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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF JANUARY 2020
PRESENT
THE HON’BLE MR. JUSTICE ALOK ARADHE
AND
THE HON’BLE MR. JUSTICE RAVI V.HOSMANI
I.T.A. NO.435 OF 2010 C/W I.T.A. NO.70 OF 2013
I.T.A. NO.435 OF 2010
BETWEEN:
M/S. KINGFISHER TRAINING & AVIATION SERVICES LTD (FORMERLY KNOWN AS KINGFISHER AIRLINES LTD) REP. BY ITS DIRECTOR SRI. T.R. VENKATADRI AGED ABOUT 56 YEARS S/O SRI. LATE RAMAVADHYAR THE UB GROUP, UB TOWER LEVEL 12, UB CITY VITTAL MALLYA ROAD BANGALORE-560001. ... APPELLANT (By Sri. S. PARTHASARATHI, ADV.)
AND:
THE ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 11(5) 14/3, 5TH FLOOR, R.P. BUILDING
NRUPATHUNGA ROAD BANGALORE-560001. ... RESPONDENT
(By Sri. K.V. ARAVIND, ADV.) - - -
THIS I.T.A. IS FILED UNDER SECTION 260-A OF I.T. ACT, 1961 ARISING OUT OF ORDER DATED 30-7-2010 PASSED IN ITA No.1206/BANG/2009, FOR THE ASSESSMENT YEAR 2006-07, PRAYING TO FORMULATE THE SUBSTANTIAL QUESTIONS OF LAW STATED THEREIN. ALLOW THE APPEAL AND SET ASIDE THE ORDER PASSED BY THE ITAT IN ITA No.1206/BANG/2009, DATED 30-7-2010 (ANNEXURE-A) & ETC.
I.T.A. NO.70 OF 2013
BETWEEN:
M/S. KINGFISHER TRAINING & AVIATION SERVICES LTD (FORMERLY KNOWN AS KINGFISHER AIRLINES LTD) REP. BY ITS DIRECTOR SRI. T.R. VENKATADRI AGED ABOUT 56 YEARS S/O SRI. LATE RAMAVADHYAR THE UB GROUP, UB TOWER LEVEL 12, UB CITY VITTAL MALLYA ROAD BANGALORE-560001. ... APPELLANT (By Sri. S. PARTHASARATHI, ADV.)
AND:
THE ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 11(5)
14/3, 5TH FLOOR, R.P. BUILDING NRUPATHUNGA ROAD BANGALORE-560001. ... RESPONDENT
(By Sri. K.V. ARAVIND, ADV.) - - -
THIS I.T.A. IS FILED UNDER SECTION 260-A OF I.T. ACT, 1961 ARISING OUT OF ORDER DATED 12-10-2012 PASSED IN ITA Nos.82 & 83/BANG/2012, FOR THE ASSESSMENT YEAR 2007-08 & 2008-09, PRAYING TO FORMULATE THE SUBSTANTIAL QUESTIONS OF LAW STATED THEREIN. ALLOW THE APPEAL AND SET ASIDE THE ORDER OF THE ITAT BEARING ITA Nos.82 & 83/BANG/2012 DATED 12-10-2012 (ANNEXURE-A), IN THE INTEREST OF JUSTICE AND EQUITY.
THESE I.T.As. COMING ON FOR HEARING, THIS DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:
JUDGMENT
Mr.S.Parthasarathi, learned counsel for the appellant. Mr.K.V.Aravind, learned counsel for the respondent.
Learned counsel for the appellant files a memo seeking leave of this Court to withdraw the vakalath. The aforesaid memo is taken on record.
Accordingly, the appeals are dismissed for want of prosecution.
Sd/- JUDGE
Sd/- JUDGE