5. Satya Dev Sharma v. Income Tax Officer, Ward 5(2), Jaipur

46 Taxmann.com 149Reported decision2014#15883 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2019 to 2025.

Judgments citing 5. Satya Dev Sharma v. Income Tax Officer, Ward 5(2), Jaipur

Shiva Corporation (India) Limited, Jaipur vs. Dy. CIT, CC-3, Jaipur

In the result, appeal of the assessee stands allowed

ITA 1219/JPR/2024[2015-16]Status: DisposedITAT Jaipur21 Aug 2025AY 2015-16
For Appellant: Shri Tarun Mittal, C.AFor Respondent: Mrs. Anita Rinesh, JCIT, Sr.-DR
Section 143(3)Section 2Section 2(14)

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"A" JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठौड़ कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA. No. 1219/JPR/2024 निर्धारण वर्ष / Assessment Years : 2015-16 Shiva Corporation (India) Limited. बनाम Dy. CIT, A-24, Ambabari, Sikar Road, Vs. Central Circle-3, Jaipur. Jaipur. स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AAKCS3004M अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri Tarun Mittal, C.A. राजस…

DCIT, New Delhi vs. M/S. Kushal Infraproject Industries India Ltd., New Delhi

ITA 5460/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Dec 2019AY 2011-12

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

Kaushal Infraproject Industries India Ltd., New Delhi vs. DCIT, New Delhi

ITA 5348/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Dec 2019AY 2011-12

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

Kaushal Infraproject Industries India Ltd., New Delhi vs. DCIT, New Delhi

ITA 4136/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Dec 2019AY 2010-11

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

DCIT, New Delhi vs. M/S. Kushal Infraproject Industries India Ltd., New Delhi

ITA 2802/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Dec 2019AY 2010-11

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

Chudabhai Laxmnabhai Desai, Mehsana vs. The ITO, Ward -6(2), Ahmedabad

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 2867/AHD/2017[2009-10]Status: DisposedITAT Ahmedabad27 Jun 2019AY 2009-10
For Appellant: NoneFor Respondent: Shri Keyur Patel, Sr. D.R
Section 142(1)Section 143(3)Section 144Section 148Section 2(14)(iii)

…Pal Singh 229 CTR 82 [P&H) CIT Vs. Madhukumar N. HUF - 23 Taxmann.com 341 (Kar. HC) CIT vs. Khoobsurat Resorts Pvt. Ltd. - ITA No.776 of 2011 dt.05.11.2012 (Delhi HC) Smt. (Dr.) Tripathi Vs. Dy.CIT- 34 Taxmann.com 286 (ITAT, Jaipur) Satya Dev Sharma Vs. ITO -46 Taxmann.com 149 (ITAT, Jaipur) DCIT Vs. Arjit Mitra - 16 Taxmann.com 66 (ITAT, Kolkata) In view of above, it is decided to give the benefit to the appellant provided the land is factually not falling within 8 Kmtrs. from the outer limit of AMC as per CBDT Notification dated 06.01.1994. The appellant has submitted the google map which is about the distance…

5. Satya Dev Sharma v. Income Tax Officer, Ward 5(2), Jaipur (46 Taxmann.com 149) — Cited in 6 Judgments | BharatTax