The Commissioner of Income Tax-1 vs. Harmahendar Singh Bagga
ITTA/184/2015HC TelanganaHBHC01006377201508 October 2015Bench: CHALLA KODANDA RAM,G.CHANDRAIAH6 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Rittal India (P) Limited121 citing66 Taxmann.com 4 · 2016 · HC
- Commissioner of Income-tax, Madurai v. T P Textiles (P) Ltd.26 citing79 Taxmann.com 411 · 2017 · HC
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