ACIT v. Arihant Trading Co. Bharatpur

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2022.

Judgments citing ACIT v. Arihant Trading Co. Bharatpur

RP TRANSPORTERS, ,VIJAYAWADA vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), , VIJAYAWADA

In the result, appeal of the assessee is allowed

ITA 99/VIZ/2021[2011-12]Status: DisposedITAT Visakhapatnam08 Apr 2022AY 2011-12

Bench: Shri Duvvuru R L Reddy, Hon’Ble & Shri S. Balakrishnan, Hon'Ble

For Appellant: Shri C. SubrahmanyamFor Respondent: Shri M.N. Murthy Naik, CIT-DR

Section 143(2)Section 143(3)Section 147Section 148Section 194C(6)Section 194C(7)Section 2Section 263Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI DUVVURU R L REDDY, HON’BLE JUDICIAL MEMBER & SHRI S. BALAKRISHNAN, HON'BLE ACCOUNTANT MEMBER I.T.A. No.99/Viz/2021 (Asst. Year :2011-12) M/s. R.P. Transporters, Vs. Dy. Commissioner of D.No.40-16-5, RAVI Income Tax, Labbipet, Vijayawada. Circle-2(1), Vijayawada. PAN: AAGFR 9960 G (Appellant) (Respondent) Assessee by: Shri C. Subrahmanyam Revenue by: Shri M.N. Murthy Naik, CIT-DR Date of hearing: 14/03/2022 Date of pronouncement: 08/04/2022 O R D E R PER S. BALAKRISHNAN, ACCOUNTANT MEMBER: This appeal filed by the assessee against…

SHRI MOHMED SHAKIL MOHMED SHAFI MUTWALLI,,HIMATNAGAR vs. INCOME TAX OFFICER, SABARKANTHA WARD-3., HIMATNAGAR

In the result, the appeal of the assessee is allowed

ITA 238/AHD/2018[2012-13]Status: DisposedITAT Ahmedabad16 Sept 2021AY 2012-13

For Appellant: Shri Sanjay R. Shah, A.RFor Respondent: Shri R.R. Makwana, Sr. D.R

Section 143(3)Section 194CSection 263Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH (Conducted Through Virtual Court) Before: Shri Mahavir Prasad, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2012-13 Shri Mohmed Shakil The ITO, Mohmed Shafi Mutawalli S.K. Ward-3, [Pop: Sabar Industries] Vs Himatnagar-383001 122, GIDC, Motipura, (Respondent) Himatnagar PAN: ABLPM3361L (Appellant) Revenue by: Shri R.R. Makwana, Sr. D.R. Assessee by: Shri Sanjay R. Shah, A.R. Date of hearing : 09-09-2021 Date of pronouncement : 16-09-2021 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- This assessee’s appeal for…

M/S. JENIRICH AGRO PRODUCTS P. LTD.,,TUTICORIN vs. DCIT, CIRCLE -1 , , TUTICORIN

In the result, the appeal filed by the assessee is allowed

ITA 2631/CHNY/2019[2014-15]Status: DisposedITAT Chennai14 Jun 2021AY 2014-15

Bench: Shri Duvvuru Rl Reddy & Shri S. Jayaramanआयकरअपीलसं./Ita No.2631/Chny/2019 "नधा%रणवष%/Assessment Year: 2014-15

For Appellant: Shri S. Bharath, CITFor Respondent: 31.03.2021

Section 143(3)Section 194CSection 194C(6)Section 194C(7)Section 263Section 40

…’ए’ "यायपीठ,चे"नई आयकर अपील"य अ"धकरण , IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी धु"वु" आर. एल रे"डी, "या"यक सद"य एवं, "ी एस जयरामन, लेखा सद"य समक् BEFORE SHRI DUVVURU RL REDDY, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.2631/Chny/2019 "नधा%रणवष%/Assessment Year: 2014-15 M/s. JenirichAgro Products P Ltd., The Deputy Commissioner of 139, C.G.E. Colony, Income Tax, Tuticorin – 628 003. Circle -1, Tuticorin. Vs. [PAN: AACCJ 4199G] (अपीलाथ"/Appellant) ('(यथ*/Respondent) : Shri S. Sridhar, Advocate अपीलाथ*क+ओरसे/ Appellant by : Shri S. Bharath, CIT '(यथ*क+ओरसे /Respo…

ASIAN MILLS PVT.LTD.,,AHMEDABAD vs. THE ADDL.CIT, RANGE-1,,, AHMEDABAD

In the result, the appeal of the assessee is allowed

ITA 1397/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad02 Mar 2021AY 2011-12

Bench: Shri Waseem Ahmed & Ms Madhumita Royआयकर अपील सं./Ita No. 1397/Ahd/2015 "नधा"रण वष"/Asstt. Year: 2011-2012 Asian Mills Pvt. Ltd., A.C.I.T., 104, Sakar Iii, Vs. Range-1, Opp. Old High Court, Ahmedabad. Ashram Road, Ahmedabad-380014. Pan: Aabca8236G & आयकर अपील सं./Ita No. 1531/Ahd/2015 "नधा"रण वष"/Asstt. Year: 2011-2012 D.C.I.T., Asian Mills Pvt. Ltd., Circle-1(1)(1), Vs. 104, Sakar Iii, Ahmedabad. Opp. Old High Court, Ashram Road, Ahmedabad-380014. Pan: Aabca8236G

For Appellant: Shri S.N. Soparkar, Sr. Advocate with Shri Parin Shah, A.RFor Respondent: Shri R.R. Makwana, Sr.D.R

Section 194Section 194CSection 194C(6)Section 194C(7)Section 40Section 6Section 7

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA No. 1397/AHD/2015 "नधा"रण वष"/Asstt. Year: 2011-2012 Asian Mills Pvt. Ltd., A.C.I.T., 104, Sakar III, Vs. Range-1, Opp. Old High Court, Ahmedabad. Ashram Road, Ahmedabad-380014. PAN: AABCA8236G And आयकर अपील सं./ITA No. 1531/AHD/2015 "नधा"रण वष"/Asstt. Year: 2011-2012 D.C.I.T., Asian Mills Pvt. Ltd., Circle-1(1)(1), Vs. 104, Sakar III, Ahmedabad. Opp. Old High Court, Ash…