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ASST CIT (TDS) 2(2), MUMBAI vs PFIZER PHARMACEUTICALS INDIA P.LTD, MUMBAI | BharatTax

Home/ASST CIT (TDS) 2(2), MUMBAI vs. PFIZER PHARMACEUTICALS INDIA P.LTD, MUMBAI

ASST CIT (TDS) 2(2), MUMBAI vs. PFIZER PHARMACEUTICALS INDIA P.LTD, MUMBAI

ITA 3962/MUM/2014Status: DisposedITAT Mumbai11 March 2016AY 2009-10

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