THE DY.CIT. CENTRAL CIRCLE-1, BARODA vs. MANJULABEN B. PATEL LEGAL HEIR OF SHRI BIPINBHAI PRABHUDAS PATEL, BARODA
What did the Tribunal hold?
The Tribunal found that the assessee's explanations for the foreign bank accounts and jewellery were inconsistent and lacked corroboration. Consequently, additions made by the Assessing Officer were upheld in part.
What were the facts?
During a search operation, undisclosed foreign bank accounts held through a trust in Cayman Islands and Switzerland were discovered. The assessee initially denied possession of these accounts but later admitted to signing documents related to their establishment.
What were the issues?
The primary issues were the taxability of undisclosed foreign bank accounts and unexplained jewellery found during a search, and the validity of the assessee's explanations for these assets.
Which sections of the Income-tax Act were involved?
AI-generated summary — verify with the full judgment below
Cases cited in this judgment(30)Show listHide list
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- Kantibhai Dharamshibhai Narola v. ACIT64 citing125 Taxmann.com 348 · 2021 · HC
IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos: 1894 to 1903/Ahd/2019 & 1904/Ahd/2019 Asst. Years: 2000-01 to 2009-10 & 2016-17 & IT(SS)A Nos: 569 to 574/Ahd/2019 Asst. Years: 2010-11 to 2015-16 बनाम बनाम/ बनाम बनाम Central Circle-1, Vadodara C/o. Apex Extrusions - 390007 Pvt. Ltd., 220-221, GIDC Estate, Makarpura, Vadodara, Gujarat, 390010 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ACQPP7757H (Appellant) .. (Respondent) & ITA Nos: 1905 to 1914/Ahd/2019 & 1915/Ahd/2019 Asst. Years: 2000-01 to 2009-10 & 2016-17 & IT(SS)A Nos: 575 to 580/Ahd/2019 Asst. Years: 2010-11 to 2015-16 बनाम/ बनाम बनाम बनाम Smt. Manjulaben B. Deputy Commissioner of Patel Income Tax Vs. C/o. Apex Extrusions Central Circle-1, Vadodara Pvt. Ltd., 220-221, GIDC - 390007 Estate, Makarpura, Vadodara, Gujarat, 390010 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ACQPP7419J (Appellant) .. (Respondent)
2 I.T.A No. 1894/Ahd/2019 A.Y. 2000-01 Page No Manjulaben Bipinbhai Patel Legal Heir of Late Bipinbhai P. Patel
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