DCIT, CIR-12(2), KOLKATA, KOLKATA vs M/S. TEGA INDUSTRIES LTD., KOLKATA

Income Tax Appellate Tribunal, “C”, BENCH KOLKATA

Before: SHRI A.T. VARKEY, JM & DR. A. L.SAINI, AM

For Appellant: DR. P. K. Srihari, CIT-DR

Hearing: 25/09/2019Pronounced: 31/10/2019

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : अपीलाथ� / The Appellant- DCIT, Circle-12(2), Kolkata 1. ��यथ� / The Respondent.- M/s. Tega Industries Ltd. 2. आयकर आयु�त(अपील) / The CIT(A), Kolkata. 3. आयकर आयु�त / CIT 4. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, कोलकाता / DR, ITAT, Kolkata 5. गाड� फाईल / Guard file. 6.

//True Copy// By Order

Assistant Registrar, I.T.A.T, Kolkata Benches, Kolkata.

DCIT, CIR-12(2), KOLKATA, KOLKATA vs. M/S. TEGA INDUSTRIES LTD., KOLKATA