The Commissioner of Income Tax - I vs. M/s. Bhooratnam Construction Co. (P) Ltd.

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Paul Mathews & Sons. v. CIT

  263 ITR 101 · 2003 · HC
  266 citing
• CIT v. G. K. Senniappan

  284 ITR 220 · 2006 · HC
  38 citing
• C (A) No. 2620 of 2006 (between CIT v. S. Ajit Kumar

  300 ITR 152 · 2008 · HC
  37 citing
• 275 (Bombay), CIT v. P.K. Ganeshwar

  308 ITR 124 · 2009 · HC
  10 citing
• (3) CIT v. Khusha J Chand Nirmal Kumar

  263 ITR 77 · 2003 · HC
  10 citing