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Income Tax Appellate Tribunal, BENCH “C”KOLKATA
Before: Shri Sanjay Garg & Shri Manish Borad
आदेश खुले �यायपीठ म� �दनांक 31-10-2022 को उ�घो�षत। Order pronounced in the open court on 31-10-2022 Sd/- Sd/- ( SANJAY GARG) (MANISH BORAD) JUDICIAL MEMBER ACCOUNTANT MEMBER Dated :31-10-2022 **PP/SPS 6. Smt. Anjana Sarasat Through L/H: Sri Satyen Saraswat
आदेश क� ��त�ल�प अ�े�षत / Copy of Order Forwarded to:- 1.अपीलाथ�/Appellant/: Sri Satyen Saraswat, L/H of Late Smt. Anjana Saraswat C/o Sri Jitendra Kaushik, Advocate, 19D Muktaram Babu Street, Kolkata-700 007. 2. ��यथ�/Respondent/:DCIT, Cir-33, Kolkata, 10B, Middleton Row, Kolkata-700 071. 3. संबं�धत आयकर आयु�त / Concerned CIT 4. आयकर आयु�त- अपील / CIT (A) 5. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण कोलकाता / DR, ITAT, Kolkata 6.गाड�फाइल/Guardfile. By order/आदेश से, /True Copy/ Assistant Registrar ITAT, Kolkata
Smt. Anjana Sarasat Through L/H: Sri Satyen Saraswat