313 ITR 1 (ST)(SC) 3. Mahadev Gold Storage v. Jurisdictional Assessing Officer & Anr.

BABUBHAI JAGJIVANDAS,MUMBAI vs. ADIT (CPC) (ACIT 19(1) , MUMBAI

In the result, the appeal filed by the assessee is dismissed

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 2018-19 Babubhai Jagjivandas, Asstt. Director Of Income 128 Vishnu Niketan, Prathna Tax (Cpc), Bangalore [Acit Samaj Road, New Charni Vs. 19(1), Mumbai.] Road, Matru Mandir, Mumbai- Mumbai-400 004. 400 007. Pan No. Aaafb 5829 N Appellant Respondent Assessee By : None Revenue By : Mr. Suresh Periasamy, Dr : Date Of Hearing 29/05/2023 : Date Of Pronouncement 31/05/2023 Order

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER) Assessment Year: 2018-19 Babubhai Jagjivandas, Asstt. Director of Income 128 Vishnu Niketan, Prathna Tax (CPC), Bangalore [ACIT Samaj Road, New Charni Vs. 19(1), Mumbai.] Road, Matru Mandir, Mumbai- Mumbai-400 004. 400 007. PAN No. AAAFB 5829 N Appellant Respondent Assessee by : None Revenue by : Mr. Suresh Periasamy, DR : Date of Hearing 29/05/2023 : Date of pronouncement 31/05/2023 ORDER PER OM PRAKASH KANT, AM This appeal by the assessee is directed against…

LIOYD HEALTHCARE PVT LTD,MUMBAI vs. DCIT (CPC) BANGALORE, MUMBAI

In the result, appeal filed by the assessee is dismissed

Bench: Shri Kuldip Singh () & Shri S Rifaur Rahman () Lloyd Healthcare Pvt Ltd Vs Dcit (Cpc), Bangalore Unit No.3A, Wing B, 2Nd Floor Aayakar Bhavan, Mumbai- Times Square, Marol 400 020 Andheri Kurla Road Andheri East, Mumbai-400 059 Pan : Aaccl1129L Appellant Respondent

…1 ITA 2342/Mum/2022 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI S RIFAUR RAHMAN (ACCOUNTANT MEMBER) Lloyd Healthcare Pvt Ltd vs DCIT (CPC), Bangalore Unit No.3A, Wing B, 2nd Floor Aayakar Bhavan, Mumbai- Times Square, Marol 400 020 Andheri Kurla Road Andheri East, Mumbai-400 059 PAN : AACCL1129L APPELLANT RESPONDENT Assessee represented by Shri Bhupendra Shah Department represented by Shri Manoj Kumar Sinha, (Sr. AR) Date of hearing 09/01/2023 Date of pronouncement 23/02/2023 ORDER PER: KULDIP SINGH (JM): The Appellant, Lloyd Healthcare Pvt…

M/S VETO SWITCHGEARS AND CABLES LTD,MUMBAI vs. ACIT, 13(3)(2), MUMBAI

In the result, the assessee filed by the assessee stand dismissed

Bench: Shri Amarjit Singh & Ms. Kavitha Rajagopalm/S Veto Switchgears Vs. Acit, 13(3)(2) & Cables Limited Room No. 229, 2 Nd Floor, 4Th Floor, Mumbai Aayakar Bhavan, Maharashtra Maharishi Karve Road, 400 058 Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./ Pan/Gir No: Aaccv4990K Respondent .. Appellant

…ITA No.2634/Mum/2022 A.Y. 2017-18 1 M/s Veto Switchgears and Cables Ltd Vs ACIT, 13(3)(2) IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER M/s Veto Switchgears Vs. ACIT, 13(3)(2) And Cables Limited Room No. 229, 2 nd Floor, 4th Floor, Mumbai Aayakar Bhavan, Maharashtra Maharishi Karve Road, 400 058 Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AACCV4990K Respondent .. Appellant Appellant by : None Respondent by : Vranda U Matkarni Date of Hearing 15.12.2022 Date of Pronouncement 16.12.2022 आदेश / O R D E R…

DRAEGER SAFETY INDIA PVT. LTD,MUMBAI vs. COMMISSIONER OF INCOME TAX NFAC, MUMBAI

In the result, the assessee filed by the assessee stand dismissed

Bench: Shri Aby T Varkey & Shri Amarjit Singhdraeger Safety India Vs. Commissioner Of Income Private Limited, Tax Appeals 9Th Floor, Commerz Ii National Faceless International Business Assessment Centre Park, Oberoi Garden Delhi City, Off Western Express Highway Mumbai – 400063 स्थायी लेखा सं./जीआइआर सं./ Pan/Gir No: Aaecd0537A Respondent .. Appellant

…ITA No.1533/Mum/2022 A.Y.2018-19 1 Draeger Safety India Pvt. Ltd. VS.CIT(A) NFAC IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Draeger Safety India Vs. Commissioner of Income Private Limited, Tax Appeals 9th Floor, Commerz II National Faceless International Business Assessment Centre Park, Oberoi Garden Delhi City, Off Western Express Highway Mumbai – 400063 स्थायी लेखा सं./जीआइआर सं./ PAN/GIR No: AAECD0537A Respondent .. Appellant Appellant by : Bhupendra Shah Respondent by : Mahita Nair Date of Hearing 13.10.2022 Da…

NEEV INFRASTRUCTURE PVT. LTD,MUMBAI vs. ACIT CENTRAL CIRCLE 4(2) , MUMBAI

Bench: Shri Baskaran Br & Shri Kuldip Singhassessment Year: 2017-18

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “B”, MUMBAI BEFORE SHRI BASKARAN BR, ACCOUNTANT MEMBER AND SHRI KULDIP SINGH, JUDICIAL MEMBER Assessment Year: 2017-18 M/s. Neev Infrastructure ACIT, Pvt. Ltd., Central Circle-4(2), 1st Floor, Neev Vitoria, Air India Building, Next to Sales Tax Office, Vs. Nariman Point, Nesbit Road, Mumbai – 400021 Mazgaon, Mumbai – 400 010 PAN: AABCC7395N (Appellant) (Respondent) Present for: Assessee by : Shri Bhupendra Shah, C.A. Revenue by : Shri C.T. Mathews, D.R. Date of Hearing : 14 . 06 . 2022 Date of Pronouncement : 30 . 06 . 2022 O R D E R Per : Kuldip Singh, Judic…

BABUBHAI JAGJIVANDAS,MUMBAI vs. ADIT (CPC) , BANGLORE

In the result, the appeal filed by the assessee is allowed

Bench: Shri Amit Shukla & Shri Amarjit Singhbabubhai Jagjivandas Vs. Asstt. Director Of Income 128, Vishnu Niketan, Tax(Cpc), Bangalore Prathna Samaj Road, [Acit-19(1)Mumbai] New Charni Road, Matru Mandir, Mumbai – 400004 Mumbai - 400007 स्थायी लेखा सं./ जीआइआर सं./ Pan/Gir No: Aaafb5829N Appellant .. Respondent

…ITA No. 2054/Mum/2021 A.Y. 2019-20 1 Babubhai Jagjivandas Vs. ADIT (CPC), Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Babubhai Jagjivandas Vs. Asstt. Director of Income 128, Vishnu Niketan, Tax(CPC), Bangalore Prathna Samaj Road, [ACIT-19(1)Mumbai] New Charni Road, Matru Mandir, Mumbai – 400004 Mumbai - 400007 स्थायी लेखा सं./ जीआइआर सं./ PAN/GIR No: AAAFB5829N Appellant .. Respondent Appellant by : Bhupendra Shah Respondent by : C.T. Mathews Date of Hearing 19.05.2022 Date of Pronouncement 23.05.2022 आदेश /…

EMKAY FACILITIES SERVICES PVT LTD.,MUMBAI vs. ASTT. DIRECTOR OF INCOME TAX (CPC), BANGALORE [DCIT CIRCLE 6(1)(1), MUMBAI], MUMBAI

In the result, assessee’s appeal is allowed

Bench: Shri Pavan Kumar Gadale & Shri Amarjit Singhemkay Facilities Vs. Acit (Cpc), Services Pvt Ltd Bangalore B-11, Ground Floor, [Dcit Circle – 6(1)(1) Veena Beena, Mumbai]-400020 Prabodhnkar Thakare Road, Sewree (W) – Mumbai-400015 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aacce0492R Appellant .. Respondent Appellant By : None Respondent By : Mr.B.K.Bagchi, Sr. Dr Date Of Hearing 28.03.2022 Date Of Pronouncement 30.03.2022 आदेश / O R D E R Per Pavan Kumar Gadale Jm:

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Emkay Facilities Vs. ACIT (CPC), Services Pvt Ltd Bangalore B-11, Ground Floor, [DCIT Circle – 6(1)(1) Veena Beena, Mumbai]-400020 Prabodhnkar Thakare Road, Sewree (W) – Mumbai-400015 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACCE0492R Appellant .. Respondent Appellant by : None Respondent by : Mr.B.K.Bagchi, Sr. DR Date of Hearing 28.03.2022 Date of Pronouncement 30.03.2022 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The assessee has filed the appeal against the order…

SATISH ENGINEERING WORKS,MUMBAI vs. CENTRAL PROCESSING CENTRE, BANGALORE., JUDICIAL ASSESSING OFFICER:WARD-21(3)(2), MUMBAI, BANGLORE

In the result, appeal of the assessee is allowed for statistical purposes

Bench: Shri Sandeep Singh Karhail () & Shri Gagan Goyal ()

…1 ITA 1028/Mum/2021 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI SANDEEP SINGH KARHAIL (JUDICIAL MEMBER) AND SHRI GAGAN GOYAL (ACCOUNTANT MEMBER) I.T.A No.1463/Mum/2021 (Assessment year : 2018-19) Satish Engineering Works vs Central Processing Centre, Bangalore 5th Floor, Shree Chamunda Krupa Jurisdictional Assessing Officer, Taikal Wadi Road, Mahim Ward 21(3)(2), Mumbai Mumbai – 400 016 PAN No.AAKFS8876L APPELLANT RESPONDENT Assessee represented by Shri Bhupendra Shah Department represented by Shri Chandra Vijay Date of hearing 15/02/2022 Date of pronouncement 09/02/2022 O R…