AMIGO FINSTOCK PVT. LTD.,,AHMEDABAD vs. THE ITO, WARD-1(1)(1),, AHMEDABAD

Date of dictation 28.10.2022 2. Date on which the typed draft is placed before the Dictating Member 28.10.2022 3. Other Member………………… 4. Date on which the approved draft comes to the Sr.P.S./P.S 28 .10.2022 5. Date on which the fair order is placed before the Dictating Member for pronouncement .10.2022 6. Date on which the fair order comes back to the Sr.P.S./P.S 31 .10.2022 7. Date on which the file goes to the Bench Clerk 31.10.2022 8. Date on which the file goes to the Head Clerk…………………………………... 9. The date on which the file goes to the Assistant Registrar for signature on the order…………………….. 10. Date of Despatch of the Order……………………………………