M/S. KALINGA MINING CORPORATION PVT. LTD.,CUTTACK vs JCIT, CUTTACK

Income Tax Appellate Tribunal, CUTTACK BENCH CUTTACK

Before: SHRI N.S.SAINI, AM & SHRI PAVAN KUMAR GADALE, JM

Hearing: 26/07/2017Pronounced: 28/07/2017

आदेश की प्रधतधलधप अग्रेधषत/Copy of the Order forwarded to : अपीलाथी / The Appellant- 1. M/s Kalinga Mining Corporation, Samanta Niwas, Seikh Bazar, Cuttack-753008 2. प्रत्यथी / The Respondent-

आयकर आयुक्त(अपील) / The CIT(A), 4. आयकर आयुक्त / CIT विभागीय प्रविविवि, आयकर अपीलीय अविकरण, कटक / DR, ITAT, Cuttack 5. 6. गाडा फाईल / Guard file. सत्याधपत प्रधत //True Copy// आदेशानुसार/ BY ORDER,

(Senior Private Secretary) आयकर अपीलीय अधधकरण, कटक / ITAT, Cuttack

M/S. KALINGA MINING CORPORATION PVT. LTD.,CUTTACK vs. JCIT, CUTTACK