ACIT v. JSW Steel Limited

112 Taxmann.com 55Reported decision2019#2549 most cited

What is ACIT v. JSW Steel Limited authority for?

A coordinate bench of the Tribunal, in the case of ACIT Vs JSW Steel Limited, has inter alia made observations that are being relied upon by subsequent benches in their decisions.

45

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2023.

Also referred to as

ACIT Vs JSW Steel Limited · 2019 · 112 Taxmann.com 55 · coordinate bench decision · Tribunal · relied upon · assessment

Sections most often in play

Issues it is cited on

Judgments citing ACIT v. JSW Steel Limited

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ACIT v. JSW Steel Limited (112 Taxmann.com 55) — Cited in 45 Judgments | BharatTax