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Income Tax Appellate Tribunal, DELHI BENCHES “SMC” : DELHI
Before: SHRI BHAVNESH SAINI
ORDER PER BHAVNESH SAINI, J.M. 1. This Order shall dispose-off all the above Departmental Appeals filed against different Assessees for different assessment years. 2. I have heard the Learned Representatives of both the parties and perused the material available on record and Learned Counsel for the Assessee appeared in some of the Departmental Appeals.