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MINORITY CO-OPERATIVE CREDIT SOCIETY LIMITED ,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT | BharatTax
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MINORITY CO-OPERATIVE CREDIT SOCIETY LIMITED ,BAGALKOT vs. INCOME TAX OFFICER WARD-1, BAGALKOT
MINORITY CO-OPERATIVE CREDIT SOCIETY LIMITED ,BAGALKOT vs. INCOME TAX OFFICER WARD-1, BAGALKOT
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ITA 3332/BANG/2018
Status: Disposed
ITAT Bangalore
08 May 2019
AY 2016-17
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