135(cal.); Pr. CIT v. West Bengal Infrastructure Development Finance Corpn. Ltd.

149 Taxmann.com 181High Court2023#12179 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2026.

Issues it is cited on

Judgments citing 135(cal.); Pr. CIT v. West Bengal Infrastructure Development Finance Corpn. Ltd.

135(cal.); Pr. CIT v. West Bengal Infrastructure Development Finance Corpn. Ltd. (149 Taxmann.com 181) — Cited in 8 Judgments | BharatTax