 & 2009-10 Florence Investech Ltd. V/s. Addl. CIT, Range-10, (earlier known as J.K. / DCIT, Circle-5(2),P- Agri Genetics Ltd) 7, 7, Chowringhee Council House Street, Square, Kolkata-69 Kolkata-700 001 [PAN No.AACCR 3859 F] .. अपीलाथ" /Appellant ""यथ"/Respondent Assessment Year :2008-09 DCIT, Circle-10, V/s. M/s J.K. Agri Genetics P-7, Chowringhee Ltd. 7, Council House Square, 3rd Floo…

Florence Investech Limited, Kolkata vs. DCIT, Circle-5(2), Kolkata

ITA 18/KOL/2017[2009-2010]Status: DisposedITAT Kolkata18 Sept 2019AY 2009-2010

Bench: Shri S.S.Godara & Dr. A.L. Saini

Section 143(3)Section 263Section 32Section 68

…आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member ITA No.2216/Kol/2013 & Assessment Years :2008-09 & 2009-10 Florence Investech Ltd. V/s. Addl. CIT, Range-10, (earlier known as J.K. / DCIT, Circle-5(2),P- Agri Genetics Ltd) 7, 7, Chowringhee Council House Street, Square, Kolkata-69 Kolkata-700 001 [PAN No.AACCR 3859 F] .. अपीलाथ" /Appellant ""यथ"/Respondent Assessment Year :2008-09 DCIT, Circle-10, V/s. M/s J.K. Agri Genetics P-7, Chowringhee Ltd. 7, Council House Square, 3rd Floo…

Hero Motocorp Limited, New Delhi vs. JCIT, New Delhi

In the result appeal of the assessee in ITA No

ITA 1545/DEL/2015[2010-11]Status: DisposedITAT Delhi24 Oct 2016AY 2010-11

Bench: Sh. I. C. Sudhir & Shri Prashant Maharishihero Motocorp Limited, Jcit, 34, Basant Lok, Vasant Range-1, New Delhi Vs. Vihar, New Delhi Pan: Aaach0812J (Appellant) (Respondent) Dcit, M/S. Hero Moto Corp. Circle-11(1), Ltd., 34, Community Vs. New Delhi Centre, Basant Lok, Vasant Vihar, New Delhi-110057 (Appellant) (Respondent) Dcit, M/S. Hero Moto Corp. Circle-11(1), Ltd., 34, Community

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. NC Sawain, CIT DR
Section 143Section 143(3)Section 144CSection 92C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―I-2‖: NEW DELHI BEFORE SH. I. C. SUDHIR, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Hero MotoCorp Limited, JCIT, 34, Basant Lok, Vasant Range-1, New Delhi Vs. Vihar, New Delhi PAN: AAACH0812J (Appellant) (Respondent) DCIT, M/s. Hero Moto Corp. Circle-11(1), Ltd., 34, Community Vs. New Delhi Centre, Basant Lok, Vasant Vihar, New Delhi-110057 (Appellant) (Respondent) DCIT, M/s. Hero Moto Corp. Circle-11(1), Ltd., 34, Community Page 2 of 484 New Delhi Vs. Centre, Basant Lok, Vasant Vihar, New Delhi-110057 (Appellant) (Respondent) M/s. Hero Moto Corp. D…

Additional Commissioner of Income-tax v. Pearl Bottling (P.) Ltd. (10 Taxmann.com 47) — Cited in 6 Judgments | BharatTax