PCIT v. Bhanuprasad D. Trivedi, HUF

87 Taxmann.com 137High Court2017#4130 most cited
29

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 10(38)Section 70Section 71

Issues it is cited on

short term capital gainsection 37long term capital gainsection 10transfercompanypersonbusinesstotal incomeinterestindia

Judgments citing PCIT v. Bhanuprasad D. Trivedi, HUF

SAHARA INDIA CORP INVESTMENT LTD,LUCKNOW vs. ACIT, CENTRAL CIRCLE-1, NEW DELHI

The appeal of the assessee is partly allowed as above

ITA 1750/DEL/2022[2017-18]Status: DisposedITAT Delhi31 Oct 2025AY 2017-18

Bench: Shri Yogesh Kumar U.S. & Shri Avdhesh Kumar Mishraita No.1750/Del/2022, A.Y. 2017-18 Sahara India Corp Investment Assistant Commissioner Ltd., Of Income Tax, I-Kapoorthala Complex, Vs. Central Circle–1, Aliganj, Lucknow, Up Jhandewalan, New Delhi Pan: Aaacs1707R (Appellant) (Respondent) Appellant By Sh. Aditya Vohra, Advocate Sh. Arpit Goyal, Advocate Respondent By Sh. Ajay Kumar Arora, Sr. Dr Date Of Hearing 10/10/2025 Date Of Pronouncement 31/10/2025 Order Per Avdhesh Kumar Mishra, Am This Appeal For The Assessment Year (‘Ay’) 2017-18 Filed By The Assessee Is Directed Against The Order Dated 07.06.2022 Of The Commissioner Of Income Tax (Appeals)-23, New Delhi [‘Cit(A)’].

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’: NEW DELHI BEFORE SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA No.1750/Del/2022, A.Y. 2017-18 Sahara India Corp Investment Assistant Commissioner Ltd., of Income Tax, I-Kapoorthala Complex, Vs. Central Circle–1, Aliganj, Lucknow, UP Jhandewalan, New Delhi PAN: AAACS1707R (Appellant) (Respondent) Appellant by Sh. Aditya Vohra, Advocate Sh. Arpit Goyal, Advocate Respondent by Sh. Ajay Kumar Arora, Sr. DR Date of Hearing 10/10/2025 Date of Pronouncement 31/10/2025 ORDER PER AVDHESH KUMAR MISHRA, AM This appeal…

MARUTI SUZUKI INDIA LTD.,NEW DELHI vs. DCIT, NEW DELHI

In the result, all the three appeals of the assessee are allowed as indicated above and the appeal of Revenue is partly allowed

ITA 901/DEL/2017[2012-13]Status: DisposedITAT Delhi08 Oct 2025AY 2012-13

Bench: Shris.Rifaur Rahman & Shri Vimal Kumar

For Appellant: Shri Ajay Vohra, Sr. AdvocateFor Respondent: Shri G.C. Srivastava, Spl. Counsel for the Department
Section 143(3)Section 144CSection 144C(1)Section 144C(5)Section 14ASection 32Section 35Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘I’: NEW DELHI BEFORE SHRIS.RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI VIMAL KUMAR, JUDICIAL MEMBER ITA No.901/DEL/2017 (Assessment Year: 2012-13) Maruti Suzuki India Limited, vs, DCIT, Circle 16 (1), Plot No.1, Nelson Mandela Road, New Delhi. Vasant Kunj, New Delhi – 110 070. (PAN : AAACM0829Q) DCIT, Circle 16 (1), vs. Maruti Suzuki India Limited, New Delhi. Plot No.1, Nelson Mandela Road, Vasant Kunj, New Delhi – 110 070. (PAN : AAACM0829Q) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Ajay Vohra, Sr. Advocate Shri Neeraj Jain, Advocate Shri Rohit Jain, Advocate…

DCIT, NEW DELHI vs. M/S. MARUTI SUZUKI INDIA LTD., NEW DELHI

In the result, all the three appeals of the assessee are allowed as indicated above and the appeal of Revenue is partly allowed

ITA 1024/DEL/2016[2011-12]Status: DisposedITAT Delhi08 Oct 2025AY 2011-12

Bench: Shris.Rifaur Rahman & Shri Vimal Kumar

For Appellant: Shri Ajay Vohra, Sr. AdvocateFor Respondent: Shri G.C. Srivastava, Spl. Counsel for the Department
Section 143(3)Section 144CSection 144C(1)Section 144C(5)Section 14ASection 32Section 35Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘I’: NEW DELHI BEFORE SHRIS.RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI VIMAL KUMAR, JUDICIAL MEMBER ITA No.901/DEL/2017 (Assessment Year: 2012-13) Maruti Suzuki India Limited, vs, DCIT, Circle 16 (1), Plot No.1, Nelson Mandela Road, New Delhi. Vasant Kunj, New Delhi – 110 070. (PAN : AAACM0829Q) DCIT, Circle 16 (1), vs. Maruti Suzuki India Limited, New Delhi. Plot No.1, Nelson Mandela Road, Vasant Kunj, New Delhi – 110 070. (PAN : AAACM0829Q) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Ajay Vohra, Sr. Advocate Shri Neeraj Jain, Advocate Shri Rohit Jain, Advocate…

SHRI AMRIT LAL BATRA,SRINAGAR vs. THE DY. COMMISSIONER OF INCOME-TAX-3, SRINAGAR

Appeals of the appellant are disposed off in the terms indicated as above

ITA 482/ASR/2014[2010-11]Status: DisposedITAT Amritsar06 Oct 2023AY 2010-11

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Sudhir Sehgal, ARFor Respondent: Sh. Manoj Aggarwal, Sr. DR

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 211/Asr/2013 Assessment Year: 2007-08 Sh. Amrit Lal Batra, Vs. Addl. Commissioner of Income P/o M/s Ch. Aishi Ram Tax, Range-3, Srinagar Camp at Batra, Unit-2, Ram Munshi Jammu Bagh, Srinagar [PAN: ABWPB5198B] (Appellant) (Respondent) I.T.A. No. 482/Asr/2014 Assessment Year: 2010-11 Sh. Amrit Lal Batra, Vs. Deputy Commissioner of Income C/o M/s Aishi Ram Tax-3, Srinagar Batra, Unit-2, Ram Munshi Bagh, Srinagar [PAN: ABWPB 5198B] (Appellant) (Respondent)…

SH. AMRIT LAL BATRA, PROP.,SRINAGAR vs. THE ADDITIONAL COMMISSIONER OF INCOME-TAX,, JAMMU

Appeals of the appellant are disposed off in the terms indicated as above

ITA 211/ASR/2013[2007-08]Status: DisposedITAT Amritsar06 Oct 2023AY 2007-08

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Sudhir Sehgal, ARFor Respondent: Sh. Manoj Aggarwal, Sr. DR

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 211/Asr/2013 Assessment Year: 2007-08 Sh. Amrit Lal Batra, Vs. Addl. Commissioner of Income P/o M/s Ch. Aishi Ram Tax, Range-3, Srinagar Camp at Batra, Unit-2, Ram Munshi Jammu Bagh, Srinagar [PAN: ABWPB5198B] (Appellant) (Respondent) I.T.A. No. 482/Asr/2014 Assessment Year: 2010-11 Sh. Amrit Lal Batra, Vs. Deputy Commissioner of Income C/o M/s Aishi Ram Tax-3, Srinagar Batra, Unit-2, Ram Munshi Bagh, Srinagar [PAN: ABWPB 5198B] (Appellant) (Respondent)…

M/S. CHANDAN INFRATECH LIMITED,,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-1(3),, AHMEDABAD

ITA 1597/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad13 Jul 2022AY 2011-12
For Appellant: Shri Milin Mehta, A.RFor Respondent: Shri A. P. Singh, CIT/D.R
Section 111ASection 143(1)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Assessment Year 2011-12 M/s. Chandan Infratech Income Tax Officer, Ltd. s-2, Navrang Ward-1(3), Building, Swastik Char Vs Ahmedabad Rasta, Navrangpura, (Respondent) Ahmedabad-380009 PAN No: AAACC8326Q (Appellant) Appellant by : Shri Milin Mehta, A.R. Respondent by : Shri A. P. Singh, CIT/D.R. Date of hearing : 20-06-2022 : 13-07-2022 Date of pronouncement आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICIAL MEMBER:- The present appeal has been filed by the Assess…

SHRI KETAN RAMNIKLAL MEHTA,,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-7(2),, AHMEDABAD

In the result, the appeal of the assessee is treated as partly allowed for statistical purposes

ITA 3216/AHD/2014[2010-11]Status: DisposedITAT Ahmedabad25 Mar 2022AY 2010-11

Bench: Shri P.M. Jagtap, Vice- & Shri T.R. Senthil Kumarassessment Years : 2010-11 Shri Ketan Ramniklal Mehta, Income-Tax Officer, 10, Nishant Bungalows, Part-1, Vs Ward 7(2), Nr. Shyamal Char Rasta, Satellite Ahmedabad Road, Ahmedabad – 380015 Pan : Aevpm 2649 Q अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee By : Shri D.K. Parikh, Ar Revenue By : Shri V.K. Singh, Sr Dr सुनवाई क" तार"ख/Date Of Hearing : 02/03/2022 घोषणा क" तार"ख /Date Of Pronouncement: 25/03/2022 आदेश/O R D E R Per P.M. Jagtap, Vice-:

For Appellant: Shri D.K. Parikh, ARFor Respondent: Shri V.K. Singh, Sr DR
Section 148Section 263

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘‘सी’’ अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD (through web-based video conferencing platform) ] ] BEFORE SHRI P.M. JAGTAP, VICE-PRESIDENT AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER Assessment Years : 2010-11 Shri Ketan Ramniklal Mehta, Income-Tax Officer, 10, Nishant Bungalows, Part-1, Vs Ward 7(2), Nr. Shyamal Char Rasta, Satellite Ahmedabad Road, Ahmedabad – 380015 PAN : AEVPM 2649 Q अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri D.K. Parikh, AR Revenue by : Shri V.K. Singh, Sr DR सुनवाई क" तार"ख/Date of Hearing : 02/03/2022 घोष…

M/S. GAYATRI SEVA SANSTHAN,GHAZIABAD vs. ADDL. CIT, GHAZIABAD

In the result, the appeal filed by the assesee is allowed for statistical purposes

ITA 4332/DEL/2015[2010-11]Status: DisposedITAT Delhi18 Aug 2020AY 2010-11

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastavaassessment Year: 2010-11 Gayatri Seva Sansthan, Vs Addl. Cit, 155, G.T. Road, Range-1, Panchwati, Ghaziabad. Ghaziabad. Pan: Aaatg1960H (Appellant) (Respondent) Assessee By : Shri Ajay Vohra, Sr. Advocate, Shri Rohit Jain, Advocate & Ms Deepashree Rao, Ca Revenue By : Ms Rakhi Vimal, Sr. Dr Date Of Hearing : 30.07.2020 Date Of Pronouncement : 18.08.2020 Order Per R.K. Panda, Am:

For Appellant: Shri Ajay Vohra, Sr. AdvocateFor Respondent: Ms Rakhi Vimal, Sr. DR
Section 131(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : E : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year: 2010-11 Gayatri Seva Sansthan, Vs Addl. CIT, 155, G.T. Road, Range-1, Panchwati, Ghaziabad. Ghaziabad. PAN: AAATG1960H (Appellant) (Respondent) Assessee by : Shri Ajay Vohra, Sr. Advocate, Shri Rohit Jain, Advocate & Ms Deepashree Rao, CA Revenue by : Ms Rakhi Vimal, Sr. DR Date of Hearing : 30.07.2020 Date of Pronouncement : 18.08.2020 ORDER PER R.K. PANDA, AM: This is an appeal filed by the assessee against the order dated 9th March, 2015…

SHRI. DEV KUMAR ROY,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE

In the result, appeal of the Assessee is treated as allowed for statistical purposes

ITA 2250/BANG/2019[2016-17]Status: DisposedITAT Bangalore03 Jan 2020AY 2016-17

Bench: Shri N.V. Vasudevan & Shri A K Garodiaassessment Year: 2016-17

For Appellant: Shri Padamchand Khincha, CAFor Respondent: Shri Sunil Kumar Agarwal, Addl. CIT(DR)(ITAT)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A K GARODIA, ACCOUNTANT MEMBER Assessment year: 2016-17 Shri Dev Kumar Roy, Vs. The Assistant Commissioner of No.44, Regency Margosa, Income Tax, Kasturba Road Cross, Circle 3(1)(1) Bangalore North, [formerly ITO, Ward 3(1)(4), Bangalore – 560 001. Bangalore. PAN: ANNPR 8181R APPELLANT RESPONDENT Appellant by : Shri Padamchand Khincha, CA Respondent by : Shri Sunil Kumar Agarwal, Addl. CIT(DR)(ITAT), Bengaluru. Date of hearing : 17.12.2019 Date of Pronouncement : 03.01.2020 O R D E R Per N.V. Vasudeva…

MANISH KUMAR JAJOO,MUMBAI vs. ACIT 21(2), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 951/MUM/2019[2015-16]Status: DisposedITAT Mumbai20 Aug 2019AY 2015-16

Bench: Shri C.N. Prasad & Shri Rajesh Kumarassessment Year: 2015-16

For Appellant: Shri J.P. Bairagra, A.RFor Respondent: Shri D.G. Pansari, D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “D”, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2015-16 M/s. Manish Kumar ACIT 21(2), Jajoo, Room No.115, 405, Satayanarayan 1st Floor, Vs. Bhavan, Piramal Chambers, R.G. Thadani Marg, Lal Baug, Worli, Mumbai – 400 018 Mumbai - 400012 PAN: ACJPJ2985J (Appellant) (Respondent) Present for: Assessee by : Shri J.P. Bairagra, A.R. Revenue by : Shri D.G. Pansari, D.R. Date of Hearing : 12.06.2019 Date of Pronouncement : 20.08.2019 O R D E R Per Rajesh Kumar, Accountant Member: The present appeal has…

I-VEN MEDICARE INDIA PVT LTD ,BANGALORE vs. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(3), BANGALORE

In the result appeal filed by assessee for all years under consideration are allowed for statistical purposes

ITA 408/BANG/2017[2011-12]Status: DisposedITAT Bangalore31 Jul 2019AY 2011-12

Bench: Shri B.R.Baskaran & Smt.Beena Pillai, Judical Member

For Appellant: Shri H.N. Khincha, CAFor Respondent: Miss. Neera Malhotra, CIT
Section 234C

…as business income. He placed reliance on various authorities in support of the contentions as under: ITA Nos.408,2677 & 976(B)/2018 11 Sl.No Particulars 1 PCIT Vs Bhanuprasad D Trivedi (2018) 94 Taxmann.com 114(SC) 2 PCIT Vs Bhanuprsad D Trivedi (HUF)(2018) 87 Taxmann.com 137 (Gujarat) 3 PCIT Vs Telestar Investments (P)Ltd., (2017) 81 Taxmann.com 89 (Kar.) 4 CIT Vs Tejas Securities (2017) Taxman.com 486 (Ka.) 5 CIT Vs Bagmane Developers (P)Ltd., (2017) 88 Taxmnn.com 105(Pune-Trib.) 6 Suresh Babulal Shah(HUF) Vs DCIT (2016) 75 Taxmann.com 105 (Pune- Trib.) 7 ACIT Vs Jignesh Madhukant Mehta (2017) 83 Taxmann.com…

THE ADDL.CIT, RANGE-1, BARODA vs. GUJARAT FLUOROCHEMEICALS LTD, BARODA

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 548/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2010-11

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

GUJARAT FLUROCHEMICALS LIMITED,,BARODA vs. THE DY.CIT, CIRCLE-1(1),, BARODA

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 117/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2011-12

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

GUJARAT FLUROCHEMICALS LIMITED,,BARODA vs. THE ADDL. CIT, RANGE-1,, BARODA

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 116/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2010-11

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

THA ADDL. CIT, RANGE-1,, BARODA vs. M/S. GUJARAT FLUROCHEMICALS LIMITED.,, BARODA

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 106/AHD/2016[2010-11]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2010-11

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

GUJARAT FLUOROCHEMEICALS LTD,,BARODA vs. THE DY.CIT.,CIRCLE-1(1)(1),, BARODA

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 135/AHD/2015[2008-09]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2008-09

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

THE DCIT, CIRCLE-1(1),, BARODA vs. GUJARAT FLUROCHEMICALS LTD.,, BARODA

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 2546/AHD/2012[2009-10]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2009-10

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

GUJARAT FLUROCHEMICALS LTD.,,BARODA vs. THE DY.CIT.,CIRCLE-1(1),, BARODA

Appeals of the Revenue are dismissed, whereas appeals of the assessee are partly allowed for statistical purpose

ITA 2365/AHD/2012[2009-10]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2009-10

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kediasr. No.

For Appellant: Shri S.N. Soparkar, and Shri Parin Shah, ARFor Respondent: Shri Subhas Bains, CIT-DR and Shri Vinod Tanwani, Sr.DR

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Sr. No. ITA No./Asstt.Year Appellant Respondent 1-2 1379 and Gujarat Fluorochemicals Ltd. ACIT, Range-1 1380/Ahd/2009 ABS Towers, 2nd Floor Ahmedabad. Asstt.Year 2005-06 Old Padra Road and 2006-07 Baroda 390 007 PAN : AAACG 6725 H 3-4 ITA No. 1661, ACIT, Range-1 Gujarat 1662/Ahd/2009 Ahmedabad. Fluorochemicals Ltd. 2005-06, 2006-07 Baroda 390 007 5 1064/Ahd/2010 Gujarat Fluorochemicals Ltd. ACIT, Range-1 Asstt.Year 20…

SHRI HARISHBHAI KESHAVLAL PATEL,AHMEDABAD vs. THE DY.CIT.,CIRCLE-7,, AHMEDABAD

In the result, the appeal of the assessee is allowed

ITA 1180/AHD/2013[2006-07]Status: DisposedITAT Ahmedabad29 May 2019AY 2006-07

Bench: Shri Waseem Ahmed & Ms. Madhumita Royआयकर अपील सं./Ita No. 1180/Ahd/2013 "नधा"रण वष"/Asstt. Year: 2006-2007

Section 250

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ A ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA No. 1180/AHD/2013 "नधा"रण वष"/Asstt. Year: 2006-2007 Harishbhai Keshavlal Patel, D.C.I.T, Patel 27-B, Sudarshan Vs. Circle-7, Society, Ahmedabad. Naranpura, Ahmedabad-380013. PAN: ABXPP2730L (Applicant) (Respondent) : Assessee by Shri Vivek Chavda, A.R : Revenue by Shri S.K. Dev, Sr. D.R सुनवाई क" तार"ख/Date of Hearing : 15/05/2019 घोषणा क" तार"ख /Date of Pronouncement: 29/05/2019 आदेश/O R D E R PER WASEEM AHMED…

THE ACIT, CIRCLE-7(1),, AHMEDABAD vs. SHRI KETAN V. SHAH,, AHMEDABAD

In the result, the appeal of the Revenue is dismissed

ITA 3288/AHD/2016[2013-14]Status: DisposedITAT Ahmedabad01 Feb 2019AY 2013-14

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकरअपीलसं./Itano.3288/Ahd/2016 िनधा"रणवष"/Asstt. Year: 2013-2014

For Appellant: Shri D.K. Parikh, A.RFor Respondent: Shri S.K. Dev, Sr.D.R
Section 10(38)Section 11ASection 143(3)Section 14A

…आयकरअपीलीयअिधकरण, अहमदाबाद"यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, “B’’ BENCH, AHMEDABAD BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकरअपीलसं./ITANo.3288/Ahd/2016 िनधा"रणवष"/Asstt. Year: 2013-2014 ACIT, Shri Ketan V Shah Circle-7(1), Vs. Bungalow No.6, Ahmedabad Shivalik Near Madhur Hall, Opp. Agarwal tower, Satelite, Ahmedabad PAN: AFLPS 8782D (Applicant) (Respondent) Revenue by : Shri S.K. Dev, Sr.D.R Assessee by : Shri D.K. Parikh, A.R सुनवाईक"तारीख/Date of Hearing : 27/12/2018 घोषणाक"तारीख/Date of Pronouncement: 01/02/2019 आदेश/O R D E R PER WASEEM AHMED, ACC…

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