ACIT v. Satluj Jal Vidyut Nigam Ltd.

107 Taxmann.com 497Reported decision2019#14674 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2025 to 2025.

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Judgments citing ACIT v. Satluj Jal Vidyut Nigam Ltd.

ACIT v. Satluj Jal Vidyut Nigam Ltd. (107 Taxmann.com 497) — Cited in 6 Judgments | BharatTax