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IN THE HIGH COURT FOR THE STATE OF TELANGANA AT HYDERABD PRESENT THE HONOURABLE THE CHIEF JUSTICE UJJAL BHUYAN AND THE HONOURABLE SRI JUSTICE C.V. BHASKAR REDDY |.T.T.A.Nos.351 & 602 of 2016 300 564 586 ol 2017 25O ot 2018 and 339 of 2019 ITTA.No.351 of 2016 lncome Tax Tribunal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the order of the lncome Tax Appellant Tdbunal, Hyderabad Bench 'A' Hyderabad in ITA No.857l{ydl2005 for assessment Year 2007-2008 dated 12.02.2016 preferred against the Order of the Commissioner of lncome Tax (Appeals)-Vll, Hyderabad, ITA No.0143/DCIT 9 (1yClT (A)-Vll/2013-14 dated 29.04.2015 preferred against the Order of the Deputy Commissioner of lncome Tax, Circle-9 (1), Hyderabad PAN/GIR No.AAAAD3893M dated 10.O1.2014. Between: .,.APPELLANT M/s. Deccan Grameena Bank,9-2711 , First Floor, Lalitha Nagar, Dilsukhnagar, Hyderabad-500060. (PAN No. AAAAD3893M) ...RESPONDENT ITTA.No.602 of 2016 lncome Tax Tribunal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the order of the lncome Tax Appellant Tribunal, Hyderabad Bench 'A' Hyderabad in ITA No.1742lHydl2014 for assessment Year 20'10-2011 dated 25.03.2015 preferred against the Order of the Commissioner of lncome Tax (Appeals)-Vl, Hyderabad, Appeal No.009212O13-141 CIT (A)-Vl dated 29.08.2014 preferred against the Order of the lncome Tax Officer Ward-9 (4), Hyderabad PAN/G lR No.AAAAD3893M dated 25.O3.2O I 3. I ! I THURSDAY ,THE EIGHTH DAY OF SEPTEMBER TWO THOUSAND AND TWENTY TWO The Principal Commissioner of Income Tax-7, lT Towers, A.C. Guards, Masabtank, Hyderabad. AND i I :
-.\ Between: The Principal C orrmissioner of lncome Tax-7, Hyderabad. ...APPEI.L.ANT/PETITION ER AND Deccan Grame :na Bank, 9-27 1 1, 1 st Floor, Lalitha Nagar D)ilsukhnagar, Hyderabad .,.RESPONDENT ITTA.No.300 ol 2017 lncome Tax T ibr.rnal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the ordr r of the lncome Tax Appellant Tribunal, l'ly'derabad Bench 'A' Hyderabad in ITA \o.936lHydl2o15 for assessment Year 2O11-2012 dated 03.08.2016 preferrec against lhe Order of the Commissiorer of lncome Tax (Appeals)-Vll, Hyder rb,ad, ITA No.0144/DCIT I (1yClT rl,)/Vlli2013-14 dated 29.O4.2015 preferred lgainst the Order of the Deputy Commissioner of lncome Tax, Circle 9 (1), Hyderabz I PAN/GIR No.AAAAD3893M dated 30.01 .i1014. Between: Prinicipal Con rissioner Of lncome Tax-7, 3rd Floor. A-Block, l.T.Towers, A.C.Guards, M rs.abtank, Hyderabad-4 ,..APPELLANT AND fVl/s. Deccan G arneena Bank, (Presently Known as Telarrgana Grameena Bank)9-2711, I irst Floor, Lalitha Nagar, Dilsukhnagar, Hydr::rabad. (PAN No. AAAAD3893M ...RESPONDENT lTTA.No.564 of 2017 Income Tax T ibunal Appeal Under Section 260-4 of the lncome Tax Act, '196'1 against the ordt r r>f the lncome Tax Appellant Tribunal, l.lyderabad Bench 'B' Hyderabad in ITA \cr.134lHydl2o14 for assessment Yea' 2009-2010 dated 18.01 .2017 preferred aggainst the Order of the Additional Cornmissioner of Income Tax (Transfer Pricir g), 6th floor, B Block, lT Towers, l-ly(jerabad, in PAN No.AAACW2655C dzteri 28.01.2013 preferred against the C)rder of the Deputy l
3 Commissioner of lncome Tax, Circle 1 ( 1), Hyderabad PAN/GIR No.AAACW2655C dated 03.12.20'13. Between: The Principal Commissioner Of lncome Tax -1, Hyderabad ...APPELLANT AND M/s. ADP P\i(. Ltd.,6-3-1091/C/1 , Fortune-9, Raj Bhavan Road, HYDERABAD.50OOs2. Between: The Principal Commissioner of lncome Tax- l, Hyderabad ...APPELLANT AND M/s. Conextant Systems Private Limited, 5th Floor, Pioneer Towers, Plot.No. 16, Survey No. 64/2, Software Units Layout, Madhapur, HYDERABAD- 500081 ...RESPONDENT |TTA.No.25O ol 2018 lncome Tax Tribunal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the order of the lncome Tax Appellant Tribunal, Hyderabad Bench 'A' Hyderabad in ITA No.792lHydl2016 for assessment Year 2010-201 1 dated 27.10.2017 preferred against the Order of the Commissioner of lncome Tax 4 ...RESPONDENT ITTA.No.586 of 2017 lncome Tax Tribunal Appeal Under Section 260-4 of the lncome Tax Act, 1961 against the order of the lncome Tax Appellant Tribunal, Hyderabad Bench 'A' Hyderabad in ITA No.453lHydl2O14 for assessment Year 2009-2010 dated 19.10.2016 preferred against the Order of the Additional Commissioner of lncome Tax (Transfer Pricing), 6th floor, B Block, lT Towers, A.C. Guards, Hyderabad, in PAN No.AAACF2723N dated 28.0'1.2013 preferred against the Order of the Deputy Commissioner of lncome Tax, Circle 1 (2), Hyderabad PANiGIR No. AAACF2723N dated 21.01 .2O14.
(Appeals)-1, Hyderab, rd, Appeal No.0134/ClT (A)-llHyd/2O13 '14, 2015-16 dated 17.02.2016 preferred rgainst the Order of the Deputy Commiss oner of lncome Tax, Circle 1 (2), Hyderaba I PAN/GIR No.AACCG1654P dated 28.03.2013 Between: The Principal C ommissioner of lncome Tax-I, HYDERABT\D ...APPELLANT AND firl/s. Celon Lak cratories Pvt. Ltd, Flat no.102, Shriyas Elergance, 3-6-643, street no.9, Hir rayathnagar, HYDERABAD-500029 ...RESPONDENT ITTA.No.339 of 2019 lncome Tax T-ibunal Appeal Under Section 260-4 of ihe lncome Tax Act, 1961 against the ord ;r of the lncome Tax Appellant Tribunal {yderabad Bench 'A' Hyderabad in ITA \o.17751{yd12017 for assessment Year 2008-2009 dated 31 .01 .2019 preferre, against the Order of the Commissic,ner of lncome Tax (Appeals)-ll, Hyderalrad, Appeal No.0544/DCITCC-1(3)/ClT (A)-ll/Hyd109-10113-14 dated 10.08.2017 p eferred against the Order of the Deputy Commissioner of lncome Tax, Cent al Circle 6, Hyderabad dated 31 ..111.2009 in PAN/GIR No.AGOPB2894M. Betwee n: The Principal )ommissioner of lncome-Tax, (Central) Hyderabad. ...APPELLANT AND Shri Bujunuri ogi Reddy, 2-2-115O11, Tilak Nagar, Hyder:rbad. ...RESPONDENT Counsel for the Ap rellant in all Appeals: SRI AJAY KUMAFI KULAKARNI, REPRESENTING FOR SRI B. NT.RASIMHA SARMA SC FOR I.T. DEPARTMENT __ L_N,- Counsel for the Re ;pondent in ail Appeals: SRI A. V. A. Sl\rA KARTIKEYA The Court made th,,following: COMMON JUDGMENT
ON'BLE T rIIEF STICE U AND THE HON'BLE SRI IUSTICE C.V.BHASKAR REDDY 6,1 & 58 t7 0 of 2018 f and 339 of 2019 COMMON JUDGMENT : (Per Ae t lor'bte rt,t Chiei Iu tie I tlit/ Btulu) I{eard Mr. Aiay I(umar I(ulkarni, lcatned counsel representing Mr. B.Narsimha Sarma, lcarned Standing Counsel lor the appellant-Income -I'ax Department and Mr. A.V.A.Siva I(artikeya, learned counscl for thc respondcnts Learncd counscl [r-lr the appcllant submits that in view of settlement under the Dircct f tx Vivad Sc Vishwas Scheme, 2020, appellant wants to withdraw thc present appeals. In view of above, thc appeals are dismissed on withdrawal No costs. SD/-K.SRINIV RAO JOIN RAR i /TRUE COPY// SECTION OFFICER To, The lncome Tax Appellate Tribunal, Hyderabad Bench 'A" Hvderabad' i# iffi;; i;; AEF;i6"1r,i6;;;i: HiJ""uiJ Bench'B'' Hvderabad' iii; b;;;1";i";"ibr lnco.e rax (Apbeals)-Vll, Hvderabad' +# #;i; c;;mlssioner of lnComd tax, circle 9 (1)' Hvderabad' ih; tn;'o;'" iix officer, ward-9 (4), Hvderabad The Additional commissioner oi r#ti'L ili (Tr"nsfer Pricing)' 6'n Floor' B Block, lT Towers, Hyderabad-4' in?"o?'ct.-.iisidne'r ot lncome Tax, circle -1 (1)' Hvderabad +il: ;l ;#;i;iioner ot tncome tax, circle -1 (2), Hvderabad' ine cirmmissioner of lncome Tax (Appeals)-ll' HyderaDa-o. ci;;Ei'i;'$-d -trtarasimna sarmi, S c for lr Dept IoPUCI 5# 6d i;5;i A V A. Siva Kartikeva, Advocate [oPUC] 1. 2. 3. 4. 5. b. 7. 6. 9. 10 11 12. Two CD Copies 13. One SPare CoPY gbr I I
) HIGH COURT DATED: 08/0912022 COMMON JU DGMENT lTTA.Nos.3s1 & 602 of 2016 300 564 586 a't 2017 DISMISSING THE ALL APPEALS AS WITHDRI,WN WITHOUT C()STS tl 2 lrrl'J 2!?2 250 ot 1 ,w1 to 2018;gtrd_339_r f 2019 I