ACIT v. Amar Mukesh Shah

81 Taxmann.com 450Income Tax Appellate Tribunal2017#21437 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2021 to 2022.

Judgments citing ACIT v. Amar Mukesh Shah

The Deputy Commissioner of Income Tax, Central Circle-2, Rajkot vs. Shri Nilesh Natwarlal Sheth, Rajkot

In the result, the CO filed by the assessee is dismissed

ITA 38/RJT/2018[2009-10]Status: DisposedITAT Rajkot31 Oct 2022AY 2009-10

Bench: Shri Waseem Ahmed & Shri Tr Senthil Kumarआयकर अपील सं./Ita No. 38/Rjt/2018 With C.O No.16/Rjt/2018 िनधा"रण वष"/Asstt. Years: 2009-2010 D.C.I.T., Shri Nilesh Natwarlal Sheth, Central Circle-2, Vs. Prop. Of M/S.Kruna Finvest, Rajkot. 403-Star Chambers, Harihar Chowk, Rajkot.

For Appellant: Shri Mehul Patel, A.RFor Respondent: Shri Shramdeep Sinha, CIT. D.R

Section 133A

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, (Conducted through E-Court, RAJKOT BENCH) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER, And SHRI TR SENTHIL KUMAR, JUDICIAL MEMBER आयकर अपील सं./ITA No. 38/Rjt/2018 With C.O No.16/Rjt/2018 िनधा"रण वष"/Asstt. Years: 2009-2010 D.C.I.T., Shri Nilesh Natwarlal Sheth, Central Circle-2, Vs. Prop. Of M/s.Kruna Finvest, Rajkot. 403-Star Chambers, Harihar Chowk, Rajkot. PAN: AGYPS1051P Revenue by : Shri Shramdeep Sinha, CIT. D.R Assessee by : Shri Mehul Patel, A.R सुनवाई क" तारीख/Date of Hearing : 21/09/2022 घोषणा क" तारीख /Date of Pronouncement:…

Amigo Finstock Pvt. Ltd., Ahmedabad vs. The ITO, Ward-1(1)(1), Ahmedabad

The appeal of the assessee is dismissed

ITA 1037/AHD/2018[2009-10]Status: DisposedITAT Ahmedabad31 Oct 2022AY 2009-10

Bench: Ms. Suchitra Kamble

For Appellant: Shri Bhavik Nagori, A.RFor Respondent: Shri Rakesh Jha, Sr. DR

Section 133ASection 139(1)Section 144ASection 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A. No.1037/Ahd/2018 (Assessment Year: 2009-10) Amigo Finstock Pvt. Ltd. Vs. ITO P-2, City Centre, Near Swastik Ward-1(1)(1), Char Rasta, C. G. Road, Ahmedabad Ahmedabad-380009 [PAN No.AABCA9978R] (Appellant) .. (Respondent) Appellant by : Shri Bhavik Nagori, A.R. Respondent by: Shri Rakesh Jha, Sr. DR Date of Hearing 13.09.2022 Date of Pronouncement 31.10.2022 O R D E R This appeal is filed by the assessee against the order dated 27.02.2018 passed by the Ld. CIT(Appeals)-1, Ahmedabad for A.Y. 2009-10. 2.…

The ITO, Ward-6(1)(4), Ahmedabad vs. Shri Gondaliya Kamleshbhai Keshavbhai (HUF), Ahmedabad

In the result, the grounds raised are rejected and the appeal of the Revenue is dismissed

ITA 1492/AHD/2019[2009-10]Status: DisposedITAT Ahmedabad24 Jun 2022AY 2009-10

Bench: Smt.Annapurna Gupta & T.R. Senthil Kumarassessment Year : 2009-10 Ito, Ward-6(1)(4) Shri Gondaliya Kamleshbhai Ahmedabad. Vs Keshavbhai (Huf) 18A, Sardar Patel Co-Op Society Muktajivan Swaminarayan Mandir, Maninagar, Ahmedabad. Pan : Aaahg 9234 N

For Respondent: Shri V.K. Singh, Sr.DR

Section 143(1)Section 147Section 148Section 2(47)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘C’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND T.R. SENTHIL KUMAR, JUDICIAL MEMBER Assessment Year : 2009-10 ITO, Ward-6(1)(4) Shri Gondaliya Kamleshbhai Ahmedabad. Vs Keshavbhai (HUF) 18A, Sardar Patel Co-op Society Muktajivan Swaminarayan Mandir, Maninagar, Ahmedabad. PAN : AAAHG 9234 N (Applicant) (Responent) : Assessee by None Revenue by : Shri V.K. Singh, S…

DCIT, CC- 8(1), Mumbai vs. Nirshilp Securities Pvt. Ltd., Mumbai

In the result, the appeal of the revenue in the case of Nirshilp securities Pvt Ltd in ITA No

ITA 6319/MUM/2019[2009-10]Status: DisposedITAT Mumbai21 Jun 2021AY 2009-10

Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B‘ BENCH MUMBAI BEFORE: SHRI C.N. PRASAD, JUDICIAL MEMBER & SHRI M.BALAGANESH, ACCOUNTANT MEMBER & DCIT-CC-8(1) Vs. M/s.Nirshilp Securities Pvt. Ltd., Room No.656, 6th Floor 301-308, 3rd Floor, Aayakar Bhavan Bhagwati House-A-19 M.K.Road, Mumbai Veera Desai Road Maharashtra-400 020 Andheri (W) Mumbai – 400 058 Maharashtra PAN/GIR No.AABCN4361M (Appellant) .. (Respondent) DCIT-CC-8(1) Vs. M/s.Dolat Investment Ltd., Room No.656, 6th Floor 301-308, 3rd Floor, Aayakar Bhavan Bhagwati House-A-19 M.K.Road, Mumbai Veera Desai Road Maharashtra-400 020 Andheri (W) Mumbai – 400 058…