ACIT 2(2)(2), MUMBAI vs PASHA FINANCE P.LTD, MUMBAI

Income Tax Appellate Tribunal, MUMBAI BENCHES “C”, MUMBAI

Before: SHRI RAJESH KUMAR & SHRI RAM LAL NEGI

For Appellant: Shri Devendra Jain &, Shri Kumar Kale

For Respondent: Shri Awungshi Gimson &, Shri Abhirama Kartikeya, Shri Devendra Jain &, Shri Kumar Kale

आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : अपीलाथ� / The Appellant 1. ��यथ� / The Respondent 2. आयकर आयु�त(अपील) / The CIT(A), Mumbai 3. आयकर आयु�त / CIT, Mumbai 4. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, मुंबई / 5. DR, ITAT, Mumbai गाड� फाईल / Guard file 6.

आदेशानुसार/ BY ORDER, स�या�पत ��त //True Copy//

उप/सहायक पंजीकार (Dy./Asst. Registrar) आयकर अपील�य अ�धकरण, मुंबई / ITAT, Mumbai

ACIT 2(2)(2), MUMBAI vs. PASHA FINANCE P.LTD, MUMBAI