PAWAN EDIFICE PVT. LTD.,VADODARA vs. THE DY.CIT, CIRCLE-2(1)(2), VADODARA

ITA 478/AHD/2023Status: DisposedITAT Ahmedabad20 August 2025AY 2014-1557 pages

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Income Tax Appellate Tribunal, C BENCH, AHMEDABAD

Before: Ms SUCHITRA KAMBLE & SHRI MAKARAND V. MAHADEOKAR

For Appellant: Ms. Amrin Pathan, AR

For Respondent: Shri Ashok Kumar Suthar, Sr. DR

Hearing: 30/07/2025Pronounced: 20/08/2025

PER MAKARAND V. MAHADEOKAR, AM: These three appeals - two appeals by the assessee and one appeal by the Revenue - are directed against two separate orders passed by the Commissioner of Income Tax (Appeals)-12, Ahmedabad [hereinafter referred to as “the CIT(A)