154 TAXMAN 346 (ALL.) 16. Mangal Singh (HUF) v. ACIT, Gurgaon Circle, Gurgaon

36 SOT 394Income Tax Appellate Tribunal2010#20608 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2019.

Judgments citing 154 TAXMAN 346 (ALL.) 16. Mangal Singh (HUF) v. ACIT, Gurgaon Circle, Gurgaon

DCIT, New Delhi vs. M/S. Kushal Infraproject Industries India Ltd., New Delhi

ITA 5460/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Dec 2019AY 2011-12

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…yderabad – Trib.) V. Exemption u/s 2(14) is available even when sale of the agricultural land takes place on agreement to sell 15. CIT, Meerut Vs. Smt. Sanjeeda Begum [2006] 154 TAXMAN 346 (ALL.) 16. Mangal Singh (HUF) Vs. ACIT, Gurgaon Circle, Gurgaon [2010] 36 SOT 394 (Delhi) 17. ITO, Ward 7(2), Jaipur Vs. Megh Chand Meena, HUF [2016] 159 ITD 457 (Jaipur – Trib.) 18. ITO, Business Ward IV(3), Chennai Vs. P. Prakasam [2014] 62 SOT 127 (Chennai – Trib.) (URO) 19. N. Jayamurgan Vs. DCIT, Central Circle 2(1), Chennai [2016] 70 taxmann.com 24 (Chennai – Trib.) 18. Learned Counsel for the Assessee submitted that the…

Kaushal Infraproject Industries India Ltd., New Delhi vs. DCIT, New Delhi

ITA 5348/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Dec 2019AY 2011-12

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…yderabad – Trib.) V. Exemption u/s 2(14) is available even when sale of the agricultural land takes place on agreement to sell 15. CIT, Meerut Vs. Smt. Sanjeeda Begum [2006] 154 TAXMAN 346 (ALL.) 16. Mangal Singh (HUF) Vs. ACIT, Gurgaon Circle, Gurgaon [2010] 36 SOT 394 (Delhi) 17. ITO, Ward 7(2), Jaipur Vs. Megh Chand Meena, HUF [2016] 159 ITD 457 (Jaipur – Trib.) 18. ITO, Business Ward IV(3), Chennai Vs. P. Prakasam [2014] 62 SOT 127 (Chennai – Trib.) (URO) 19. N. Jayamurgan Vs. DCIT, Central Circle 2(1), Chennai [2016] 70 taxmann.com 24 (Chennai – Trib.) 18. Learned Counsel for the Assessee submitted that the…

Kaushal Infraproject Industries India Ltd., New Delhi vs. DCIT, New Delhi

ITA 4136/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Dec 2019AY 2010-11

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…yderabad – Trib.) V. Exemption u/s 2(14) is available even when sale of the agricultural land takes place on agreement to sell 15. CIT, Meerut Vs. Smt. Sanjeeda Begum [2006] 154 TAXMAN 346 (ALL.) 16. Mangal Singh (HUF) Vs. ACIT, Gurgaon Circle, Gurgaon [2010] 36 SOT 394 (Delhi) 17. ITO, Ward 7(2), Jaipur Vs. Megh Chand Meena, HUF [2016] 159 ITD 457 (Jaipur – Trib.) 18. ITO, Business Ward IV(3), Chennai Vs. P. Prakasam [2014] 62 SOT 127 (Chennai – Trib.) (URO) 19. N. Jayamurgan Vs. DCIT, Central Circle 2(1), Chennai [2016] 70 taxmann.com 24 (Chennai – Trib.) 18. Learned Counsel for the Assessee submitted that the…

DCIT, New Delhi vs. M/S. Kushal Infraproject Industries India Ltd., New Delhi

ITA 2802/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Dec 2019AY 2010-11

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…yderabad – Trib.) V. Exemption u/s 2(14) is available even when sale of the agricultural land takes place on agreement to sell 15. CIT, Meerut Vs. Smt. Sanjeeda Begum [2006] 154 TAXMAN 346 (ALL.) 16. Mangal Singh (HUF) Vs. ACIT, Gurgaon Circle, Gurgaon [2010] 36 SOT 394 (Delhi) 17. ITO, Ward 7(2), Jaipur Vs. Megh Chand Meena, HUF [2016] 159 ITD 457 (Jaipur – Trib.) 18. ITO, Business Ward IV(3), Chennai Vs. P. Prakasam [2014] 62 SOT 127 (Chennai – Trib.) (URO) 19. N. Jayamurgan Vs. DCIT, Central Circle 2(1), Chennai [2016] 70 taxmann.com 24 (Chennai – Trib.) 18. Learned Counsel for the Assessee submitted that the…

154 TAXMAN 346 (ALL.) 16. Mangal Singh (HUF) v. ACIT, Gurgaon Circle, Gurgaon (36 SOT 394) — Cited in 4 Judgments | BharatTax