36 (Delhi) (vii) Rural Electrification Corpn. Ltd. v. CIT

33 Taxmann.com 86High Court2013#14032 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2018 to 2025.

Judgments citing 36 (Delhi) (vii) Rural Electrification Corpn. Ltd. v. CIT

36 (Delhi) (vii) Rural Electrification Corpn. Ltd. v. CIT (33 Taxmann.com 86) — Cited in 7 Judgments | BharatTax