M/S. HEALTHWARE PRIVATE LIMITED vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
ITTA/604/2015HC TelanganaHBHC01071984201503 November 2022Bench: C.V. BHASKAR REDDY,UJJAL BHUYAN7 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Emirates Commercial Bank Ltd.53 citing262 ITR 55 · 2003 · HC
- CIT v. Bank of Tokyo Ltd.30 citing71 Taxmann 85 · 1993 · HC
- ABN Amro Bank NV v. CIT20 citing343 ITR 81 · 2012 · HC
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