461 (Del). Angelatoni Test Technologies SRL v. ACIT

159 Taxmann.com 392High Court2024#19428 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2026.

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Section 143(3)Section 147 Section 148 Section 149 Section 151 Section 250

Judgments citing 461 (Del). Angelatoni Test Technologies SRL v. ACIT

LASCO CHEMIE PRIVATE LIMITED,DELHI vs. INCOME TAX OFFICER, WARD-15(2), NEW DELHI, DELHI

In the result, the appeal filed by the assessee is allowed

ITA 3811/DEL/2025[2012-13]Status: DisposedITAT Delhi08 Apr 2026AY 2012-13

Bench: Shri S Rifaur Rahman & Shri Vimal Kumarlasco Chemie Private Vs. Income Tax Officer, Limited, Ward-15(2), Delhi 10489 Kalptaru, Sadar Thana Road Motia Khan, New Delhi 110055 "थायीलेखासं./जीआइआरसं./Pan/Gir No: Aabcl 3502 E Appellant .. Respondent

For Appellant: Sh. Rohit Jain, AdvFor Respondent: Ms. Harpreet Kaur Hansra, Sr. DR

Section 143(3)Section 147Section 148Section 149Section 151Section 250

…P a g e | 1 Lasco Chemie (P) Ltd. (AY 2012-13) IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, DELHI BEFORE SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER & SHRI VIMAL KUMAR, JUDICIAL MEMBER Lasco Chemie Private Vs. Income Tax Officer, Limited, Ward-15(2), Delhi 10489 Kalptaru, Sadar Thana Road Motia Khan, New Delhi 110055 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AABCL 3502 E Appellant .. Respondent Appellant by : Sh. Rohit Jain, Adv., Ms. Tejasvi, CA & Ms. Ayushi, Adv. Respondent by : Ms. Harpreet Kaur Hansra, Sr. DR Date of Hearing 29.01.2026 Date of Pronouncement 08.04.2026 P a g e | 2 Lasco Chemie (P) Ltd. (AY 20…

OPTART ELECTRONICS PVT. LTD.,AHMEDABAD vs. ITO, WARD-3(1)(3),, AHMEDABAD

In the result, Penalty appeal filed by the Assessee is allowed

ITA 699/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad10 Nov 2021AY 2013-14

Bench: Shri Mahavir Prasad & Shri Amarjit Singh) [Through Virtual Court]

For Appellant: Shri S. N. Divatia, A.RFor Respondent: Shri V. K. Singh, Sr. D.R

Section 132Section 250Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER) [Through Virtual Court] ITA. Nos: 699 & 2461/Ahd/2018 (Assessment Years: 2013-14) Optart Electronics Pvt. V/S ITO, Ward-3(1)(3), Ltd. 380/2, Nr. Sola Over Ahmedabad bridge B/H Ishwar Petrol Pump S.G. Highway, Ahmedabad PAN No. AAACO1836B (Appellant) (Respondent) Appellant by : Shri S. N. Divatia, A.R. Respondent by : Shri V. K. Singh, Sr. D.R. (आदेश)/ORDER Date of hearing : 22-10-2021 Date of Pronouncement : 10 -11-2021 PER MAHAVIR PRASAD, J.M. 1. These two…

ASST CIT CIR 3, KALYAN vs. SHANKHESHWAR KREATORS, KALYAN

In the result, appeals of the Revenue are dismissed

ITA 5351/MUM/2015[2011-12]Status: DisposedITAT Mumbai05 Mar 2018AY 2011-12

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Subodh RatnaparkhiFor Respondent: Shri V. Justin

Section 133(6)Section 143(3)Section 40aSection 69C

…ITA.No.5350 & 5351/MUM/2015 (A.Y: 2011-12) M/s. Shankheshwar Real Estate Co M/s. Shankheshwar Kreators IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, HON'BLE ACCOUNTANT MEMBER & SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA.No.5350/MUM/2015 (A.Y: 2011-12) Asst. Commissioner of Income Tax v. M/s. Shankheshwar Real Estate Co., Circle -3, 2nd Floor, Rani Mansion, 208, Om Supreme Building, Murbad Road, Kalyan (W), Near D-Mart, Vallipeer Road, Mumbai – 421 301 Kalyan (W), Mumbai - 421 301 PAN NO: ABCFS 6382 A (Appellant) (Respondent) ITA.No.5351/MUM/2015 (A.Y: 2011-12) Asst. Co…

ASST CIT CIR 3, KALYAN vs. SHANKHESHWAR REAL ESTATE CO, KALYAN

In the result, appeals of the Revenue are dismissed

ITA 5350/MUM/2015[2011-12]Status: DisposedITAT Mumbai05 Mar 2018AY 2011-12

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Subodh RatnaparkhiFor Respondent: Shri V. Justin

Section 133(6)Section 143(3)Section 40aSection 69C