THE PRINCIPAL COMISSIONER OF INCOME TAX-I vs. M/S.CELON LABORATOERIES PVT LTD

IN THE HIGH COURT FOR THE STATE OF TELANGANA AT HYDERABD PRESENT THE HONOURABLE THE CHIEF JUSTICE UJJAL BHUYAN AND THE HONOURABLE SRI JUSTICE C.V. BHASKAR REDDY |.T.T.A.Nos.351 & 602 of 2016 300 564 586 ol 2017 25O ot 2018 and 339 of 2019 ITTA.No.351 of 2016 lncome Tax Tribunal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the order of the lncome Tax Appellant Tdbunal, Hyderabad Bench 'A' Hyderabad in ITA No.857l{ydl2005 for assessment Year 2007-2008 dated 12.02.2016 preferred against the Order of the Commissioner of lncome Tax (Appeals)-Vll, Hyderabad, ITA No.0143/DCIT 9 (1yClT (A)-Vll/2013-14 dated 29.04.2015 preferred against the Order of the Deputy Commissioner of lncome Tax, Circle-9 (1), Hyderabad PAN/GIR No.AAAAD3893M dated 10.O1.2014. Between: .,.APPELLANT M/s. Deccan Grameena Bank,9-2711 , First Floor, Lalitha Nagar, Dilsukhnagar, Hyderabad-500060. (PAN No. AAAAD3893M) ...RESPONDENT ITTA.No.602 of 2016 lncome Tax Tribunal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the order of the lncome Tax Appellant Tribunal, Hyderabad Bench 'A' Hyderabad in ITA No.1742lHydl2014 for assessment Year 20'10-2011 dated 25.03.2015 preferred against the Order of the Commissioner of lncome Tax (Appeals)-Vl, Hyderabad, Appeal No.009212O13-141 CIT (A)-Vl dated 29.08.2014 preferred against the Order of the lncome Tax Officer Ward-9 (4), Hyderabad PAN/G lR No.AAAAD3893M dated 25.O3.2O I 3. I ! I THURSDAY ,THE EIGHTH DAY OF SEPTEMBER TWO THOUSAND AND TWENTY TWO The Principal Commissioner of Income Tax-7, lT Towers, A.C. Guards, Masabtank, Hyderabad. AND i I :

-.\ Between: The Principal C orrmissioner of lncome Tax-7, Hyderabad. ...APPEI.L.ANT/PETITION ER AND Deccan Grame :na Bank, 9-27 1 1, 1 st Floor, Lalitha Nagar D)ilsukhnagar, Hyderabad .,.RESPONDENT ITTA.No.300 ol 2017 lncome Tax T ibr.rnal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the ordr r of the lncome Tax Appellant Tribunal, l'ly'derabad Bench 'A' Hyderabad in ITA \o.936lHydl2o15 for assessment Year 2O11-2012 dated 03.08.2016 preferrec against lhe Order of the Commissiorer of lncome Tax (Appeals)-Vll, Hyder rb,ad, ITA No.0144/DCIT I (1yClT rl,)/Vlli2013-14 dated 29.O4.2015 preferred lgainst the Order of the Deputy Commissioner of lncome Tax, Circle 9 (1), Hyderabz I PAN/GIR No.AAAAD3893M dated 30.01 .i1014. Between: Prinicipal Con rissioner Of lncome Tax-7, 3rd Floor. A-Block, l.T.Towers, A.C.Guards, M rs.abtank, Hyderabad-4 ,..APPELLANT AND fVl/s. Deccan G arneena Bank, (Presently Known as Telarrgana Grameena Bank)9-2711, I irst Floor, Lalitha Nagar, Dilsukhnagar, Hydr::rabad. (PAN No. AAAAD3893M ...RESPONDENT lTTA.No.564 of 2017 Income Tax T ibunal Appeal Under Section 260-4 of the lncome Tax Act, '196'1 against the ordt r r>f the lncome Tax Appellant Tribunal, l.lyderabad Bench 'B' Hyderabad in ITA \cr.134lHydl2o14 for assessment Yea' 2009-2010 dated 18.01 .2017 preferred aggainst the Order of the Additional Cornmissioner of Income Tax (Transfer Pricir g), 6th floor, B Block, lT Towers, l-ly(jerabad, in PAN No.AAACW2655C dzteri 28.01.2013 preferred against the C)rder of the Deputy l

3 Commissioner of lncome Tax, Circle 1 ( 1), Hyderabad PAN/GIR No.AAACW2655C dated 03.12.20'13. Between: The Principal Commissioner Of lncome Tax -1, Hyderabad ...APPELLANT AND M/s. ADP P\i(. Ltd.,6-3-1091/C/1 , Fortune-9, Raj Bhavan Road, HYDERABAD.50OOs2. Between: The Principal Commissioner of lncome Tax- l, Hyderabad ...APPELLANT AND M/s. Conextant Systems Private Limited, 5th Floor, Pioneer Towers, Plot.No. 16, Survey No. 64/2, Software Units Layout, Madhapur, HYDERABAD- 500081 ...RESPONDENT |TTA.No.25O ol 2018 lncome Tax Tribunal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the order of the lncome Tax Appellant Tribunal, Hyderabad Bench 'A' Hyderabad in ITA No.792lHydl2016 for assessment Year 2010-201 1 dated 27.10.2017 preferred against the Order of the Commissioner of lncome Tax 4 ...RESPONDENT ITTA.No.586 of 2017 lncome Tax Tribunal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the order of the lncome Tax Appellant Tribunal, Hyderabad Bench 'A' Hyderabad in ITA No.453lHydl2O14 for assessment Year 2009-2010 dated 19.10.2016 preferred against the Order of the Additional Commissioner of lncome Tax (Transfer Pricing), 6th floor, B Block, lT Towers, A.C. Guards, Hyderabad, in PAN No.AAACF2723N dated 28.0'1.2013 preferred against the Order of the Deputy Commissioner of lncome Tax, Circle 1 (2), Hyderabad PANiGIR No. AAACF2723N dated 21.01 .2O14.

(Appeals)-1, Hyderab, rd, Appeal No.0134/ClT (A)-llHyd/2O13 '14, 2015-16 dated 17.02.2016 preferred rgainst the Order of the Deputy Commiss oner of lncome Tax, Circle 1 (2), Hyderaba I PAN/GIR No.AACCG1654P dated 28.03.2013 Between: The Principal C ommissioner of lncome Tax-I, HYDERABT\D ...APPELLANT AND firl/s. Celon Lak cratories Pvt. Ltd, Flat no.102, Shriyas Elergance, 3-6-643, street no.9, Hir rayathnagar, HYDERABAD-500029 ...RESPONDENT ITTA.No.339 of 2019 lncome Tax T-ibunal Appeal Under Section 260-4 of ihe lncome Tax Act, 1961 against the ord ;r of the lncome Tax Appellant Tribunal {yderabad Bench 'A' Hyderabad in ITA \o.17751{yd12017 for assessment Year 2008-2009 dated 31 .01 .2019 preferre, against the Order of the Commissic,ner of lncome Tax (Appeals)-ll, Hyderalrad, Appeal No.0544/DCITCC-1(3)/ClT (A)-ll/Hyd109-10113-14 dated 10.08.2017 p eferred against the Order of the Deputy Commissioner of lncome Tax, Cent al Circle 6, Hyderabad dated 31 ..111.2009 in PAN/GIR No.AGOPB2894M. Betwee n: The Principal )ommissioner of lncome-Tax, (Central) Hyderabad. ...APPELLANT AND Shri Bujunuri ogi Reddy, 2-2-115O11, Tilak Nagar, Hyder:rbad. ...RESPONDENT Counsel for the Ap rellant in all Appeals: SRI AJAY KUMAFI KULAKARNI, REPRESENTING FOR SRI B. NT.RASIMHA SARMA SC FOR I.T. DEPARTMENT __ L_N,- Counsel for the Re ;pondent in ail Appeals: SRI A. V. A. Sl\rA KARTIKEYA The Court made th,,following: COMMON JUDGMENT

ON'BLE T rIIEF STICE U AND THE HON'BLE SRI IUSTICE C.V.BHASKAR REDDY 6,1 & 58 t7 0 of 2018 f and 339 of 2019 COMMON JUDGMENT : (Per Ae t lor'bte rt,t Chiei Iu tie I tlit/ Btulu) I{eard Mr. Aiay I(umar I(ulkarni, lcatned counsel representing Mr. B.Narsimha Sarma, lcarned Standing Counsel lor the appellant-Income -I'ax Department and Mr. A.V.A.Siva I(artikeya, learned counscl for thc respondcnts Learncd counscl [r-lr the appcllant submits that in view of settlement under the Dircct f tx Vivad Sc Vishwas Scheme, 2020, appellant wants to withdraw thc present appeals. In view of above, thc appeals are dismissed on withdrawal No costs. SD/-K.SRINIV RAO JOIN RAR i /TRUE COPY// SECTION OFFICER To, The lncome Tax Appellate Tribunal, Hyderabad Bench 'A" Hvderabad' i# iffi;; i;; AEF;i6"1r,i6;;;i: HiJ""uiJ Bench'B'' Hvderabad' iii; b;;;1";i";"ibr lnco.e rax (Apbeals)-Vll, Hvderabad' +# #;i; c;;mlssioner of lnComd tax, circle 9 (1)' Hvderabad' ih; tn;'o;'" iix officer, ward-9 (4), Hvderabad The Additional commissioner oi r#ti'L ili (Tr"nsfer Pricing)' 6'n Floor' B Block, lT Towers, Hyderabad-4' in?"o?'ct.-.iisidne'r ot lncome Tax, circle -1 (1)' Hvderabad +il: ;l ;#;i;iioner ot tncome tax, circle -1 (2), Hvderabad' ine cirmmissioner of lncome Tax (Appeals)-ll' HyderaDa-o. ci;;Ei'i;'$-d -trtarasimna sarmi, S c for lr Dept IoPUCI 5# 6d i;5;i A V A. Siva Kartikeva, Advocate [oPUC] 1. 2. 3. 4. 5. b. 7. 6. 9. 10 11 12. Two CD Copies 13. One SPare CoPY gbr I I

) HIGH COURT DATED: 08/0912022 COMMON JU DGMENT lTTA.Nos.3s1 & 602 of 2016 300 564 586 a't 2017 DISMISSING THE ALL APPEALS AS WITHDRI,WN WITHOUT C()STS tl 2 lrrl'J 2!?2 250 ot 1 ,w1 to 2018;gtrd_339_r f 2019 I