ITO, WARD- 1(4), NOIDA vs. GOPAL KRISHAN DUBEY, NOIDA

ORDER PER BHAVNESH SAINI, J.M. 1. This Order shall dispose-off all the above Departmental Appeals filed against different Assessees for different assessment years. 2. I have heard the Learned Representatives of both the parties and perused the material available on record and Learned Counsel for the Assessee appeared in some of the Departmental Appeals.