ACIT v. Serajuddin & Co.

163 Taxmann.com 118Supreme Court of India2024#138 most cited

What is ACIT v. Serajuddin & Co. authority for?

Strict adherence to approval protocols under Section 153D, including those in the Departmental Manual of Office Procedure, is essential for search assessments. An assessment is invalid if the approving authority fails to apply its mind or consider all relevant seized material before granting approval.

500

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2024 to 2026.

Also referred to as

ACIT v. Serajuddin & Co. · Section 153D approval · search assessment validity · lack of application of mind · procedural compliance · Departmental Manual of Office Procedure · vitiated assessment · SLP dismissal

Also reported as

463 ITR 698

Sections most often in play

Section 153DSection 153ASection 143(3)Section 132Section 153CSection 119Section 142(1)Section 115BBE

Issues it is cited on

arbitrary and capricioussection 158bgsection 37bsection 136section 43(3)section 193section 196section 158bsection 153dsection 158section 144asection 144ba

Judgments citing ACIT v. Serajuddin & Co.

Mmtc Ltd., New Delhi vs. ACIT, New Delhi

Appeal is allowed in above terms

ITA 1416/DEL/2011[1998-99]Status: DisposedITAT Delhi23 Apr 2025AY 1998-99

Bench: Sh. Satbeer Singh Godara&

For Appellant: Ms. Ragini Handa, AdvFor Respondent: Sh. Rajesh Kumar, CIT-DR
Section 143(3)Section 153D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman, Accountant Member ITA No. 1416/Del/2022 : Asstt. Year : 2018-19 Anju Vs | DCIT, House No. 4, Krishna Garden Central Circle, Ganga Nagar, Meerut-250001 Ghaziabad-201002 (APPELLANT) (RESPONDENT) PAN No. AYWPA9580D Assessee by : Ms. Ragini Handa, Adv. Revenue by : Sh. Rajesh Kumar, CIT-DR Date of Hearing: 13.05.2025 Date of Pronouncement: 13.05.2025 ORDER Per Satbeer Singh Godara, Judicial Member: This assessee’s appeal for Assessment Year 2018-19, arises against the CIT(…

DCIT, Central Circle-25, New Delhi vs. Hinanshu Verma, New Delhi

ITA 1956/DEL/2022[2018-19]Status: DisposedITAT Delhi09 Apr 2025AY 2018-19

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Sudesh Garg, Adv. &For Respondent: Sh. Surender Pal Singh, CIT-DR
Section 1Section 143(3)Section 153D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 1236/Del./2022 : Asstt. Year : 2012-13 ITA No. 1237/Del./2022 : Asstt. Year : 2013-14 ITA No. 1238/Del./2022 : Asstt. Year : 2014-15 ITA No. 1239/Del./2022 : Asstt. Year : 2015-16 ITA No. 1240/Del./2022 : Asstt. Year : 2016-17 ITA No. 1241/Del./2022 : Asstt. Year : 2017-18 ITA No. 1596/Del./2022 : Asstt. Year : 2018-19 Sh. Himanshu Verma, Vs ACIT, H-104, Friends Apartments, I.P. Central Circle-29, Extension, Patparganj, New Delhi-110055 New Delhi-110092 (A…

DCIT Central Circle-25, New Delhi vs. Himanshu Verma, New Delhi

ITA 1356/DEL/2022[2017-18]Status: DisposedITAT Delhi09 Apr 2025AY 2017-18

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Sudesh Garg, Adv. &For Respondent: Sh. Surender Pal Singh, CIT-DR
Section 1Section 143(3)Section 153D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 1236/Del./2022 : Asstt. Year : 2012-13 ITA No. 1237/Del./2022 : Asstt. Year : 2013-14 ITA No. 1238/Del./2022 : Asstt. Year : 2014-15 ITA No. 1239/Del./2022 : Asstt. Year : 2015-16 ITA No. 1240/Del./2022 : Asstt. Year : 2016-17 ITA No. 1241/Del./2022 : Asstt. Year : 2017-18 ITA No. 1596/Del./2022 : Asstt. Year : 2018-19 Sh. Himanshu Verma, Vs ACIT, H-104, Friends Apartments, I.P. Central Circle-29, Extension, Patparganj, New Delhi-110055 New Delhi-110092 (A…

DCIT, Central Circle-25, New Delhi vs. Himanshu Verma, New Delhi

ITA 1355/DEL/2022[2016-17]Status: DisposedITAT Delhi09 Apr 2025AY 2016-17

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Sudesh Garg, Adv. &For Respondent: Sh. Surender Pal Singh, CIT-DR
Section 1Section 143(3)Section 153D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 1236/Del./2022 : Asstt. Year : 2012-13 ITA No. 1237/Del./2022 : Asstt. Year : 2013-14 ITA No. 1238/Del./2022 : Asstt. Year : 2014-15 ITA No. 1239/Del./2022 : Asstt. Year : 2015-16 ITA No. 1240/Del./2022 : Asstt. Year : 2016-17 ITA No. 1241/Del./2022 : Asstt. Year : 2017-18 ITA No. 1596/Del./2022 : Asstt. Year : 2018-19 Sh. Himanshu Verma, Vs ACIT, H-104, Friends Apartments, I.P. Central Circle-29, Extension, Patparganj, New Delhi-110055 New Delhi-110092 (A…

DCIT, Central Circle-25, New Delhi vs. Himanshu Verma, New Delhi

ITA 1354/DEL/2022[2015-16]Status: DisposedITAT Delhi09 Apr 2025AY 2015-16

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Sudesh Garg, Adv. &For Respondent: Sh. Surender Pal Singh, CIT-DR
Section 1Section 143(3)Section 153D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 1236/Del./2022 : Asstt. Year : 2012-13 ITA No. 1237/Del./2022 : Asstt. Year : 2013-14 ITA No. 1238/Del./2022 : Asstt. Year : 2014-15 ITA No. 1239/Del./2022 : Asstt. Year : 2015-16 ITA No. 1240/Del./2022 : Asstt. Year : 2016-17 ITA No. 1241/Del./2022 : Asstt. Year : 2017-18 ITA No. 1596/Del./2022 : Asstt. Year : 2018-19 Sh. Himanshu Verma, Vs ACIT, H-104, Friends Apartments, I.P. Central Circle-29, Extension, Patparganj, New Delhi-110055 New Delhi-110092 (A…

DCIT Central Circle-25, New Delhi vs. Himanshu Verma, New Delhi

ITA 1353/DEL/2022[2014-15]Status: DisposedITAT Delhi09 Apr 2025AY 2014-15

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Sudesh Garg, Adv. &For Respondent: Sh. Surender Pal Singh, CIT-DR
Section 1Section 143(3)Section 153D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 1236/Del./2022 : Asstt. Year : 2012-13 ITA No. 1237/Del./2022 : Asstt. Year : 2013-14 ITA No. 1238/Del./2022 : Asstt. Year : 2014-15 ITA No. 1239/Del./2022 : Asstt. Year : 2015-16 ITA No. 1240/Del./2022 : Asstt. Year : 2016-17 ITA No. 1241/Del./2022 : Asstt. Year : 2017-18 ITA No. 1596/Del./2022 : Asstt. Year : 2018-19 Sh. Himanshu Verma, Vs ACIT, H-104, Friends Apartments, I.P. Central Circle-29, Extension, Patparganj, New Delhi-110055 New Delhi-110092 (A…

DCIT, Central Circle-25, New Delhi vs. Himanshu Verma, New Delhi

ITA 1352/DEL/2022[2013-14]Status: DisposedITAT Delhi09 Apr 2025AY 2013-14

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Sudesh Garg, Adv. &For Respondent: Sh. Surender Pal Singh, CIT-DR
Section 1Section 143(3)Section 153D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 1236/Del./2022 : Asstt. Year : 2012-13 ITA No. 1237/Del./2022 : Asstt. Year : 2013-14 ITA No. 1238/Del./2022 : Asstt. Year : 2014-15 ITA No. 1239/Del./2022 : Asstt. Year : 2015-16 ITA No. 1240/Del./2022 : Asstt. Year : 2016-17 ITA No. 1241/Del./2022 : Asstt. Year : 2017-18 ITA No. 1596/Del./2022 : Asstt. Year : 2018-19 Sh. Himanshu Verma, Vs ACIT, H-104, Friends Apartments, I.P. Central Circle-29, Extension, Patparganj, New Delhi-110055 New Delhi-110092 (A…

DCIT, Central Circle-25, New Delhi vs. Himanshu Verma, New Delhi

ITA 1351/DEL/2022[2012-13]Status: DisposedITAT Delhi09 Apr 2025AY 2012-13

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Sudesh Garg, Adv. &For Respondent: Sh. Surender Pal Singh, CIT-DR
Section 1Section 143(3)Section 153D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 1236/Del./2022 : Asstt. Year : 2012-13 ITA No. 1237/Del./2022 : Asstt. Year : 2013-14 ITA No. 1238/Del./2022 : Asstt. Year : 2014-15 ITA No. 1239/Del./2022 : Asstt. Year : 2015-16 ITA No. 1240/Del./2022 : Asstt. Year : 2016-17 ITA No. 1241/Del./2022 : Asstt. Year : 2017-18 ITA No. 1596/Del./2022 : Asstt. Year : 2018-19 Sh. Himanshu Verma, Vs ACIT, H-104, Friends Apartments, I.P. Central Circle-29, Extension, Patparganj, New Delhi-110055 New Delhi-110092 (A…

Mohd Riyazuddin, Hyderabad vs. ACIT., Central Circle - 2(1), Hyderabad

In the result, the appeal of the assessee is dismissed

ITA 243/HYD/2024[2019-20]Status: DisposedITAT Hyderabad07 Apr 2025AY 2019-20

Bench: Shri Vijay Pal Rao, Vice-A N D Shri Manjunatha, G.आ.अपी.सं /Ita No.243/Hyd/2024 (िनधा"रण वष"/Assessment Year: 2019-20) Shri Mohd. Riyazuddin Vs. Asstt. Commissioner Of Hyderabad Income Tax, Pan:Ahupm6145M Central Circle 2(1) Hyderabad (Appellant) (Respondent) िनधा""रती "ारा/Assessee By: Advocate Siddharth Toshnival राज" व "ारा/Revenue By:: Shri Lv Bhaskar Reddy, Dr सुनवाई की तारीख/Date Of Hearing: 29/01/2025 घोषणा की तारीख/Pronouncement: 07/04/2025 आदेश/Order Per Vijay Pal Raothis Appeal By The Assessee Is Directed Against The Revision Order Dated 18/01/2024 Of The Learned Pr. Cit (Central) Hyderabad The A.Y.2019-20. 2. The Assessee Has Raised The Following Grounds Of Appeal:

For Appellant: Advocate Siddharth ToshnivalFor Respondent: : Shri LV Bhaskar Reddy, DR
Section 153DSection 263Section 68

…ntral) in Ita No.967 & 968/PUN/2016, dated 29/11/2018. 4.1 He has also relied upon the decision in the case of ACIT v. Serajuddin & Co. reported in ( 2023) 454 ITR 312 and SLP filed by the Department has been dismissed by the Hon'ble Supreme Court reported in 463 ITR 698. Thus, the learned AR has submitted that when the assessment order itself is not valid, then the order passed by the Pr. CIT u/s 263 of the I.T. Act, 1961 Page 4 of 15 ITA No 243 of 2024 Mohd Riyazuddin would not survive. He has further contended that, even otherwise, the issue of applicability of provisions of section 68/69 r.w.s. 115BBE of t…

Sudhir Singh Yadav, Gurgaon vs. DCIT, Circle 3(1), Gurgaon

ITA 3001/DEL/2023[2013-14]Status: DisposedITAT Delhi07 Apr 2025AY 2013-14

Bench: Shri C. N. Prasad & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Debesh Panda, Special counsel for the Department
Section 132(4)Section 153ASection 50Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI C. N. PRASAD, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 2999 to 3005/Del/2024 (Assessment Years: 2011-12 to 2017-18) Sushen Mohan Gupta, Vs. ACIT, 10 hailey Road, New Delhi Central Circle-15, Delhi (Appellant) (Respondent) PAN: AFEPG7593R Assessee by : Shri Ajay Wadhwa, Adv Ms. Ragini Handa, Adv Shri Shivam Garg, Adv Revenue by: Shri Debesh Panda, Special counsel for the Department Shri Ruchir Joshi, Adv Date of Hearing 21/02/2025 Date of pronouncement 20/05/2025 O R D E R PER BENCH 1. The appeals in ITA Nos. 2999 to 3…

Raj Kumar Narang, Noida vs. ITO, Ward- 4(2), New Delhi

In the result, appeal of the assessee is allowed

ITA 4914/DEL/2019[2015-16]Status: DisposedITAT Delhi07 Apr 2025AY 2015-16

Bench: Sh. Sudhir Kumar & Sh. Manish Agarwalassessment Year: 2019-20 Jaipal Jain Vs Deputy Commissioner Of H. No. 1248 Sector 11-12 Income Tax, Central Circle Huda Haryana Karnal Pan No. Abipj3891M (Appellant) Respondent

Section 143(3)Section 153ASection 153DSection 49(4)Section 56(2)(vii)

…ITA No. 4914/Del/2024 Jaipal jain vs. DCIT Central circle IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”, DELHI BEFORE SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL, ACCOUNTANT MEMBER Assessment Year: 2019-20 Jaipal Jain Vs Deputy Commissioner Of H. NO. 1248 sector 11-12 Income Tax, Central Circle HUDA Haryana Karnal PAN No. ABIPJ3891M (APPELLANT) Respondent Appellant by Dr. Kapil Goel Advcate Respondent by Sh. Dayainder Singh Sidhu CIT(DR ) Date of hearing: 27/08/2025 Date of Pronouncement: 17 /09/2025 ORDER PER SUDHIR KUMAR, JUDICIAL MEMBER: This appeal by the assessee is directed agains…

Assistant Commissioner of Income Tax, Central Circle, Dehradun, Cross Road vs. Raju Verma, Curzon Road, Dalanwala

In the result, the appeal of the assessee is allowed

ITA 6/DDN/2024[2010-11]Status: DisposedITAT Dehradun02 Apr 2025AY 2010-11

Bench: Shri Satbeer Singh Godara & Shri M. Balaganesh

For Appellant: Shri K. K. Juneja, AdvFor Respondent: Shri S. K. chaterjee, CIT DR
Section 1Section 153Section 153ASection 153D

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “DDN”: NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 06 & 11/DDN/2024 (Assessment Year: 2010-11 & 2011-12) ACIT, Vs. Raju Verma, Central Circle, 17/, Curzon Road, Dehradun Dalanwala, Dehradun (Appellant) (Respondent) PAN: ABIPV8176F Assessee by : Shri K. K. Juneja, Adv Revenue by: Shri S. K. chaterjee, CIT DR Date of Hearing 17/03/2025 Date of pronouncement 02/04/2025 O R D E R PER M. BALAGANESH, A. M.: 1. The appeal in ITA Nos. 06 & 11/DDN/2024 for AY 2010-11 and 2011-12, arises out of the ld. Commission…

Assistant Commissioner of Income Tax, Central Circle, Dehradun, Cross Road vs. Raju Verma, Curzon Road

In the result, the appeal of the assessee is allowed

ITA 11/DDN/2024[2011]Status: DisposedITAT Dehradun02 Apr 2025

Bench: Shri Satbeer Singh Godara & Shri M. Balaganesh

For Appellant: Shri K. K. Juneja, AdvFor Respondent: Shri S. K. chaterjee, CIT DR
Section 1Section 153Section 153ASection 153D

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “DDN”: NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 06 & 11/DDN/2024 (Assessment Year: 2010-11 & 2011-12) ACIT, Vs. Raju Verma, Central Circle, 17/, Curzon Road, Dehradun Dalanwala, Dehradun (Appellant) (Respondent) PAN: ABIPV8176F Assessee by : Shri K. K. Juneja, Adv Revenue by: Shri S. K. chaterjee, CIT DR Date of Hearing 17/03/2025 Date of pronouncement 02/04/2025 O R D E R PER M. BALAGANESH, A. M.: 1. The appeal in ITA Nos. 06 & 11/DDN/2024 for AY 2010-11 and 2011-12, arises out of the ld. Commission…

American Express Banking Corp. (India Branch), New Delhi vs. DCIT, Cirlce- 1(1) (1), International Taxation, New Delhi

In the result, appeal of the assessee is allowed

ITA 542/DEL/2019[2011-12]Status: DisposedITAT Delhi02 Apr 2025AY 2011-12

Bench: Shri Yogesh Kumar Us & Shri Manish Agarwal

Section 132Section 142(1)Section 143(2)Section 153CSection 153DSection 154Section 250Section 68

…ITA Nos.542 to 545 & 1727/Del/2022 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI “B” BENCH: NEW DELHI BEFORE SHRI YOGESH KUMAR US, JUDICIAL MEMBER & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA Nos.542 to 545/Del/2022 & 1727/Del/2022 [Assessment Years : 2013-14 to 2016-17 & 2016-17] Gurukrupa Krafts Pvt.Ltd., vs ACIT, 67/68, Jaldhara Society, Meghraj Central Circle-17, Road, B/h Umiya, Modasa, New Delhi-110055. Sabakarkantha, Gujarat-383315. PAN-AADCG6157G APPELLANT RESPONDENT Appellant by Shri Sudesh Garg, Adv., Shri Bhavya Garg, Adv. & Shri Prince Bansal, CA Respondent by Ms. Pooja Swaroop, CIT DR Date of Hearing…

Vedvati Singh, Dehradun vs. ACIT, Haldwani

ITA 32/DDN/2023[2017-18]Status: DisposedITAT Dehradun28 Mar 2025AY 2017-18

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. K. K. Juneja, AdvFor Respondent: Sh. S. K. Chaterjee, CIT-DR
Section 1Section 143(3)Section 153DSection 254(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 27/DDN/2023 : Asstt. Year : 2011-12 ITA No. 28/DDN/2023 : Asstt. Year : 2013-14 ITA No. 29/DDN/2023 : Asstt. Year : 2014-15 ITA No. 30/DDN/2023 : Asstt. Year : 2015-16 ITA No. 31/DDN/2023 : Asstt. Year : 2016-17 ITA No. 32/DDN/2023 : Asstt. Year : 2017-18 Vedvati Singh, Vs ACIT, 216, Arya Nagar, Central Circle, Dehradun, U.K.-248001 Haldwani, U.K.-263139 (APPELLANT) (RESPONDENT) PAN No. FCWPS1903R Assessee by : Sh. K. K. Juneja, Adv. Revenue by : Sh. S. K.…

Vedvati Singh, Dehradun vs. ACIT, Dehradun

ITA 31/DDN/2023[2016-17]Status: DisposedITAT Dehradun28 Mar 2025AY 2016-17

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. K. K. Juneja, AdvFor Respondent: Sh. S. K. Chaterjee, CIT-DR
Section 1Section 143(3)Section 153DSection 254(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 27/DDN/2023 : Asstt. Year : 2011-12 ITA No. 28/DDN/2023 : Asstt. Year : 2013-14 ITA No. 29/DDN/2023 : Asstt. Year : 2014-15 ITA No. 30/DDN/2023 : Asstt. Year : 2015-16 ITA No. 31/DDN/2023 : Asstt. Year : 2016-17 ITA No. 32/DDN/2023 : Asstt. Year : 2017-18 Vedvati Singh, Vs ACIT, 216, Arya Nagar, Central Circle, Dehradun, U.K.-248001 Haldwani, U.K.-263139 (APPELLANT) (RESPONDENT) PAN No. FCWPS1903R Assessee by : Sh. K. K. Juneja, Adv. Revenue by : Sh. S. K.…

Vedvati Singh, Dehradun vs. ACIT, CC, Haldwani

ITA 30/DDN/2023[2015-16]Status: DisposedITAT Dehradun28 Mar 2025AY 2015-16

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. K. K. Juneja, AdvFor Respondent: Sh. S. K. Chaterjee, CIT-DR
Section 1Section 143(3)Section 153DSection 254(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 27/DDN/2023 : Asstt. Year : 2011-12 ITA No. 28/DDN/2023 : Asstt. Year : 2013-14 ITA No. 29/DDN/2023 : Asstt. Year : 2014-15 ITA No. 30/DDN/2023 : Asstt. Year : 2015-16 ITA No. 31/DDN/2023 : Asstt. Year : 2016-17 ITA No. 32/DDN/2023 : Asstt. Year : 2017-18 Vedvati Singh, Vs ACIT, 216, Arya Nagar, Central Circle, Dehradun, U.K.-248001 Haldwani, U.K.-263139 (APPELLANT) (RESPONDENT) PAN No. FCWPS1903R Assessee by : Sh. K. K. Juneja, Adv. Revenue by : Sh. S. K.…

Vedvati Singh, Dehradun vs. ACIT, Haldwani

ITA 29/DDN/2023[2014-15]Status: DisposedITAT Dehradun28 Mar 2025AY 2014-15

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. K. K. Juneja, AdvFor Respondent: Sh. S. K. Chaterjee, CIT-DR
Section 1Section 143(3)Section 153DSection 254(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 27/DDN/2023 : Asstt. Year : 2011-12 ITA No. 28/DDN/2023 : Asstt. Year : 2013-14 ITA No. 29/DDN/2023 : Asstt. Year : 2014-15 ITA No. 30/DDN/2023 : Asstt. Year : 2015-16 ITA No. 31/DDN/2023 : Asstt. Year : 2016-17 ITA No. 32/DDN/2023 : Asstt. Year : 2017-18 Vedvati Singh, Vs ACIT, 216, Arya Nagar, Central Circle, Dehradun, U.K.-248001 Haldwani, U.K.-263139 (APPELLANT) (RESPONDENT) PAN No. FCWPS1903R Assessee by : Sh. K. K. Juneja, Adv. Revenue by : Sh. S. K.…

Vedvati Singh, Dehradun vs. ACIT, CC, Haldwani

ITA 28/DDN/2023[2013-14]Status: DisposedITAT Dehradun28 Mar 2025AY 2013-14

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. K. K. Juneja, AdvFor Respondent: Sh. S. K. Chaterjee, CIT-DR
Section 1Section 143(3)Section 153DSection 254(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 27/DDN/2023 : Asstt. Year : 2011-12 ITA No. 28/DDN/2023 : Asstt. Year : 2013-14 ITA No. 29/DDN/2023 : Asstt. Year : 2014-15 ITA No. 30/DDN/2023 : Asstt. Year : 2015-16 ITA No. 31/DDN/2023 : Asstt. Year : 2016-17 ITA No. 32/DDN/2023 : Asstt. Year : 2017-18 Vedvati Singh, Vs ACIT, 216, Arya Nagar, Central Circle, Dehradun, U.K.-248001 Haldwani, U.K.-263139 (APPELLANT) (RESPONDENT) PAN No. FCWPS1903R Assessee by : Sh. K. K. Juneja, Adv. Revenue by : Sh. S. K.…

Vedvati Singh, Dehradun vs. ACIT, Haldwani

ITA 27/DDN/2023[2011-12]Status: DisposedITAT Dehradun28 Mar 2025AY 2011-12

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. K. K. Juneja, AdvFor Respondent: Sh. S. K. Chaterjee, CIT-DR
Section 1Section 143(3)Section 153DSection 254(1)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 27/DDN/2023 : Asstt. Year : 2011-12 ITA No. 28/DDN/2023 : Asstt. Year : 2013-14 ITA No. 29/DDN/2023 : Asstt. Year : 2014-15 ITA No. 30/DDN/2023 : Asstt. Year : 2015-16 ITA No. 31/DDN/2023 : Asstt. Year : 2016-17 ITA No. 32/DDN/2023 : Asstt. Year : 2017-18 Vedvati Singh, Vs ACIT, 216, Arya Nagar, Central Circle, Dehradun, U.K.-248001 Haldwani, U.K.-263139 (APPELLANT) (RESPONDENT) PAN No. FCWPS1903R Assessee by : Sh. K. K. Juneja, Adv. Revenue by : Sh. S. K.…