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Income Tax Appellate Tribunal, “C” BENCH, AHMEDABAD
Before: SHRI P.M. JAGTAP, VICE- & SHRI T.R. SENTHIL KUMAR
आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent. 3. संबं�धत आयकर आयु�त / Concerned CIT 4. आयकर आयु�त ( अपील ) / The CIT(A)- 5. �वभागीय ��त�न�ध आयकर अपील�य अ�धकरण/DR,ITAT, Ahmedabad, , 6. गाड� फाईल /Guard file.
आदेशानुसार/ BY ORDER, TRUE COPY
सहायक पंजीकार (Asstt. Registrar) आयकर अपील�य अ�धकरण ITAT, Ahmedabad
Date of dictation- …17.03.2022…… 2. Date on which the typed draft is placed before the Dictating Member …21.03.2022 ………… Other member.… 23.03.2022………. 3. Date on which the approved draft comes to the Sr.P.S./P.S. - ……23.03.2022………… 4. Date on which the fair order is placed before the Dictating Member for Pronouncement …25.03.2022. 5. Date on which the file goes to the Bench Clerk….… 25.03.2022………… 6. Date on which the file goes to the Head Clerk……………………………. 7. The date on which the file goes to the Assistant Registrar for signature on the order………………… 8. Date of Despatch of the Order………………