NAIVEDHYAM BANQUETS AND FOODS PVT LTD,NAGPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX CPC (TDS ), GHAZIABAD

� ž�Ğ� Ž����� ������Ğ�� ��İ��� ������ ���� �� � , , IN THE INCOME TAX APPELLATE TRIBUNAL, NAGPUR BENCH, PUNE (Through Virtual Hearing) BEFORE SHRI S. S. GODARA, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI �� ACCOUNTANT MEMBER

Asstt. Sr ITA No(s). Appellant Respondent Qtr. Form Yr. Archana Vidyaniketan ACIT, 2014-15 Q1 24Q Lakhpuri Murtizapur, CPC-TDS, 2014-15 Q2 24Q Dist �– Akola �– 444107 Ghaziabad 2014-15 Q3 24Q 60/NAG/2020 Maharashtra 2014-15 Q4 24Q 1-9 to PAN : AAETA9080E 2015-16 Q1 24Q 68/NAG/2020 2015-16 Q2 24Q 2015-16 Q3 24Q 2015-16 Q4 24Q 2016-17 Q1 24Q �0���V���0�D�\�R�Q�¶�V�� ACIT, 2013-14 Q2 26Q Pharmaceuticals Pvt. CPC-TDS, 2013-14 Q3 26Q 42/NAG/2020 Ltd. Ghaziabad 2013-14 Q4 26Q To Quaemi Baugh, Near 2014-15 Q1 26Q 10-15 47/NAG/2020 Itwari Railway Station, 2014-15 Q3 26Q Shanti Nagar, 2015-16 Q4 26Q Nagpur �– 440002 PAN: AAECM1515F Naivedhyam Banquets ACIT, 2015-16 Q2 24Q and Foods Pvt. Ltd. CPC-TDS, 2015-16 Q3 24Q House No.1252, Ghaziabad 2015-16 Q4 24Q 98/NAG/2020 Plot G & H, Ward 16-18 to No.22, Chikhli Layout, 100/NAG/2020 Bharat Nagar Square, Nagpur �– 440008 PAN: AAECN4420E M/s. Manasvi Projects ACIT, 2013-14 Q4 26Q Pvt. Ltd., CPC-TDS, 2014-15 Q4 24Q 21, Yashodham Ghaziabad 2013-14 Q4 24Q 416/NAG/2019 Shopping Center, 19-21 to Gen A K Vaidya Marg, 418/NAG/2019 Goregaon (E), Mumbai �– 400063 PAN: AABCM5230A Adilok Vidyalaya ITO TDS, 2014-15 Q4 24Q Bodunda Ward 2(4), 2015-16 Q4 26Q 35/NAG/2020 At Bodunda, Dist. Bhandara 22-23 & Gondia, 36/NAG/2020 Maharashtra �– 441801 TAN : NGPAO3076D ITAT - Pune Page 1 of 7