275 Taxman 78 (Guj. HC); (ii) Nectar Life Sciences Ltd. v. DCIT

138 Taxmann.com 557Reported decision#13382 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2025.

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Judgments citing 275 Taxman 78 (Guj. HC); (ii) Nectar Life Sciences Ltd. v. DCIT

275 Taxman 78 (Guj. HC); (ii) Nectar Life Sciences Ltd. v. DCIT (138 Taxmann.com 557) — Cited in 7 Judgments | BharatTax