Commissioner of Income Tax - II vs. M/s. Healthware Private Limited

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Bokaro Steel Ltd.

  224 ITR 353 · 1999 · SC
  370 citing
• Nasiruddin v. Sita Ram Agarwal

  2 SCC 577 · 1981
  50 citing
• CIT v. ING Vysya Bank Limited

  422 ITR 116 · 2020 · HC · Read judgment
  34 citing
• CWT v. Ramaraju Surgical Cotton Mills Ltd.

  63 ITR 478 · 1967 · SC
  34 citing
• 103 Taxman 342/237 ITR 24 (SO; Federation of Andhra Pradesh Chambers of Commerce & Industry v. State of AP

  247 ITR 36 · 2001 · SC
  27 citing
• COMMISSIONER OF INCOME-TAX, BANGALORE v. ING VYSYA BANK LTD.

  114 Taxmann.com 506 · 2020 · HC
  25 citing
• 42 to 45); State Level Committee v. Morgardshammar India Ltd.

  1 SCC 108 · 1996
  15 citing