ITO, WARD- 46(1), NEW DELHI vs. VIJAY DHINGRA , NEW DELHI

ORDER PER BHAVNESH SAINI, J.M. 1. This Order shall dispose-off all the above Departmental Appeals filed against different Assessees for different assessment years. 2. I have heard the Learned Representatives of both the parties and perused the material available on record and Learned Counsel for the Assessee appeared in some of the Departmental Appeals.